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Viacom 18 Media Private Limited vs Bharat Sanchar Nigam Limited
2021 Latest Caselaw 9418 Mad

Citation : 2021 Latest Caselaw 9418 Mad
Judgement Date : 9 April, 2021

Madras High Court
Viacom 18 Media Private Limited vs Bharat Sanchar Nigam Limited on 9 April, 2021
                                                                                C.S.No.249 of 2020
                                                                                               and
                                                                       O.A.Nos.457 and 458 of 2020

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  Dated:09.04.2021

                                                       Coram:

                                   THE HONOURABLE DR. JUSTICE G. JAYACHANDRAN

                                                 C.S.No.249 of 2020
                                                        and
                                             O.A.Nos.457 and 458 of 2020

                     1.

Viacom 18 Media Private Limited Shyamala Towers, Fifth Floor, 136, Abhusali Street, Saligramam, Chennai 600 093.

rep.by its Power Agent, Mr.Vinit Chandra Sharma

2.Endemol Shine IP BV MediArena 2,1114 BC, Amsterdam-Duivendrecht, The Netherands rep.by its Power Agent, Mr.Abhishek Rege. .. Plaintiffs

/versus/

1.Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi 110 001.

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

2.Mahanagar Telephone Nigam Ltd, 5th Floor, Mahanagar Doorsnchar Sadan, 9, CGO Complex, Lodhi road, New Delhi 110 003.

3.Bharti Airtel limited, Bharti Crescent, 1, Nelson Mandela Road, Vasant Kunj, Phase II, New Delhi 110 070.

4.Aircel Cellular Limited, 5th Floor, Spencer Plaza, 769 Anna Salai, Chennai 600 002.

5.Hathway Cable & Datacom Limited, 4th Floor, "Rahejas", Main Avenue, Santacrux (), Mumbai400054.

6.Tata Communication Limited, Vsb, Mahatma Gandhi Road Fort Mumbai, Maharastra 400 001.

7.Vodafone India Limited, Peninsula Corporate Park, Ganpatrao Kadam Marg, Lower Parcel, Mumbai 400 013.

8.Idea Cellular Limited, Suman Tower, Plot No.18, Sector 11, Gandhinagar,

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

Gujarat 382 011.

9.Siliguri Internet & Cable TV Pvt.Ltd., 7, Dinabandhu Mitra Sarani, Subhash Pally, Siliguri 734 001.

10.Tata Teleservices Ltd., 2A, Old Ishwar nagar, Main Mathura Road, New Delhi 110 065.

11.Syscon Infoway Pvt. Ltd., 402, fourth floor, Skyline icon, Andheri Kurla Road, Behind Mittal Ind. Estate, Andheri East, Mumbai 400 059.

12.GTPL Hathway Ltd., 202, 2nd floor, Sahajanand, Shopping Center, Opp.

Swainarayan Temple, Shahibaugh, Ahmedabad 380 004.

13.Tikona Digital Networks Private Limited, 3A, 3rd Floor, ''Corpora'', L.B.S.Marg, Bhandup (West), Mumbai 400 078.

14.BG Broadband India Private Limited, 711, Sakar 2, Ashram Road, Ellisbridge, Ahmedabad,

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

Gujaraj 380009.

15.Sify Technologies Limited, 2nd Floor, 'TIDEL PARK', No.4, Canal bank Road, Chennai 600 113.

16.Siti Broadband Services Pvt. Ltd., B-10, Lawrence Road, Industrial Area, New Delhi North West, DL 110035 IN

17.You Broadband & Cable India Ltd., 2nd and 3rd Floor, IQARA Centre, Near Gujarat Gas Circle, Adajan-Hazari Road, Surat-395009.

18.Asianet Satellite Communications, 2A, II Floor, Leela Infopark, Technopark Limited, Kazhakkoottam, Thiruvananthapuram, Kerala 695581.

19.Data Infosys Limited, Station Road, Durgapura, Jaipur 302019.

20.Readylink Internet Services Limited, Galaxy, Plot No.7, Sakhthi Colour, RK Puram, Ganpathy, Coimbatore 641006.

