Rep. By Its President: ... vs The State Of Tamil Nadu
2021 Latest Caselaw 10806 Mad

                                                                        W.A.No.1900 of 2018

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 27.04.2021

                                                     CORAM

                                     THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                      and
                                      THE HON'BLE MS.JUSTICE R.N.MANJULA

                                              W.A.No.1900 of 2018
                                           and C.M.P.No.15314 of 2018

                     Thennindhiya Ottunar Payirchi
                          Palli Urimaiyalargal Koottamaippu,
                     (Regn No.324 of 2009)
                     Rep. by its President: S.Shanmugam,
                     No.4, Second Floor,
                     12th Street, Nanganallur,
                     Chennai - 600 061.                                       .. Appellant

                                                         Vs

                     1.The State of Tamil Nadu
                       Rep. by its Secretary,
                       Transport Department,
                       Fort St.George,
                       Chennai - 600 009.

                     2.The Transport Commissioner,
                       Chepauk, Chennai - 600 005.

                     3.The Transport Commissioner,
                       Tiruchirapalli.

                     4.The Regional Transport Officer,
                       Karur, Karur District.                              .. Respondents

                           Writ Appeal filed under Clause 15 of the Letters Patent against
                     the order dated 25.06.2018 passed in W.P.No.15284 of 2018.


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                             W.A.No.1900 of 2018

                               For Appellant         :     Mr.K.Selvaraj

                               For Respondents       :     Mr.V.Kadhirvelu
                                                           Special Government Pleader


                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This writ appeal is directed against the order dated

25.06.2018 passed in W.P.No.15284 of 2018.

2.Learned counsel appearing for the appellant seeks permission

to withdraw this writ appeal.

3. In view of the submission made by the learned counsel

appearing for the appellant, the writ appeal is dismissed as withdrawn.

No costs. Consequently, connected miscellaneous petition is closed.

(M.M.S., J.) (R.N.M., J.) 27.04.2021 Index:Yes/No mmi

https://www.mhc.tn.gov.in/judis/ W.A.No.1900 of 2018

To

1.The Secretary, Transport Department, Fort St.George, Chennai - 600 009.

2.The Transport Commissioner, Chepauk, Chennai - 600 005.

3.The Transport Commissioner, Tiruchirapalli.

4.The Regional Transport Officer, Karur, Karur District.

https://www.mhc.tn.gov.in/judis/ W.A.No.1900 of 2018

M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

W.A.No.1900 of 2018

27.04.2021

https://www.mhc.tn.gov.in/judis/