Citation : 2021 Latest Caselaw 23519 Mad
Judgement Date : 1 December, 2021
W.A.Nos.456, 466 & 467 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATE: 01.12.2021
CORAM:
THE HON'BLE MR. JUSTICE M.DURAISWAMY
AND
THE HON'BLE MR. J. SATHYA NARAYANA PRASAD
W.A.Nos. 456, 466 & 467 of 2014 and
M.P.Nos. 1 & 2 of 2015 in W.A.No.456 of 2014 and
1 of 2014 & 2 of 2015 in W.A.No.466 of 2014
1. Coimbatore Regional Mill Labour Union,
Rep. By its General Secretary,
Registration No.1300,
32, Perumal Kovil Street,
Vilankurichi,
Coimbatore 641 035
... Appellant in W.A.No.456/2014
2. National Textile Corporation Limited,
(Government of India Undertaking),
Southern Regional Office,
Rep. By its Executive Director,
NTC House, 35-B, Somasundaram Mills Road,
Coimbatore 641 009.
3. The Senior Manager (HR)-HOD/Election Officer,
National Textile Corporation Limited,
NTC House,
35-B, Somasundaram Mills Road,
Coimbatore 641 009.
... Appellants in W.A.No.466/2014
Page 1/11
https://www.mhc.tn.gov.in/judis
W.A.Nos.456, 466 & 467 of 2014
4. National Textile Corporation Limited,
(Government of India Undertaking),
Southern Regional Office,
Rep. By its Chief General Manager,
NTC House, Post Box No.2409,
35-B, Somasundaram Mills Road,
Coimbatore 641 009.
... Appellant in W.A.No.467/2014
v.
1. Coimbatore Periyar District Dravida Panjalai
Thozhilalar Munnertra Sangam,
Rep. By its General Secretary S. Doraisamy,
No.69, Tatabad 3rd Street,
Coimbatore – 641 012.
2. National Textile Corporation Limited,
(Government of India Undertaking),
Southern Regional Office,
Rep. By its Executive Director,
NTC House,
35-B, Somasundaram Mills Road,
Coimbatore 641 009.
3. The Senior Manager (HR)-HOD/Election Officer,
National Textile Corporation Limited,
NTC House, Post Box No.2409,
35-B, Somasundaram Mills Road,
Coimbatore 641 009.
4. Assistant Labour Commissioner (Central),
New No.5, Old No.1-A (II Floor),
Lady Doak College Road,
Chinna Chokkikulam,
Madurai – 625 022.
Page 2/11
https://www.mhc.tn.gov.in/judis
W.A.Nos.456, 466 & 467 of 2014
5. Coimbatore and Periyar District Dravida Panjalai
Munnertra Sangam,
[Affiliated to Labour Progressive Federation]
Rep. By its Secretary, Regn. No.2658,
134/15B, Pankaja Mills Colony,
Ramanathapuram,
Coimbatore – 641 045.
6. Coimbatore District Mill Workers Union (AITUC),
Rep.l by its General Secretary,
No.99, Ranga Street,
Katoor, Coimbatore – 641 009.
7. National Textile Worker's Union,
Rep. By its Secretary, Regn. No.1454,
1848, Trichy Road,
Ramanathapuram,.
Coimabtore – 641 035.
8. Thamizhaga Panchalai Thozhilalar Sangam (BMS),
Rep. By its General Secretary P.Murugesan,
231, Sathyamangalam Road,
Ganapathy, Coimbatore – 641 006.
9. Coimbatore District Mill Labour Union (CITU),
Rep. By its General Secretary,
Regd. No.78/CBE,
New No.127, Old No.381,
Somasundaram Mill Road,
Anupparapalayam,
Coimbatore – 641 009.
... Respondents in W.A.No.456/2014
1. Coimbatore Periyar District Dravida Panjalai Thozhilalar Munnertra Sangam,
Page 3/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
Rep. By its General Secretary S. Doraisamy, No.69, Tatabad 3rd Street, Coimbatore – 641 012.
2. Assistant Labour Commissioner (Central), New No.5, Old No.1-A (II Floor), Lady Doak College Road, Chinna Chokkikulam, Madurai – 625 022.
3. Coimbatore Regional Mill Labour Union, Rep. By its General Secretary, Registration No.1300, 32, Perumal Kovil Street, Vilankurichi, Coimbatore 641 035
4. Coimbatore and Periyar District Dravida Panjalai Munnertra Sangam, [Affiliated to Labour Progressive Federation] Rep. By its Secretary, Regn. No.2658, 134/15B, Pankaja Mills Colony, Ramanathapuram, Coimbatore – 641 045.
5. Coimbatore District Mill Workers Union (AITUC), Rep.l by its General Secretary, No.99, Ranga Street, Katoor, Coimbatore – 641 009.
6. National Textile Worker's Union, Rep. By its Secretary, Regn. No.1454, 1848, Trichy Road, Ramanathapuram, Coimabtore – 641 035.
7. The General Secretary, Thamizhaga Panchalai Thozhilalar Sangam (BMS),
Page 4/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
Rep. By its General Secretary P.Murugesan, 231, Sathyamangalam Road, Ganapathy, Coimbatore– 641 006.
8. Coimbatore District Mill Labour Union (CITU), Rep. By its General Secretary, Regd. No.78/CBE, New No.127, Old No.381, Somasundaram Mill Road, Anupparapalayam, Coimbatore – 641 009.
... Respondents in W.A.No.466/2014
1. Coimbatore District Textile Workers Union (HMS). Rep. By its Secretary, Thiyagi N.G.R. Mahal, 2212, Trichy Road, Singanallur, Coimbatore – 641 005.
