The Government Of India vs P.Sikkandar
2021 Latest Caselaw 10912 Mad

                                                                                 W.A.(MD)No.629 of 2021

                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 28.04.2021

                                                           CORAM

                               THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
                                                AND
                                 THE HONOURABLE MRS.JUSTICE S.ANANTHI

                                                    W.A.(MD)No.629 of 2021


                1. The Government of India,
                   Rep. its Secretary,
                   Ministry of Finance,
                   New Delhi - 110 001.

                2. The Commissioner,
                   Office of Commissioner of CGST &
                   Central Excise,
                   No.4 Lal Bhagadur Sastri Road,
                   Madurai 625 002.                                    ... Appellants/Respondents
                                                              Vs.
                P.Sikkandar                                            ... Respondent/Petitioner


                Prayer: Writ Appeal filed under Clause 15 of Letters Patent, against the order of
                this Court made in W.P.(MD) No.19314 of 2020, dated 08.01.2021.


                                   For Appellants             : Mr.K.Prabhu

                                   For Respondent             :




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                                                                                   W.A.(MD)No.629 of 2021




                                                      JUDGMENT

[Judgment of the Court was delivered by T.S.SIVAGNANAM,J.]

The learned counsel appearing for the appellants, had circulated a

letter dated 23.04.2021, praying for withdrawal of this Writ Appeal and in the

light of the same, this Writ Appeal is dismissed as withdrawn. No Costs.

                Index    :Yes/No                                     (T.S.S.,J.)       (S.A.I.,J.)
                Internet :Yes/No                                                28.04.2021
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W.A.(MD)No.629 of 2021

https://www.mhc.tn.gov.in/judis/

W.A.(MD)No.629 of 2021

T.S.SIVAGNANAM, J.

and S.ANANTHI, J.

pkn

W.A.(MD)No.629 of 2021

28.04.2021

https://www.mhc.tn.gov.in/judis/