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

21.Opto Network Private Limited, B-86, Sector-14, Noida 201301, Uttar Pradesh, India.

22.Nettlinx Limited, 5-9-22, 3rd floor, My Home Sarovar Plaza, Secretariat Road, Saifabad, Hyderabad 500 004.

23.City Online Services Limited, 701, 7th Floor, Aditya Trade Center, Ameerpet, Hyderabad 500 038.

24.Pioneer eLabs Limited, Pioneer Towers, 7th floor, Plot No.16, Survey No.64, Software Unit Layout, APIIk, i-Tech City, Madhapur, Hyderabad 500 080.

25.AT & T Global Network Service India Pvt.Ltd., 13th floor, 1305-06, Mohan Dev House, 13, Tolstoy Marg, New Delhi 110 001.

26.Nextgen Communications Limited, Thachil Complex, No.10, 3rd Floor, Raja Annamalai Road,

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

Saibaba Mission Post, Coimbatore 641011, Tamilnadu, India.

27.Virgo Global Media limited, 101, Achyuth Mazar, H.No.7-1-621/48, S.R. Nagar, Hyderabad, Telangana 500 038.

28.Southern Online Bio Technologies Limited, Flat no.A3, 3rd Floor, Office block, Samrat Complex, Saifabad, Hyderabad 500 004.

29.MyNet Servces India Private limited, #12, 1 floor, IV, Cross, Gandhipuram, Pallipalayam, Erode 638 006.

30.Digital Network Associates Pvt.Ltd., 1st Floor, Shop No.14, Rooprajat Nagar, Opp-Cidco Colony, Boisar-Tarapur Road, Boisar-West, Palghar 401 501.

31.Limras Eronet Broadband Services Private Limited, Doshi Towers, First Floor, #156, Poonamalle High Road, Kilpauk, Chennai 600 010.

32.RS Broadband Service India Private Limited, No.18/7, First Floor, Postal Colony 2nd Street, West mambalam, Chennai, Tamil Nadu.

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

33.Spectra ISP Networks Pvt. Ltd., Plot No.21-22, 3rd Floor, Udyog Vihar, Phase IV, Gurgaon 122015.

34.Pulse Telesystems Private Limited, 51/52, Real Towers, 3rd Floor, Royapettah High Road, Mylapore, Chennai 600 004.

35.Essel Shyam Communications Ltd., 1121, Hemkunt Chambers, 11th Floor, 89 Nehru Place New Delhi 110 019 India.

36.Five Network Solution (I) Ltd., 22/2, Plot No.275-B, Gurunanak School Compond, Sion(West), Mumbak 400 022.

37.Atria Convergence Technologies Private Limited, Indian Express Building, No.1, 2nd Floor, Queen's Road, Bengaluru 560 001, Karnataka.

Also at No.17/68, Chevalier Shivaji Ganesan Street, New Colony, T.Nagar, Chennai 600 017.

38.Action Lane, No.16, No.1A Kalpana Apartments, 1st Street, Above Padmanaba Nagar Electricity Board,

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

Adyar, chennai 600 020.

39.Jak Communications Pvt.Ltd., No.4, J Block, Near 6th Avenue, Anna Nagar East, Chennai 600 102.

40.C32 Cable Net Pvt.Ltd., Old No.284, New No.204, Shanmugam Salai, Royapettah, Chennai 600 014.

41.Thamizhaga Cable TV Communication Pvt.Ltd., No.9 A/5, Club Road, Near Mittai Shop, Chetpet, Chennai 600 031.

42.Thiru Nagar Satellite Vision Pvt.ltd. No.149/80, Vijaya Theatre Complex, Behind Kasi Theatre, Pillaiyar Koil Street, Jafferkhanpet, Chennai 600 083.

43.Hungama TV, 402, 4th Floor, A.R.Complex, Ner Khan Compound Road, Gaibi Nagar, Bhiwandi Dist. Thane 421302, Maharashtra.

44.Ashok Kumar

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

Unknown person, India.

45.Ashok Kumar Unknown person, India.

