Dr.S.Subramanian vs The Principal & Management
2021 Latest Caselaw 1418 Mad

                                                                   WA.No. SR 72963 of 2006
                                                                      and M.P.No.1 of 2006


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 21.01.2021

                                                    CORAM :

                              The Hon'ble Mr.SANJIB BANERJEE, THE CHIEF JUSTICE
                                                      AND
                            The Hon'ble Mr.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                            W.A.No. SR 72963 of 2006
                                              and M.P.No.1 of 2006


                     Dr.S.Subramanian.
                     Managing Secretary-cum-Principal of
                     Sri. Chinnapillai Samundi Medical College,
                     SCS and Research Institute of Electropathy,
                     Kallakurichi,
                     Villupuram District.                              .. Appellant


                                                       -vs-

                     1.The Principal & Management,
                       Punjab Medical Institute of Electropathy,
                       No.3, Green Model Town,
                       Jalanthar, Punjab - 144 003.

                     2.The Registrar/Secretary,
                       NATURO ELECTO HOMEOPATHIC MEDICOS OF INDIA
                       (Authorised by Ministry of Health
                                 & Family Welfare, Govt. of India)
                       C2-C(123,126, Janakpuri,
                       New Delhi-58.



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                                                                        WA.No. SR 72963 of 2006
                                                                           and M.P.No.1 of 2006


                     3.The Indian Council of Medical Research,
                       Ansari Nagar,
                       Post Box No.4911,
                       New Delhi - 110 029.

                     4.The Secretary,
                       Ministry of Health and Family Welfare,
                       Government of India,
                       Nirman Bhavan,
                       New Delhi.

                     5.M.Bharani
                     6.G.Ravi
                     7.P.Puviyarasan
                     8.V.Nirmala
                     9.K.Periasamy
                     10.V.T.Tamilselvi
                     11.A.Jayakanthan
                     12.G.Venkatesan                                        .. Respondents


                               Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 27.6.2006 passed in W.P.No.6839 of 2003, along with the
                     petition under Section 5 of the Limitation Act seeking condonation of
                     delay of 7 days in filing the Writ Appeal.


                                   For Appellant           : Mr.S.Krishnaswamy




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                                                                        WA.No. SR 72963 of 2006
                                                                           and M.P.No.1 of 2006


                                                     JUDGMENT

(Delivered by Senthilkumar Ramamoorthy, J.)

Learned counsel for the appellant submits that the writ appeal

has become infructuous.

2. In view of the said submission, the writ appeal, W.A.No. SR

72963 of 2006, stands dismissed as infructuous at the SR stage.

Consequently, M.P.No.1 of 2006 seeking condonation of delay in filing

the appeal stands dismissed. There will be no order as to costs.

                                                                 (S.B., CJ.)      (S.K.R., J.)
                                                                           21.01.2021

                     Index          : Yes/No
                     bbr

https://www.mhc.tn.gov.in/judis/ WA.No. SR 72963 of 2006 and M.P.No.1 of 2006

To

1.The Principal & Management, Punjab Medical Institute of Electropathy, No.3, Green Model Town, Jalanthar, Punjab - 144 003.

2.The Registrar/Secretary, NATURO ELECTO HOMEOPATHIC MEDICOS OF INDIA (Authorised by Ministry of Health & Family Welfare, Govt. of India) C2-C(123,126, Janakpuri, New Delhi-58.

3.The Indian Council of Medical Research, Ansari Nagar, Post Box No.4911, New Delhi - 110 029.

4.The Secretary, Ministry of Health and Family Welfare, Government of India, Nirman Bhavan, New Delhi.

https://www.mhc.tn.gov.in/judis/ WA.No. SR 72963 of 2006 and M.P.No.1 of 2006

The Hon'ble Chief Justice and Senthilkumar Ramamoorthy, J.

bbr

W.A.No. SR 72963 of 2006 and M.P.No.1 of 2006

21.01.2021

https://www.mhc.tn.gov.in/judis/