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E.Shree Devi vs The Registrar
2021 Latest Caselaw 134 Mad

Citation : 2021 Latest Caselaw 134 Mad
Judgement Date : 4 January, 2021

Madras High Court
E.Shree Devi vs The Registrar on 4 January, 2021
                                                                              W.A.No.1014 of 2020



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:      04.01.2021

                                                     CORAM :

                                   THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                                          AND
                               THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                                W.A.No.1014 of 2020


                     E.Shree Devi                                       ...   Appellant


                                                    Vs.

                     1.The Registrar
                       Tamil Nadu Dr.MGR Medical University
                       No.69, Anna Salai
                       Guindy, Chennai – 600 032.

                     2.The Controller of Examination
                       Tamil Nadu Dr.MGR Medical University
                       No.69, Anna Salai
                       Guindy, Chennai – 600 032.

                     3.The Academic Officer
                       Tamil Nadu Dr.MGR Medical University
                       No.69, Anna Salai
                       Guindy, Chennai – 600 032.

                     4.The Principal
                       Chettinad Dental College and Research Institute
                       IT Highway, Kelambakkam
                       Kanchipuram – 603 103.

                     __________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis/
                                                                             W.A.No.1014 of 2020




                     5.The Dental Council of India
                       Aiwan-E-Galib Marg
                       Kotla Road, Temple Lane
                       Opp. Mata Sundari College for Women
                       New Delhi – 110 002.

                     6.Mahe Institute of Dental Sciences and Hospital
                       Chelakkara, Palloor (P.O.)
                       Mahe – 673 310
                       U.T. of Puducherry.                          ...       Respondents


                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 6.2.2020 in W.P.No.1183 of 2020 passed by the learned
                     Single Judge.


                                   For Appellant            : Mr.R.Manickavel

                                   For Respondents          : Mr.D.Ravichander
                                                              for respondents 1 to 3

                                                              Mr.M.Ravi
                                                              for 6th respondent


                                                      JUDGMENT

(Delivered by the Hon'ble Chief Justice)

The order impugned is dated 6.2.2020. At any rate, it is only an

interim order.

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.1014 of 2020

2. The real grievance of the appellant appears to be that the writ

petition has not been taken up after the initial stage. The pandemic

intervened and the regular business of this Court was disrupted.

3. There is no doubt that if the appellant mentions the matter

before the appropriate Bench by citing urgency, the appellant's matter

may be given precedence.

4. The order impugned does not call for any interference.

Accordingly, W.A.No.1014 of 2020 is disposed of without any

interference. No costs. Consequently, C.M.P.No.12421 of 2020 is

closed.

(S.B., CJ.) (S.K.R., J.) 04.01.2021

Index : Yes/No sasi

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.1014 of 2020

To

1.The Registrar Tamil Nadu Dr.MGR Medical University No.69, Anna Salai Guindy, Chennai – 600 032.

2.The Controller of Examination Tamil Nadu Dr.MGR Medical University No.69, Anna Salai Guindy, Chennai – 600 032.

3.The Academic Officer Tamil Nadu Dr.MGR Medical University No.69, Anna Salai Guindy, Chennai – 600 032.

4.The Dental Council of India Aiwan-E-Galib Marg Kotla Road, Temple Lane Opp. Mata Sundari College for Women New Delhi – 110 002.

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.1014 of 2020

THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY, J.

(sasi)

W.A.No.1014 of 2020

04.01.2021

__________

https://www.mhc.tn.gov.in/judis/

 
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