H.Jahubar Sadhik vs The Joint Registrar Of ...
2021 Latest Caselaw 9299 Mad

                                                                           W.A.(MD)No.51 of 2019

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                            DATED : 08.04.2021

                                                  CORAM

                            THE HONOURABLE MR.JUSTICE T. S. SIVAGNANAM
                                             AND
                              THE HONOURABLE MRS.JUSTICE S.ANANTHI

                                         W.A.(MD)No.51 of 2019
                                      and C.M.P.(MD) No.312 of 2019

                H.Jahubar Sadhik                                ... Appellant/Petitioner
                                                     Vs.
                1.The Joint Registrar of Cooperative Societies,
                  Thoothukudi Region,
                  Thoothukudi.
                2.The President,
                  E.E.423, Udangudi Primary Agricultural
                           Cooperative Credit Society Ltd.,
                  29-A, Sathiyamoorthy Bazar,
                  Udangudi,
                  Thoothukudi District.
                3.The President,
                  Nazareth Cooperative Urban Bank,
                  Nazareth,
                  Thoothukudi District.
                4.The Election Commissioner,
                  Tamil Nadu State Cooperative Societies Commission,
                  1st Floor, Kamadhenu Super Market,
                  Annna Salai, Chennai – 600 018.               ... Respondents/Respondents

                Prayer : Appeal filed under Clause 15 of the Letters Patent against the order
                passed by this Court in W.P.(MD)No.5446 of 2018, dated 10.09.2018.




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                                                                                W.A.(MD)No.51 of 2019

                              For Appellant                : Mr.Mohammed Imran
                                                             M/s.Ajmal Associates

                              For Respondent No.1          : Mr.C.Ramesh
                                                             Special Government Pleader

                              For Respondent No.2          : Mr.N.Dilip Kumar
                                                             Standing Counsel

                              For Respondent Nos.3 & 4 : No appearance
                                                     *****

                                                  JUDGMENT

(Judgment of the Court was delivered by T. S. SIVAGNANAM, J.)

After elaborately hearing the learned counsel on either side, we note

that during the pendency of the proceedings, the appellant had given a letter

dated 01.03.2018, submitting his resignation from service. This was accepted

by the respondent society and an order to the said effect was passed on

21.03.2018, which was communicated to the appellant by a communication

dated 07.12.2018. This communication/decision, accepting the resignation, is

the subject matter of challenge in W.P.(MD) No.1669 of 2019 on the ground

that the resignation letter was submitted since the petitioner suffered mental

stress and subsequently, the petitioner had withdrawn the same on 27.03.2018.

2.In the light of the subsequent developments and the pendency of the

Writ Petition in W.P.(MD) No.1669 of 2019, no further orders are necessary in

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W.A.(MD)No.51 of 2019

the Writ Appeal and the same is closed. Consequently, connected Miscellaneous

Petition is also closed. No costs.

                Index    :Yes/No                              [T.S.S., J.]      [S.A.I., J.]
                Internet :Yes/No                                        08.04.2021
                sj

Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To

1.The Joint Registrar of Cooperative Societies, Thoothukudi Region, Thoothukudi.

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W.A.(MD)No.51 of 2019

T. S. SIVAGNANAM, J.

AND S.ANANTHI, J.

sj

W.A.(MD)No.51 of 2019

08.04.2021

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