2. National Textile Corporation Limited, Rep. By its Chairman & Managing Director, Scope Complex, Core IV, 7, Lodi Road, New Delhi – 110 003.
3. The Assistant Commissioner of Labour, Office of the Assistant Commissioner of Labour, Dr. Balasundaram Road, Coimbatore – 641 018.
... Respondents in W.A.No.467/2014
W.A.No.456/2014 : Writ Appeal filed under Clause 15 of Letters Patent to set aside the common order dated 26.03.2014 made in W.P.No.7531
Page 5/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
of 2014.
W.A.No.466/2014 : Writ Appeal filed under Clause 15 of Letters Patent to set aside the common order dated 26.03.2014 made in W.P.No.7532 of 2014.
W.A.No.467/2014 : Writ Appeal filed under Clause 15 of Letters Patent to set aside the common order dated 26.03.2014 made in W.P.No.8794 of 2014.
For Appellants : Mr.Balan Haridas (Appellant in W.A.No.456/2014)
Mr.C.V.Vijayakumar (Appellants in W.A.No.456 & 457/2014)
For Respondents : Mr. K.Srinivasamurthy (in W.A. No.456/2014) for M/s. Row & Reddy – R1 & R6
Ms. Geetha Thamariselvan, S.G.P. - R4 Mr. A.V. Bharathy – R5
For Respondents : Mr. K.Srinivasamurthy (in W.A. No.466/2014) for M/s. Row & Reddy – R1, R5 & R7
Ms. Geetha Thamariselvan, S.G.P. - R2 Mr. A.V. Bharathy - R4
For Respondents : Mr. K.M. Ramesh – R1 (in W.A. No.467/2014) Ms. Geetha Thamariselvan, S.G.P. - R3
COMMON JUDGMENT
Page 6/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
(Judgment was delivered by M. DURAISWAMY, J.)
When the Writ Appeals are taken up for hearing, learned counsel
on either side submitted that 7 units of National Textile Corporation
Limited are not functioning, hence, the question of conducting the
election and deciding the issue involved in the Writ Appeals as to the
causing of secret ballot does not arise.
2. In view of th submissions made by the learned counsel on
either side, the Writ Appeals are liable to be closed for the reason that
7 units of National Textile Corporation Limited are not functioning.
However, we keep all the issues involved in the Writ Appeals open and
the same can be decided in an appropriate manner. We also give liberty
to all the parties to file appropriate Writ Petitions seeking for appropriate
relief in the case of Textile Mills are reopened.
3. With these observations, the Writ Appeals are closed. No
costs. Consequently, the connected Miscellaneous Petitions are also
Page 7/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
closed.
[M.D., J.] [J.S.N.P., J.] 01.12.2021.
Index : Yes/No Internet: Yes Rj
To
1. Mr. S. Doraisamy, General Secretary Coimbatore Periyar District Dravida Panjalai Thozhilalar Munnertra Sangam, No.69, Tatabad 3rd Street, Coimbatore – 641 012.
2. The Executive Director, National Textile Corporation Limited, (Government of India Undertaking), Southern Regional Office, NTC House, 35-B, Somasundaram Mills Road, Coimbatore 641 009.
3. The Senior Manager (HR)-HOD/Election Officer, National Textile Corporation Limited, NTC House, Post Box No.2409, 35-B, Somasundaram Mills Road, Coimbatore 641 009.
4. Assistant Labour Commissioner (Central), New No.5, Old No.1-A (II Floor),
Page 8/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
Lady Doak College Road, Chinna Chokkikulam, Madurai – 625 022.
5. Coimbatore and Periyar District Dravida Panjalai Munnertra Sangam, [Affiliated to Labour Progressive Federation] Rep. By its Secretary, Regn. No.2658, 134/15B, Pankaja Mills Colony, Ramanathapuram, Coimbatore – 641 045.
6. The General Secretary, Coimbatore District Mill Workers Union (AITUC), No.99, Ranga Street, Katoor, Coimbatore – 641 009.
7. The Secretary, National Textile Worker's Union, Regn. No.1454, 1848, Trichy Road, Ramanathapuram,.
Coimabtore – 641 035.
8. Mr. P.Murugesan, The General Secretary, Thamizhaga Panchalai Thozhilalar Sangam (BMS), 231, Sathyamangalam Road, Ganapathy, Coimbatore – 641 006.
9. The General Secretary, Coimbatore District Mill Labour Union (CITU), Regd. No.78/CBE, New No.127, Old No.381, Somasundaram Mill Road,
Page 9/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
Anupparapalayam, Coimbatore – 641 009.
10. The Secretary, Coimbatore District Textile Workers Union (HMS). Thiyagi N.G.R. Mahal, 2212, Trichy Road, Singanallur, Coimbatore – 641 005.
11. The Chairman & Managing Director, National Textile Corporation Limited, Scope Complex, Core IV, 7, Lodi Road, New Delhi – 110 003.
12. The Assistant Commissioner of Labour, Office of the Assistant Commissioner of Labour, Dr. Balasundaram Road, Coimbatore – 641 018.
Page 10/11 https://www.mhc.tn.gov.in/judis W.A.Nos.456, 466 & 467 of 2014
M. DURAISWAMY, J.
and J. SATHYA NARAYANA PRASAD ,J
Rj
W.A.Nos. 456, 466 & 467 of 2014 and M.P.Nos. 1 & 2 of 2015 in W.A.No.456 of 2014 and 1 of 2014 & 2 of 2015 in W.A.No.466 of 2014
01.12.2021
Page 11/11 https://www.mhc.tn.gov.in/judis
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!