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Priya @ Jennifer vs H.Rajesh
2021 Latest Caselaw 16996 Mad

Citation : 2021 Latest Caselaw 16996 Mad
Judgement Date : 18 August, 2021

Madras High Court
Priya @ Jennifer vs H.Rajesh on 18 August, 2021
                                                                                C.R.P.No.1625 of 2021

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 18.08.2021

                                                          CORAM :

                                    THE HON'BLE MR.JUSTICE N.KIRUBAKARAN
                                                     and
                                   THE HON'BLE MR.JUSTICE ABDUL QUDDHOSE

                                                     C.R.P.No.1625 of 2021

                     Priya @ Jennifer                                                ... Petitioner

                                                              Vs


                     H.Rajesh                                                      ... Respondent

                     PRAYER : Civil Revision Petition filed under Article 227 of the

                     Constitution of India, praying to pass a decree of nullity by declaring the

                     marriage solemnized between the petitioner and the respondent on

                     11.12.2014 as null and void.



                                    For Petitioner       : Mr.P.Chandrasekar.

                                    For Respondent       : Mr.R.Sundar Rajan.




https://www.mhc.tn.gov.in/judis/
                     1/3
                                                                              C.R.P.No.1625 of 2021

                                                      ORDER

(Order of the Court was delivered by N.KIRUBAKARAN, J)

The matter has been heard through "Video Conference".

2.In view of the Judgment passed in C.M.A.No.1552 of 2018

dated 15.07.2019 granting a decree of divorce, this Civil Revision

Petition is closed. No costs.

(N.K.K.,J.) (A.Q.,J.) 18.08.2021 ay

Index:Yes/No Internet:Yes/No

To

The VII Additional Principal Judge, Family Court, Chennai.

https://www.mhc.tn.gov.in/judis/

C.R.P.No.1625 of 2021

N.KIRUBAKARAN, J.

and ABDUL QUDDHOSE, J.

ay

C.R.P.No.1625 of 2021

Dated: 18.08.2021

https://www.mhc.tn.gov.in/judis/

 
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