C.Govindaraj vs A.Geetha
2021 Latest Caselaw 25146 Mad

                                                                                       S.A.No.488 of 2004

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED : 21.12.2021

                                                             CORAM

                                   THE HONOURABLE MRS.JUSTICE J.NISHA BANU

                                                      S.A.No.488 of 2004
                                                             and
                                                    C.M.P.No.3794 of 2004
                     1. C.Govindaraj
                     2. Dasarathan                                           ... Appellants
                                                                Vs

                     A.Geetha                                                ... Respondent


                     PRAYER: Second Appeal filed under Section 100 of the Code of Civil
                     Procedure, to set aside the judgement and decree in A.S.No.30 of 2000 on
                     the file of the Additional District Judge, Fast Track-III, Chengalpet at
                     Poonamallee confirming the Judgement and Decree in O.S.No.291 of 1997
                     on the file of the District Munsif Court, Ambattur.
                                       For Appellants            : Mr.K.S.Kumar

                                                           JUDGMENT

The learned counsel appearing on behalf of the appellants sought

permission of this Court to withdraw the present Second Appeal. He has also

made an endorsement to that effect.

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https://www.mhc.tn.gov.in/judis S.A.No.488 of 2004

J.NISHA BANU, J.

kmm

2. Recording the above said submission and endorsement of the

learned counsel for the appellants, the Second Appeal stands dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.

21.12.2021

Internet: Yes/No kmm

To

1. The District Munsif Court, Ambattur.

2. The Additional District Judge, Fast Track-III, Chengalpet at Poonamallee

S.A.No.488 of 2004

Page No.2/2

https://www.mhc.tn.gov.in/judis