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Abhiram vs The State Of Madhya Pradesh
2026 Latest Caselaw 7 MP

Citation : 2026 Latest Caselaw 7 MP
Judgement Date : 2 January, 2026

[Cites 0, Cited by 0]

Madhya Pradesh High Court

Abhiram vs The State Of Madhya Pradesh on 2 January, 2026

Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
          NEUTRAL CITATION NO. 2026:MPHC-JBP:1




                                                               1                                 CRA-11330-2025
                              IN     THE      HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        BEFORE
                                      HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                                           &
                                      HON'BLE SHRI JUSTICE RAJENDRA KUMAR VANI
                                                  ON THE 2 nd OF JANUARY, 2026
                                              CRIMINAL APPEAL No. 11330 of 2025
                                                         ABHIRAM
                                                           Versus
                                               THE STATE OF MADHYA PRADESH
                           Appearance:
                             Shri Shishir Verma - Advocate for the appellant.
                             Shri Sumit Raghuvanshi - Govt. Advocate for the respondent State.

                                                                   ORDER

Per: Justice Dwarka Dhish Bansal

Heard on I.A No. 31076/2025, which has been filed with the contention that against the same judgment appellant has already filed Criminal Appeal No. 12875/2023, therefore, he does not want to press the instant Criminal Appeal.

Accordingly, by allowing I.A No. 31076/2025, instant Criminal

Appeal No. 11330/2025 is permitted to be withdrawn and is hereby disposed of as withdrawn.

Pending application (s), if any, shall also stand disposed of.





                             (DWARKA DHISH BANSAL)                               (RAJENDRA KUMAR VANI)
                                   V. JUDGE                                             V. JUDGE
                           VKT






NEUTRAL CITATION NO. 2026:MPHC-JBP:1

2 CRA-11330-2025

 
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