Dha.Velu vs The State By
2021 Latest Caselaw 5212 Mad

                                                            1        Crl.OP No.3631 of 2021

                        IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 26.02.2021

                                                     CORAM

                   THE HONOURABLE MR. JUSTICE N.ANAND VENKATESH

                                            Crl.OP.No.3631 of 2021
                                                     and
                                            Crl.MP.No.2151 of 2021

               1.Dha.Velu
               2.D.Prabhakaran
               3.R.Gopal
               4.Vigneswaran
               5.M.Dinesh
               6.Deepan
               7.Vasanth
               8.Manikandan
               9.K.Malar
               10.D.Suseethari
               11.A.Dass
               12.Boopalan
               13.Balaji
               14.D.Thamu
               15.Aalai Anandh

                                                                            ...Petitioners

                                                     .Vs.
               1.The State by
                 The Inspector of Police
                 E 1 Mylapore Police Station,
                 Chennai 600 004.

                    2.Mr.R.Mani
                      Spl.Sub Inspector of Police,
                      E 1 Mylapore Polie Station,
                      Chennai 600 004.
https://www.mhc.tn.gov.in/judis/                                          ..Respondents
                                                             2               Crl.OP No.3631 of 2021

                     PRAYER: Criminal Original Petition filed under Section 482 of the
                     Code of Criminal Procedure, to call for the records and quash the
                     proceedings in C.C.No.7838 of 2017, pending before the learned XVIII
                     Metropolitan Magistrate Court, Saidapet at Chennai.



                                     For Petitioners   : Mr.C.Ganesh Pandian

                                     For Respondent    : Mr.C.Raghavan
                                                         Government Advocate
                                                         for R 1



                                                       ORDER

This Criminal Original Petition has been filed seeking to

quash the proceedings in C.C.No.7838 of 2017, pending on the file of

the XVIII Metropolitan Magistrate Court, Saidapet, Chennai.

2.The facts of this case is covered by the reported Judgments

of this Court in Jeevanandham and others Vs. State Rep. by Inspector

of Police and another reported in (2018) 2 LW Crl 606 and Sri Raja

Vs. State Rep. By Inspector of Police, Sivakasi Town Police Station,

Virudhunagar District, and another reported in (2019) 2 LW Crl 350.

Accordingly, the proceedings in C.C.No.7838 of 2017, pending on the

file of XVIII Metropolitan Magistrate Court, Saidapet, Chennai, is https://www.mhc.tn.gov.in/judis/

hereby quashed and this Criminal Original Petition is allowed.

Consequently, connected Miscellaneous Petition is closed.

26.02.2021

Index : Yes/No Internet: Yes KP

To

1. The Inspector of Police E 1 Mylapore Police Station, Chennai 600 004.

2.XVIII Metropolitan Magistrate Court, Saidapet, Chennai.

3.The Public Prosecutor, High Court, Madras.

https://www.mhc.tn.gov.in/judis/

N.ANAND VENKATESH.J.,

KP

CRL.O.P.No.3631 of 2021

26.02.2021

https://www.mhc.tn.gov.in/judis/