Kannagi vs Nagarajan
2021 Latest Caselaw 24391 Mad

                                                                                     S.A.No.1143 of 2010

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 10.12.2021

                                                           CORAM

                                   THE HONOURABLE MR.JUSTICE R. PONGIAPPAN

                                                  S.A.No.1143 of 2010


                  Kannagi                                                           .. Appellant

                                                            Vs

                  Nagarajan                                                         .. Respondent


                  Prayer : The Second Appeal is filed under Section 100 of C.P.C. against
                  the Judgment and Decree in A.S.No.14 of 2006, on the file of the
                  Subordinate Court, Namakkal, dated 21.11.2009, confirming the
                  Judgment and Decree in O.S.No.321 of 2004, on the file of the Principal
                  District Munsif Court, Namakkal, dated 28.02.2005.


                                           For Appellant         :   Ms.S.Umamaheswari

                                           For Respondent        :   Not ready in notice


                                                      JUDGMENT

Heard the learned counsel for the appellant.

2. The above appeal has been filed in the year, 2010.

Subsequent to that no notice has been served upon the respondent. In

order to give one more opportunity to the appellant, this Court, on

https://www.mhc.tn.gov.in/judis S.A.No.1143 of 2010

19.11.2021 had ordered fresh Notice to the respondent through Court

as well as privately. Even thereafter, the appellant has not taken any

steps for sending notice to the respondent till date.

3. In view of the above, this Second Appeal is dismissed for

default. No costs.

                                                                                   10.12.2021

                  Internet : Yes/No
                  Index      : Yes/No
                  rsi




                  To

1.The Subordinate Judge, Namakkal.

2.The Principal District Munsif, Namakkal.

https://www.mhc.tn.gov.in/judis S.A.No.1143 of 2010

R. PONGIAPPAN, J.

rsi

S.A.No.1143 of 2010

10.12.2021

https://www.mhc.tn.gov.in/judis