M.P.Sivaraman vs Rathinam @ Rathinayal
2021 Latest Caselaw 10255 Mad

                                                                            S.A.No.919 of 1997

                             IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 21.04.2021

                                                     CORAM:

                             THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE

                                                 S.A.No.919 of 1997


                      M.P.Sivaraman                                     ...Appellant

                                                        vs.

                      1. Rathinam @ Rathinayal
                      2. Saravanan                                    ...Respondents

                      Prayer: Second Appeal filed under Section 100 CPC, against the
                      judgment and decree of the Subordinate Judge, Gobichettipalayam dated
                      08.04.1996 in A.S. No.68 of 1994 reversing the Judgment and Decree of
                      the District Munsif Court, Gobichettipalayam dated 27.07.1994 in O.S.
                      No.426 of 1992.


                               For Appellant      : Mr.R.T.Doraisamy
                              For Respondents      : Mr.R.N.Amarnath for R1
                                                     R2 - Served - No appearance

                                               JUDGMENT

The learned counsel for the appellant submits that the sole

appellant died long time back. He also submits that he is unable to

contact his client to take steps to bring on record the Legal

http://www.judis.nic.in

S.A.No.919 of 1997

Representatives of the deceased appellant. Since steps have not been

taken to bring on record the Legal Representatives for the deceased

appellant, the Second Appeal is dismissed as abated. No costs.

21.04.2021

vsi2 Index: Yes/No Internet: Yes/No Speaking Order/Non-Speaking Order

To

1. The Subordinate Judge, Gobichettipalayam.

2. The District Munsif Court, Gobichettipalayam.

http://www.judis.nic.in

S.A.No.919 of 1997

ABDUL QUDDHOSE, J.

vsi2

S.A.No.919 of 1997

21.04.2021

http://www.judis.nic.in