Muthu Gounder (Died) vs The Joint Registrar
2021 Latest Caselaw 10920 Mad

                                                                             S.A. No.736 of 2003

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 28.04.2021

                                                      CORAM

                               THE HONOURABLE MR.JUSTICE ABDUL QUDDHOSE

                                                 S.A. No.736 of 2003


                     1.Muthu Gounder (died)
                     2.Periyammal
                     3.N.Malarkodi
                     4.N.Raja
                     5.N.Shanthi                                       ...      Appellants
                      (Appellants 2 to 5 brought
                      on record as LRs of the
                      first Appellant ie., Muthu
                      Gounder)
                                                      Vs

                     1.The Joint Registrar,
                       Co-operative Societies,
                       Perambalur.

                     2.The Deputy Registrar,
                       Co-operative Societies,
                       Co-operative Nagar,
                       Ariyalur.

                     3.The Sale Officer,
                       Chettikulam Primary Agricultural,
                       Co-operative Bank Ltd.,
                       Chettikulam Village,
                       Kunnam T.K., Perambalur D.T.

                     1/4



https://www.mhc.tn.gov.in/judis/
                                                                                     S.A. No.736 of 2003

                     4.Chettikulam Primary Agricultural
                       Bank rep by its Special Officer,
                       Chettikulam                                             ...    Respondents

                     PRAYER: Second Appeal filed under Section 100 C.P.C. against the
                     judgment and decree dated 18.03.2002 made in A.S.No.61/2001 on the file
                     of the Principal District Court, Perambalur reversing the Judgment and
                     Decree dated 28.08.1997 made in O.S.No.720/1994 on the file of the
                     District Munsif, Perambalur.


                                     For Appellants          : Mr.R.Babu
                                     For Respondents         : Mr.L.P.Shanmuga Sundaram,
                                                               Special Government Pleader

                                                       JUDGMENT

Learned counsel for the Appellants on instructions submits that the

Appellants are withdrawing this second appeal. Recording the said

submission, this second appeal is dismissed as withdrawn. No costs.

28.04.2021

nl

Index: Yes/ No Internet: Yes/No Speaking Order/Non-speaking Order

https://www.mhc.tn.gov.in/judis/ S.A. No.736 of 2003

To

1. The Principal District Court, Perambalur

2. The District Munsif, Perambalur.

https://www.mhc.tn.gov.in/judis/ S.A. No.736 of 2003

ABDUL QUDDHOSE, J.

nl

S.A. No.736 of 2003

28.04.2021

https://www.mhc.tn.gov.in/judis/