46.Ashok Kumar, Unknown person, India.

47.Ashok Kumar, Unknown person, India.

48.Ashok Kumar, Unknown person, India.

49.Ashok Kumar, Unknown person, India.

50.Ashok Kumar, Unknown Person, India. .. Defendants

Civil Suit has been filed under Order VII, Rule 1 of Civil Procedure Code, 1908 and Order IV, Rule 1 of O.S. Rules, 1956 read with Sections 51,52,55 and 62(1) of the Copyright Act, 1957and the Copyright

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

(Amendment) Act, 2012 and Section 7 of the Commercial Courts, Commercial Division and Commercial Appellate Division of High Court Act, No.4 of 2016, praying to grant a judgment and decree: (a)the defendants 1 to 37 and any other person or entity that may be infringing the Television program “Bigg Boss-Season 14” and said Work be directed to block all websites/web pages including websites mentioned in Schedule-A hosting contents that relate to plaintiffs' copyright protected Television programe “Bigg Boss- Season 14” in any manner, thereby restraining the unauthorised copying, transmission, communication or make available or display or release or show or upload or download or exhibit or play and/or in any manner communiate in and/or through their services immediate of receipt of details of such infringing websites/webpages in writing from the plaintiff or its authorised representative in any manner whatsoever; (b)A permanent injunction restraining the defendants 38-43 and any other person or entity that may be infringing the Television program “Bigg Boss – Season 14” and said work by themselves, their partners/proprietor/directors, heirs, representatives, successors in business, assigns, distributors, agents, servants or anyone claiming through them or under them from infriging the plaintiffs' copyrighted Television program “Bigg Boss-Season 14” and said work by copying, recording, reproducing or allowing camcording or allowing others to transmit, communicate or make available or distributing

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

or duplicating or displaying or releasing or showing or uploading or downloading or exhibiting or playing and/or in any manner whatsoever from communicating the television program “Bigg Boss – Season 14” and said work without a proper license from the plaintiffs or in any other manner which would violate/infringe the plaintiffs' copyrighted Television program “Bigg Boss – Season 14” and said work through different mediums including but not limited to CD, DVD, Blu-ray disc, VCD, cable TV, Direct to home services, internet services, multimedia messaging services, pen drives, hard drives, tapes, DAS, satellite, Conditional Access Systems or in any other medium/manner whatsoever; (c)A permanent injunction restraining the defendants 43 – 50 and any other person or entity that may be infringing the TV program and said work “Bigg Boss – Season 14” by themselves, their partners/proprietor/directors heirs, representatives, successors in business, assigns, distributors, agents, servants or any one claiming through them or under them from infringing the plaintiffs' copyrighted TV program Bigg Boss Season 14 by copying, recording, reproducing or allowing camcording or allowing others to transmit, communicate or make available or distributing or duplicating or displaying or releasing or showing or uploading or downloading or exhibiting or playing and/or in any manner whatsoever from communicating the said Film and said Work without a proper license from the plaintiffs or in any other

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

manner which would violate/infringe the plaintiffs copyrighted TV program Bigg Boss Season 14” through different medium including but not limited to CD, DVD, Blu-ray disc, VCD, cable TV, direct to home services, internet services, multimedia messaging services, pen drives, hard drives, tapes, DAS, satellite, conditional Access Systems or in any other medium/manner whatsoever; and (d) for costs of the suit.

For Plaintiffs :Mr.Arun C.Mohan

-----

JUDGMENT (The case has been heard through Vedio Conferencing)

The learned counsel appearing for the plaintiffs seeks leave of this

Court to withdraw the suit. Memo dated 08.04.2021 has been filed to that

effect. The said memo is recorded. The Civil Suit is dismissed s withdrawn.

No order as to costs. Consequently, connected applications are also

dismissed.

09.04.2021 Index:yes/no ari

https://www.mhc.tn.gov.in/judis/ C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

Dr.G.JAYACHANDRAN,J.

ari

C.S.No.249 of 2020 and O.A.Nos.457 and 458 of 2020

09.04.2021

https://www.mhc.tn.gov.in/judis/

 
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