Sadayappa Udayar vs Chinnasamy Udayar
2021 Latest Caselaw 24390 Mad

                                                                                      S.A.No.1366 of 2010

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 10.12.2021

                                                           CORAM

                                   THE HONOURABLE MR.JUSTICE R. PONGIAPPAN

                                                  S.A.No.1366 of 2010
                                                          and
                                                    M.P.No.1 of 2010


                  Sadayappa Udayar                                                   .. Appellant

                                                            Vs

                  Chinnasamy Udayar                                                  .. Respondent


                  Prayer : The Second Appeal is filed under Section 100 of C.P.C. against
                  the Judgment and Decree dated 19.08.2009 made in A.S.No.9 of 2003
                  on the file of the Subordinate Judge at Ariyalur, reversing the Judgment
                  and Decree dated 22.11.2002 made in O.S.No.83 of 2001, on the file of
                  the District Munsif Court at Ariyalur.


                                           For Appellant         :   Mrs.B.N.Sivagamasundari

                                           For Respondent        :   No appearance


                                                      JUDGMENT

Today, when this appeal came up for hearing,

Mrs.B.N.Sivagamasundari (Enrl.No.374/1994), learned counsel for the

appellant appeared before this Court through Video Conference and

https://www.mhc.tn.gov.in/judis S.A.No.1366 of 2010

made a submission that the dispute in respect to this appeal is settled

out of Court. The said submission is recorded.

3. In view of the fact that the dispute has already been

settled, this Second Appeal is dismissed as settled out of Court. No

costs. Consequently, connected miscellaneous petition is closed.

                                                                                10.12.2021


                  Internet : Yes/No
                  Index      : Yes/No
                  rsi



                  To

1.The Subordinate Judge, Ariyalur.

2.The District Munsif, Ariyalur.

https://www.mhc.tn.gov.in/judis S.A.No.1366 of 2010

R. PONGIAPPAN, J.

rsi

S.A.No.1366 of 2010 and M.P.No.1 of 2010

10.12.2021

https://www.mhc.tn.gov.in/judis