N.Nagappan vs A.V.L.A.R.M.Palaniappan
2021 Latest Caselaw 2295 Mad

                                                               S.A.(MD)Nos.347 & 348 of 2019




                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 02.02.2021

                                                       CORAM

                             THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN

                                        S.A.(MD)Nos.347 & 348 of 2019


                      S.A.(MD)No.347 of 2019:

                      1.N.Nagappan
                      2.M.Palaniappan                                      Appellants

                                                        Vs

                      1.A.V.L.A.R.M.Palaniappan
                      2.M.R.Muthiah
                      3.A.V.M.P.L.Avichi @ Chandru
                      4.R.M.Muthuraman
                      5.A.V.P.L.Avichi @ Thiagarajan
                      6.P.L.Chidambaram
                      7.CT.Palaniappan
                      8.V.Annamalai
                      9.M.Thenappan
                      10.M.Annamalai Chettiar
                      11.M.Meyyappan
                      12.A.R.Palaniappan
                      13.R.Rathinasamy
                      14.R.Gayathri                                        Respondents




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                                                                  S.A.(MD)Nos.347 & 348 of 2019


                      S.A.(MD)No.348 of 2019:

                      1.N.Nagappan
                      2.M.Palaniappan                                          Appellants
                                                          Vs.

                      1.D.Raghavan Chettiar
                      2.R.Rathinam
                      3.R.Gayathri                                             Respondents


                      PRAYER in S.A.(MD) No.347 of 2019:- Second Appeal filed under
                      Section 100 of Code of Civil Procedure, against the Judgment and
                      Decree dated 22.04.2015 in A.S.No.28 of 2014, on the file of the District
                      Judge, Sivagangai confirming the Judgment and Decree dated
                      30.08.2013, in O.S.No.2 of 2011, on the file of the Subordinate Judge,
                      Devakottai.


                      PRAYER in S.A.(MD) No.348 of 2019:- Second Appeal filed under
                      Section 100 of Code of Civil Procedure, to set aside the Judgment and
                      Decree dated 22.04.2015 in A.S.No.29 of 2014, on the file of the District
                      Judge, Sivagangai confirming the judgment and decree dated 30.08.2013
                      in O.S.No.168 of 2011, on the file of the Subordinate Judge, Devakotai.


                                         For Appellants     : Mr.AL.Ganthimathi
                                         For R1 to R12      : Mr.S.Manikandan
                                         For R13 & R14      : Mr.V.R.Shanmuganathan

                                                        ****


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                                                                    S.A.(MD)Nos.347 & 348 of 2019

                                       COMMON JUDGMENT

                                   The learned counsel for the appellants in both Second

                      Appeals would seek permission of this Court to withdraw the Second

                      Appeals. She has also circulated a letter dated 27.01.2021 to that effect.



                                   2.In view of the same, these Second Appeals are dismissed

                      as withdrawn. No costs.

                                                                                     02.02.2021

                      Index : Yes/No
                      Internet: Yes/No
                      vrn

                      To

                      1.The District Court, Sivagangai.

                      2.The Subordinate Court, Devakottai.

                      3.The Section Officer,
                        Madurai Bench of Madras High Court,
                        Madurai.




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                                S.A.(MD)Nos.347 & 348 of 2019




                                    R.SUBRAMANIAN, J.

vrn

Judgment made in S.A.(MD)Nos.347 & 348 of 2019

Dated 02.02.2021

http://www.judis.nic.in