Marimuthu vs The Chief Secretary
2021 Latest Caselaw 5043 Mad

                                                                             Writ Petition No.7817 of 2020



                           IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                  DATED : 25.02.2021
                                                       CORAM
                          THE HONOURABLE MR.JUSTICE R.SUBBIAH
                                         AND
                 THE HONOURABLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP

                                             Writ Petition No.7817 of 2020


                 Marimuthu
                 S/o.Dhanapaul                                                ... Appellant

                                                         Vs.
                 1.The Chief Secretary,
                   State of Tamil Nadu,
                   Secretariat, St.George Fort,
                   Chennai - 600009.

                 2.Commissioner of Revenue and Administration,
                   Ezhilagam 3rd Floor,
                   Kamarajar Salai,
                   Chepauk, Chennai - 05.03.2021

                 3.Directorate of Town and Country Planning,
                   No.807, Anna Salai,
                   Chennai - 600002.

                 4.The District Collector,
                   Thiruvarur District,
                   Thiruvarur.


                 5.The Assistant Director of Town and

                 1/5



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                                                                              Writ Petition No.7817 of 2020



                      Country Planning,
                    No.33, 4th Rajappa Nagar,
                    I Street, Medical College Road,
                    Thanjavur - 613 007.

                 6.The Tahsildar,
                   Nannilam,
                   Thiruvarur District,
                   Thiruvarur.

                 7.Executive Officer,
                   Nannilam Panchayat Union,
                   Thiruvarur District,
                   Thiruvarur.

                 8.Govindarajan
                   S/o.Kathaiyaudaiyar

                 9.S.Muthu
                   S/o.Sivachidambaram                                         ... Respondents


                 Prayer: Writ Petition filed under Article 226 of the Constitution of India praying
                 to issue a Writ of Mandamus directing the respondents 1 to 7 to consider the
                 petitioner's representation dated 29.10.2019.


                                    For Petitioner   : Mr.E.Anbu
                                    For Respondents : Mr.V.Jayaprakash Narayanan
                                                       Government Pleader [R1 to R7]
                                                       No appearance [R8]
                                                       Mr.R.Baskaradoss [R9]
                                                      *****
                                                   JUDGMENT

http://www.judis.nic.in Writ Petition No.7817 of 2020

[Judgment of the Court was delivered by R.SUBBIAH, J]

This matter is heard through Video Conferencing.

2. When the matter is taken up for consideration, learned counsel for

petitioner seeks permission of this Court to withdraw the present petition and has

also submitted a letter dated 23.02.2021 to the Registry to that effect.

In view of the letter dated 23.02.2021 submitted by learned counsel for

petitioner, the Writ Petition is dismissed as withdrawn. No costs.

[R.P.S., J] [S.S.K., J] 25.02.2021 Speaking Order/Non-speaking Order Index:Yes/No Internet: Yes gm

To

http://www.judis.nic.in Writ Petition No.7817 of 2020

1.The Chief Secretary, State of Tamil Nadu, Secretariat, St.George Fort, Chennai - 600009.

2.Commissioner of Revenue and Administration, Ezhilagam 3rd Floor, Kamarajar Salai, Chepauk, Chennai - 05.03.2021

3.The Directorate of Town and Country Planning, No.807, Anna Salai, Chennai - 600002.

4.The District Collector, Thiruvarur District, Thiruvarur.

5.The Assistant Director of Town and Country Planning, No.33, 4th Rajappa Nagar, I Street, Medical College Road, Thanjavur - 613 007.

6.The Tahsildar, Nannilam, Thiruvarur District, Thiruvarur.

7.The Executive Officer, Nannilam Panchayat Union, Thiruvarur District, Thiruvarur.

R.SUBBIAH, J

http://www.judis.nic.in Writ Petition No.7817 of 2020

and SATHI KUMAR SUKUMARA KURUP, J

gm

Writ Petition No.7817 of 2020

25.02.2021

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