Rajakannu Udayar vs Ramachandra Udayar
2021 Latest Caselaw 24274 Mad

                                                                                       S.A.No.1315 of 2005

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED : 09.12.2021

                                                            CORAM

                                    THE HONOURABLE MRS.JUSTICE J.NISHA BANU

                                                      S.A.No.1315 of 2005
                                                  and C.M.P.No.17657 of 2005

                     1.Rajakannu Udayar
                     2.Murugesan                                                       ...Appellants
                                                               Vs

                     Ramachandra Udayar                                               ...Respondent

                                  Second Appeal filed under Section 100 of the Code of Civil
                     Procedure as against the judgement and decree dated 29.10.2004 passed in
                     A.S.No.78 of 2002 on the file of the Sub Court, Kallakurichi confirming the
                     Judgement and decree dated 21.03.2002 in O.S.No.672 of 1996 on the file
                     of the II Additional District Munsif's Court, Kallakurichi.

                                        For Appellants          : Mr.T.Cheziyan


                                                         JUDGMENT

The learned counsel appearing for the appellants submitted that both

the appellants died and he has also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis S.A.No.1315 of 2005

2. In view of the submissions and endorsement made by the learned

counsel for the appellants, this Second Appeal is dismissed as abated. No

costs. Consequently, connected miscellaneous petition is closed.

09.12.2021

Internet: Yes/No ms

To

1.The Subordinate Judge, Sub Court, Kallakurichi.

2.The II Additional District Munsif, Kallakurichi.

https://www.mhc.tn.gov.in/judis S.A.No.1315 of 2005

J.NISHA BANU, J., ms

S.A.No.1315 of 2005 and C.M.P.No.17657 of 2005

09.12.2021

https://www.mhc.tn.gov.in/judis