Citation : 2021 Latest Caselaw 10472 Mad
Judgement Date : 23 April, 2021
W.P.No.10137 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 23.04.2021
CORAM:
THE HON'BLE MR.JUSTICE M.NIRMAL KUMAR
W.P.No.10137 of 2021
ATC Telecom Infrastructure Pvt Ltd.,
Represented by Authorized Signatory
N.Senathipathi
“Celestial Point”, No.45,
Damodharan Street,
T.Nagar, Chennai 600 017. ... Petitioner
Versus
1.The District Collector
Collectorate,
GST Road, Chengalpattu District
Chengalpattu 603 001.
2.The Deputy Commissioner of Police
St.Thomas Mount
DCP Office St.Thomas Mount
Chennai 600 016.
1/6
https://www.mhc.tn.gov.in/judis/
W.P.No.10137 of 2021
3.The State
Rep.by Inspector of Police (Law & Order)
S6-Sankar Nagar Police Station
Pammal
Chennai 600 004. ... Respondents
PRAYER: Writ Petition filed under Article 226 of Constitution of
India, to issue a Writ of Mandamus, directing the respondents 2 & 3
to forthwith provide effective police protection to the petitioner's
company to fully complete the erection of transmission cell phone
tower and to install all the telecommunication electrical and
electronic equipments, cables at the terrace space admeasuring about
350 Sq.ft., out of total building situated/comprised in S.F.No.157,
Old Village No.128, 99 & 87, New Village No.1, Kalaivanar Street,
Kennadi Nagar, Anakaputhur Village, Pammal SRO, South Chennai
Registration Dist, Kancheepuram District 600 070, on the basis of
the complaint filed by the petitioner dated 03.03.2021, since the
deemed permission to install the BTS transmission Tower was
granted by the first respondent as per the G.O.(MS).No.1,
Information Technology (B4) Department dated 21.02.2018, by
implementing the Indian Telegraph Right of way Rules, 2016,
notified by the Government of India, Ministry of Communications,
Department of Telecommunication vide No.G.S.R.No.1070 (E)
dated 15.11.2016.
2/6
https://www.mhc.tn.gov.in/judis/
W.P.No.10137 of 2021
For Petitioner : Mr.J.Ravikumar
For Respondents : Mr.M.Mohamed Riyaz
Additional Public Prosecutor
ORDER
The petitioner which is the company involved in
erection of cellphone tower has come forward with this petition
seeking police protection.
2. Heard the learned counsel for the petitioner and the
learned Additional Public Prosecutor for the respondents.
3. The learned counsel for the petitioner relied on the
decision of a Division Bench of this Court in W.P.Nos.24976 of
2008 etc. batch cases and the decision of a learned Single Judge of
this Court in Crl.O.P.(MD).Nos.12596 to 12599 of 2014 and 12601
of 2014 would submit that without any basis their activities cannot
be stopped.
https://www.mhc.tn.gov.in/judis/ W.P.No.10137 of 2021
4. The law regarding establishment of cellphone tower
has already been dealt with in the judgments referred supra. In the
absence of any illegality or unlawful activities, no one can interfere
with the lawful activities of a person concerned. If there is any
objection for construction and erection of cellphone tower, the
objector will has to workout his remedy in the manner known to law
instead of preventing the person concerned from putting up
construction, which is legally entitled to do so.
5. For the reasons stated above, there shall be a
direction to the third respondent police to provide police protection
to the petitioner for erection of the cell phone tower. The third
respondent police shall ensure that the entire process goes on in a
smooth manner, without giving rise to any law and order problem
and the petitioner shall pay a cost of Rs.10,000/- (Rupees Ten
thousand only) to the respondent police towards police protection.
https://www.mhc.tn.gov.in/judis/ W.P.No.10137 of 2021
6. Accordingly, this Criminal Original Petition is
disposed of with a direction to the respondents to give adequate
police protection, if there is no legal impediments.
23.04.2021
Index: Yes/No Internet: Yes/No dna
To
1.The District Collector Collectorate, GST Road, Chengalpattu District Chengalpattu 603 001.
2.The Deputy Commissioner of Police St.Thomas Mount DCP Office St.Thomas Mount Chennai 600 016.
3.The Inspector of Police (Law & Order) S6-Sankar Nagar Police Station Pammal Chennai 600 004.
4.The Public Prosecutor High Court, Madras.
https://www.mhc.tn.gov.in/judis/ W.P.No.10137 of 2021
M.NIRMAL KUMAR, J.
dna
W.P.No.10137 of 2021
23.04.2021
https://www.mhc.tn.gov.in/judis/
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