Citation : 2021 Latest Caselaw 11081 Mad
Judgement Date : 29 April, 2021
W.A.No.1205 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 29.04.2021
CORAM
THE HON'BLE MR.JUSTICE M.M.SUNDRESH
and
THE HON'BLE MS.JUSTICE R.N.MANJULA
W.A.No.1205 of 2018
and C.M.P.Nos.9722 and 9723 of 2018
Dr.K.Balamurugesan
H.O.D. Department of General Institute,
Indira Gandhi Medical College &
Research Institute,
(A Govt of Puducherry Institution)
Vazhuduvur Road, Kathirkamam,
Puducherry - 605 009. .. Appellant
Vs
1.The Secretary, Health Department,
Govt. of Puducherry,
Puducherry.
2.The Registrar, Medical Council of India,
MCI Building, Pocket - 14,
Sector 8, Dwaraka Phase I,
New Delhi - 110 077.
3.The Vice Chancellor/Dean,
Puducherry University,
R.V.Nagar, Kalapet,Puducherry.
4.The Registrar,
Puducherry University,
R.V.Nagar, Kalapet, Puducherry.
Page 1 of 5
https://www.mhc.tn.gov.in/judis/
W.A.No.1205 of 2018
5.The Controller of Examination,
Puducherry University,
R.V.Nagar, Kalapet, Puducherry.
6.The Dean
Indira Gandhi Medical College &
Research Institute,
(A Govt. of Puducherry Institution)
Vzzhuduvar Road, Kathirkamam,
Puducherry - 605 009.
7.The Director
Indira Gandhi Medical College &
Research Institute,
(A Govt. of Puducherry Institution)
Vzzhuduvar Road, Kathirkamam,
Puducherry - 605 009.
8.Prasanna Parkavi .. Respondents
Appeal filed under Clause 15 of the Letters Patent against the
order dated 17.04.2018 made in W.P.No.6471 of 2018.
For Appellant : Ms.G.P.Bhargavi
JUDGMENT
(Delivered by M.M.SUNDRESH, J.)
This writ appeal is directed against the order dated 17.04.2018
made in W.P.No.6471 of 2018.
https://www.mhc.tn.gov.in/judis/ W.A.No.1205 of 2018
2.When the matter is taken up for hearing, learned counsel
appearing for the appellant submitted that the writ appeal has become
infructuous.
3.Recording the submission made by the learned counsel
appearing for the appellant, this writ appeal is dismissed as having
become infructuous. No costs. Consequently, connected miscellaneous
petitions are closed.
(M.M.S., J.) (R.N.M., J.) 29.04.2021 Index:Yes/No mmi
To
1.The Secretary, Health Department, Govt. of Puducherry, Puducherry.
2.The Registrar, Medical Council of India, MCI Building, Pocket - 14, Sector 8, Dwaraka Phase I, New Delhi - 110 077.
3.The Vice Chancellor/Dean, Puducherry University, R.V.Nagar, Kalapet,Puducherry.
https://www.mhc.tn.gov.in/judis/ W.A.No.1205 of 2018
4.The Registrar, Puducherry University, R.V.Nagar, Kalapet, Puducherry.
5.The Controller of Examination, Puducherry University, R.V.Nagar, Kalapet, Puducherry.
6.The Dean Indira Gandhi Medical College & Research Institute, (A Govt. of Puducherry Institution) Vzzhuduvar Road, Kathirkamam, Puducherry - 605 009.
7.The Director Indira Gandhi Medical College & Research Institute, (A Govt. of Puducherry Institution) Vzzhuduvar Road, Kathirkamam, Puducherry - 605 009.
https://www.mhc.tn.gov.in/judis/ W.A.No.1205 of 2018
M.M.SUNDRESH, J.
and R.N.MANJULA,J.
mmi
W.A.No.1205 of 2018
29.04.2021
https://www.mhc.tn.gov.in/judis/
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