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S.Ramar vs S.Seeniammal
2021 Latest Caselaw 9432 Mad

Citation : 2021 Latest Caselaw 9432 Mad
Judgement Date : 9 April, 2021

Madras High Court
S.Ramar vs S.Seeniammal on 9 April, 2021
                                                                           S.A.(MD)No.746 of 2011

                              THE MADURAI BENCH OF MADRAS HIGH COURT
                                                DATED: 09.04.2021

                                                     CORAM:

                          THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                              S.A.(MD)No.746 of 2011
                    S.Ramar                                                 ... Appellant
                                                     -Vs-


                    S.Seeniammal                                             ...Respondent
                    PRAYER: Second Appeal is filed under Section 100 of the Civil Procedure
                    Code, against the Judgment and Decree passed in A.S.No.19 of 2009 on the
                    file of the Sub Court, Sankarankovil, dated 19.11.2009 confirming the
                    Judgment and Decree passed in O.S.No.227 of 2008 on the file of the
                    Principal District Munsif, Sankarankovil, dated 27.01.2009.
                                        For Appellants   : No appearance
                                        For Respondent : No appearance
                                                   JUDGMENT

When the matter was taken up for hearing on 08.04.2021, there was

no representation for the appellant. Hence, the case was ordered to be listed

under the caption 'for dismissal' on 09.04.2021. Even, today, when the

matter is taken up for hearing, none appears for the appellant. Hence, this

second appeal is dismissed for default. No costs.

09.04.2021

Internet : Yes/No Index : Yes/No rmi http://www.judis.nic.in

S.A.(MD)No.746 of 2011

G.R.SWAMINATHAN, J.

rmi

To

1.The Principal District Munsif, Sankarankovil.

2.The Sub Court, Sankarankovil.

3.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

S.A.(MD)No.746 of 2011

09.04.2021

http://www.judis.nic.in

 
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