Subramani vs P.N.Manimegalai @ Manimegalai
2021 Latest Caselaw 3915 Mad

                                                                                 C.M.S.A.No.56 of 2013


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 16.02.2021

                                                        CORAM

                                   THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

                                                C.M.S.A.No. 56 of 2013

                     Subramani                                                      ..Appellant

                                                            Vs

                     P.N.Manimegalai @ Manimegalai                                  ..Respondent

                     Prayer : Appeal filed under Section 28 r/w Section 100 of CPC
                     against the order and decreetal order dated 19.09.2013 made in
                     C.M.A.No. 24 of 2012 on the file of the Additional District Judge,
                     Namakkal.


                                      For Appellant    ..        No appearance
                                      For Respondent   ..        Not ready in notice

                                                       JUDGMENT

The appeal was filed on 02 December 2013. This Court

passed an order, ordering notice to the respondent on 10.12.2013

and an interim stay was also granted.

2. Inspite of the order of this Court, the appellant has not

taken any steps to serve notice to the respondent. The case

records revealed that notice has not been served to the respondent

and the appellant also has not taken any effective steps. https://www.mhc.tn.gov.in/judis/

C.M.S.A.No.56 of 2013

3. This being the factum, this Court is not inclined to

entertain the appeal and, accordingly C.M.S.A.No. 56 of 2013

stands dismissed. No costs. Connected M.P.No. 1 of 2013 is closed.

16.02.2021

Index: Yes

ssm

To

The Additional District Judge, Namakkal.

https://www.mhc.tn.gov.in/judis/

C.M.S.A.No.56 of 2013

S.M.SUBRAMANIAM, J.

(ssm)

C.M.S.A.No. 56 of 2013

16.02.2021

https://www.mhc.tn.gov.in/judis/