Roslin @ Jacob Roslin vs Subashini @ Stella Subashini
2021 Latest Caselaw 24275 Mad

                                                                                CMA.No.2591 of 2021

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 09.12.2021

                                                             CORAM

                                THE HONOURABLE MR.JUSTICE T.RAJA
                                              and
                       THE HONOURABLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                     CMA.No.2591 of 2021 and CMP.No.14822/2021


                     Roslin @ Jacob Roslin                                    ... Appellant
                                                               -vs-

                     Subashini @ Stella Subashini                             ... Respondent


                                  Civil Miscellaneous Appeal filed under Section 19 of the Family

                     Courts Act against the fair and decreetal order dated 24.03.2021

                     passed in F.C.I.A.No.2 of 2020 in F.CI.D.O.P.No.59/2019 on the file of

                     the learned Judge, Family Court, Chengalpattu.


                                             For Appellant       : Mr.M.Nirmal Kumar

                                             For Respondent      : ...


                                                        JUDGMENT

(Judgment of the Court was pronounced by T.RAJA, J.)

Learned Counsel appearing for the appellant seeks permission of

this Court to withdraw the present Civil Miscellaneous Appeal and he

has also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis CMA.No.2591 of 2021

T.RAJA, J.

and D.BHARATHA CHAKRAVARTHY, J.

tsi

2. Recording the same, permission is granted. Accordingly, the

Civil Miscellaneous Appeal is dismissed as withdrawn. No costs.

Consequently, connected Miscellaneous Petition is closed.

                                                                   (T.R.J.,)        (D.B.C.J.,)

                                                                           09.12.2021

                     tsi

                     To

The Judge, Family Court, Chengalpattu.

CMA.No.2591 of 2021

https://www.mhc.tn.gov.in/judis CMA.No.2591 of 2021

08.12.2021

https://www.mhc.tn.gov.in/judis