Statco Infraprojects Pvt Ltd vs M/S.Kgs Consgtructions Limited
2021 Latest Caselaw 17352 Mad

                                                                             Cont.P.Nos.891 to 893 of 2017

                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    Dated :   24..08..2021
                                                          CORAM

                             THE HONOURABLE MR.JUSTICE M.M.SUNDRESH
                                              and
                               THE HONOURABLE MR.JUSTICE M.SUNDAR

                                     Contempt Petition Nos.891 to 893 of 2017

                      Statco Infraprojects Pvt Ltd.,
                      Formerly known as Karismaa MEP Services Pvt. Ltd.,
                      Reprsented by Mr.Manoj K.Sheth
                      Flat-1-C, KG Spring Manor,
                      23, 1st Main Road, Sastrinagar,
                      Adayar, Chennai 600020.
                                                   ... Petitioner in all three contempt petitions

                                         .. Vs ..

                      1.M/s.KGS Consgtructions Limited,
                        Rep. By its Managing Director,
                        No.43, Besant Avenue Road,
                        Adayar, Chennai 600 020,
                        Also at No.63, Kamaraj Avenue 1st Street,
                        Adayar, Chennai 600020.


                                                    ... Respondent in all three contempt petitions

Prayer in Cont.P.No.891 of 2017:- Petition is filed under Section 11 of The Contempt of Courts Act, 1971, praying to punish the respondent for the willful and deliberate disobedience of the order of this court dated

http://www.judis.nic.in Cont.P.Nos.891 to 893 of 2017

06.02.2017 made in O.S.A.No.12 of 2017.

Prayer in Cont.P.No.892 of 2017:- Petition is filed under Section 11 of The Contempt of Courts Act, 1971, praying to punish the respondent for the willful and deliberate disobedience of the order of this court dated 06.02.2017 made in O.S.A.No.13 of 2017.

Prayer in Cont.P.No.893 of 2017:- Petition is filed under Section 11 of The Contempt of Courts Act, 1971, praying to punish the respondent for the willful and deliberate disobedience of the order of this court dated 06.02.2017 made in O.S.A.No.14 of 2017.

For Petitioner : Mr.Adithya Reddy for petitioner in all Cont. Petitions

For Respondent : Mr.K.Raja Srinivas for respondent in all Cont. Petitions

http://www.judis.nic.in Cont.P.Nos.891 to 893 of 2017

COMMON ORDER

[Order of the Court was made by M.SUNDAR,J.]

Alleging that the judgment of this court dated 06.02.2017 made in

O.S.A.Nos.12, 13 and 14 of 2017 has not been complied with, the

present contempt petitions have been filed.

2. It is submitted by Mr.Adithya Reddy, learned counsel for the

petitioner that the parties have arrived at a settlement. It is a contempt

petition and therefore, we do not propose to go into the terms of the

settlement. Suffice it to say that the parties have given quietus to the order

out of which the contempt arises.

3. In view of the above, contempt petition stands closed. Though

obvious it is made clear that any breach qua terms of the compromise will

leave the petitioner with the rights to come to this Court again by way of

contempt.

                                                                [M.M.S.,J]          [M.S.,J]
                                                                         24..08..2021
                      Index       : yes / no
                      Speaking / Non Speaking Order
                      kmk



http://www.judis.nic.in
                                  Cont.P.Nos.891 to 893 of 2017




                                     M.M.SUNDRESH.J.
                                               AND
                                         M.SUNDAR.J.


                                                          kmk




                            Cont.P.Nos. 891 to 893 of 2017




                                              24..08..2021



http://www.judis.nic.in