E.M.Sekar vs The Joint Registrar Of Co-Op. ...
2021 Latest Caselaw 24958 Mad

                                                                        Writ Appeal No.959 of 2013

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 17.12.2021

                                                   CORAM :

                                  THE HON'BLE MR. JUSTICE M. DURAISWAMY
                                                     AND
                      THE HON'BLE MR. JUSTICE J. SATHYA NARAYANA PRASAD

                                           Writ Appeal No.959 of 2013
                                                      and
                                                M.P.No.1 of 2013


                E.M.Sekar                                               ...   Appellant


                                                        Vs.

                1.The Joint Registrar of Co-op. Societies/
                  Chairman, Common Cadre Services of
                  the Primary Agricultural Co-op. Banks,
                  Dharmapuri Region, Dharmapuri District.

                2.The Special Officer,
                  K.K.162, N.S.Reddiyur Primary
                  Agricultural Co-op. Credit Society,
                  N.S.Reddiyur, Dharmapuri District.

                3.N.V.Anandan
                  Domestic Enquiry Officer,
                  No.183, R.G.Nagar,
                  Kannangkurichi, Salem – 8.




https://www.mhc.tn.gov.in/judis
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                                                                             Writ Appeal No.959 of 2013



                4.S.Natarajan
                  Deputy Registrar Retd./
                  Domestic Enquiry Officer,
                  516, Cuddalore Main Road,
                  Kamaraj Nagar Colony,
                  Salem – 636 104.                                           ...    Respondents


                Prayer : Writ Appeal filed under Clause 15 of the Letters Patent to set aside the
                order dated 23.01.2013 made in W.P.No.12564 of 2012.


                                      For Appellant     : Drafted notice served -
                                                          No appearance

                                      For R1            : Mr.U.Baranidharan
                                                          Additional Government Pleader

                                      For R2            : Mr.M.S.Palaniswamy

                                                 JUDGMENT

(Delivered by M. DURAISWAMY, J.)

Though the drafted notice sent to the sole appellant has been served on

him on 04.12.2021 and his name has been printed in the cause list, none

appeared for him on 16.12.2021. Hence, the Registry was directed to list the

matter under the caption “For dismissal” on 17.12.2021. Though the matter

has been listed under the caption “For dismissal”, today also, none appeared for

the appellant. Hence, this Court has no other option except to dismiss the Writ

Appeal for non-prosecution.

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2.Accordingly, the Writ Appeal is dismissed for non-prosecution. No

costs. Consequently, connected miscellaneous petition is closed.

                                                                [M.D., J.]      [J.S.N.P., J.]
                                                                        17.12.2021
                Index             : Yes/No
                Internet          : Yes
                mkn

                To

1.The Joint Registrar of Co-op. Societies/ Chairman, Common Cadre Services of the Primary Agricultural Co-op. Banks, Dharmapuri Region, Dharmapuri District.

2.The Special Officer, K.K.162, N.S.Reddiyur Primary Agricultural Co-op. Credit Society, N.S.Reddiyur, Dharmapuri District.

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M. DURAISWAMY, J.

and J. SATHYA NARAYANA PRASAD, J.

mkn

Writ Appeal No.959 of 2013

17.12.2021

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