Minor Vadivel vs R.Janaki
2021 Latest Caselaw 10095 Mad

                                                                          C.M.A.(MD).No.696 of 2009


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 20.04.2021

                                                    CORAM

                              THE HON'BLE MR.JUSTICE K.KALYANASUNDARAM

                                          C.M.A.(MD).No.696 of 2009

                     Minor Vadivel                                                 ... Appellant

                                                        vs.

                     1.R.Janaki

                     2.The Branch Officer,
                       National Insurance Company,
                       Division No.10, Plot No.101 – 106,
                       No.1, P.M.S.House,
                       Kannatplace,
                       New Delhi 110 001.

                     (R1 Ex-party in lower Court
                     given up)                                                 ... Respondents


                     Prayer: The Civil Miscellaneous Appeal is filed against the judgment
                     and decree dated 27.11.2007 made in M.C.O.P.No.945 of 2003 on the
                     file of the Motor Accident Claims Tribunal, Additional District cum
                     Sessions Court, Special Court, Pudukottai.


                                        For Appellant         : Mr.P.Ganapathi Subramanian
                                        For R2                : Mrs.P.Malini



https://www.mhc.tn.gov.in/judis/
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                                                                           C.M.A.(MD).No.696 of 2009




                                                   JUDGMENT

Though the death of the sole appellant was reported to this

Court on 16.12.2020 and sufficient time was granted to bring the LRs.,

so far no application has been filed to bring the LRs. Hence, the Civil

Miscellaneous Appeal is dismissed for non-prosecution. No costs.

20.04.2021 akv

To

The Branch Officer, National Insurance Company, Division No.10, Plot No.101 – 106, No.1, P.M.S.House, Kannatplace, New Delhi 110 001.

https://www.mhc.tn.gov.in/judis/

C.M.A.(MD).No.696 of 2009

K.KALYANASUNDARAM,J

akv

C.M.A.(MD).No.696 of 2009

20.04.2021

https://www.mhc.tn.gov.in/judis/