The Manager vs ) S.Pushpavalli
2021 Latest Caselaw 23601 Mad

                                                                     W.A(MD)No.1537 of 2021


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 01.12.2021

                                                     CORAM :

                     THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
                                            and
                          THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                              W.A(MD)No.1537 of 2021
                                                       and
                                              CMP(MD)No.6312 of 2021

                     The Manager,
                     The United India Insurance Co. Ltd.,
                     MD India Health Care Services (TPA) Pvt Ltd.,
                     No 27 Laxmi Towrs 3rd Floor,
                     Dr Radha Krishnan Salai,
                     Mylapore
                     Chennai.                                             ... Appellant
                                                     vs.

                     1) S.Pushpavalli

                     2) The Principal Secretary
                        Government of Tamilnadu,
                        Department of Finance,
                        Secretariat,
                        Fort St.George,
                        Chennai 600 009.

                     3) The Director of Medical and Rural health Services and
                               Welfare Service,
                        Directorate,
                        Annasalai,
                        Teynampet,
                        Chennai.

                     4) The Joint Director of Medical & Rural Health Services
                        And Family Welfare District Family Welfare Bureau Welfare


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                                                                           W.A(MD)No.1537 of 2021


                          Services Office,
                          Ilayankudi,
                          Sivagangai,
                          Sivagangai District.                                     ... Respondents


                                  Appeal filed under Clause XV of Letters Patent, against the
                     common order dated 16.12.2020 made in W.P(MD)No.15749 of
                     2019.
                                         For Appellant   : Mr.A.Shajahan
                                         For R1          : Mr.S.Pugalendhi
                                         For R2 to R4    : Mr.M.Siddharthan
                                                         Additional Government Pleader


                                                         JUDGMENT

(Judgment of the Court was made by PUSHPA SATHYANARAYANA, J.)

The learned counsel for the appellant sought permission

of this Court, to withdraw the appeal. He has also made an

endorsement to that effect.

2. Permission is granted. Recording the endorsement, this

Writ Appeal is dismissed as withdrawn. No costs. Consequently,

connected miscellaneous petition is closed.

[P.S.N.,J.] & [P.V.,J.] 01.12.2021 Index : Yes / No

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To

1) The Principal Secretary Government of Tamilnadu, Department of Finance, Secretariat, Fort St.George, Chennai 600 009.

2) The Director of Medical and Rural health Services and Welfare Service, Directorate, Annasalai, Teynampet, Chennai.

3) The Joint Director of Medical & Rural Health Services And Family Welfare District Family Welfare Bureau Welfare Services Office, Ilayankudi, Sivagangai, Sivagangai District.

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PUSHPA SATHYANARAYANA, J.

and P.VELMURUGAN, J.

bala

JUDGMENT MADE IN W.A(MD)No.1537 of 2021 DATED : 01.12.2021

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