The State Of Tamil Nadu vs Tmt.Taj Unnisa Begam
2021 Latest Caselaw 9839 Mad

                                                                                       WA.No.510/2021



                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED 17.04.2021

                                                       CORAM

                           THE HONOURABLE MR.JUSTICE M.SATHYANARAYANAN

                                                         AND

                              THE HONOURABLE MR. JUSTICE P.RAJAMANICKAM

                                       WA.No.510/2021 & CMP.No.2009/2021

                      1.The State of Tamil Nadu
                        rep.by its Secretary to Government
                        School Education Department
                        Secretariat, Chenai 600 009.

                      2.The Director of Government Examinations
                        Directorate of Government Examinations
                        College Road, Chennai 600 006.                         ..        Appellants

                                                        Versus

                      Tmt.Taj Unnisa Begam                                     ..       Respondent
                                                                                    / Writ Petitioner




                      Prayer:- Writ Appeal filed under Clause 15 of the Letters Patent against the

                      order dated 05.05.2017 made in WP.No.22590/2013.


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                                                                                         WA.No.510/2021




                                           For Appellants     :      Mrs.P.Kavitha
                                                                     Government Advocate [Edn]

                                           For Caveator       :      Mr.G.Elanchezhiyan

                                                        JUDGMENT

[Judgment of the Court was delivered by M.SATHYANARAYANAN, J., through Video Conferencing]

1. By consent, the writ appeal is taken up for final disposal and is

disposed of by this judgment.

2. The learned Government Advocate [Edn] appearing for the appellants

would fairly submit that the impugned order, which is the subject

matter of this writ appeal, has been complied with in the light of the

contempt petition filed by the respondent/writ petitioner and as such,

nothing remains for further adjudication in this writ appeal and would

further submit that question of law, if any, may be left open to be

decided in the appropriate proceedings in the light of the fact that the

order, which is the subject matter of challenge, has been complied

http://www.judis.nic.in WA.No.510/2021

with in lieu of the filing of the contempt petition.

3. The Court heard the submissions of Mr.G.Elanchezhiyan, learned

counsel who accepts notice on behalf of the respondent/writ petitioner

also.

4. In the light of the compliance of the order pursuant to the fiilng of the

petition for contempt by the respondent/writ petitioner, nothing

remains for further adjudication in this writ appeal and therefore, the

writ appeal is dismissed as infructuous. However, question of law if

any, remains open for adjudication in an appropriate proceedings. No

costs. Consequently, the connected miscellaneous petition is closed.

                                                                               [MSNJ]        [PRMJ]
                                                                                   17.04.2021
                      AP
                      Internet: Yes







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                                                                  WA.No.510/2021




                      To
                      1.The Secretary to Government
                        State of Tamil Nadu
                        School Education Department
                        Secretariat, Chenai 600 009.

2.The Director of Government Examinations Directorate of Government Examinations College Road, Chennai 600 006.

http://www.judis.nic.in WA.No.510/2021

M.SATHYANARAYANAN, J., AND P.RAJAMANICKAM, J.,

AP

WA.No.510/2021

17.04.2021

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