Madhya Pradesh High Court

Rakesh Kumar Sahu vs The State Of Madhya Pradesh on 10 May, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

          NEUTRAL CITATION NO. 2025:MPHC-JBP:23326




                                                               1                         MCRC-51097-2019
                              IN     THE       HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                  BEFORE LOK ADALAT
                                         HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                          &
                                       SHRI SANJAY RAM TAMRAKAR, SR. ADVOCATE
                                                      ON THE 10th OF MAY, 2025
                                             MISC. CRIMINAL CASE No. 51097 of 2019
                                           RAKESH KUMAR SAHU AND OTHERS
                                                       Versus
                                      THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                              Parties through their counsel.

                                                                   ORDER

Challenging the FIR vide Crime No.32/2019 for offences punishable under Sections 498-A, 506, 34 of I.P.C. and 3/4 of Dowry Prohibition Act, applicants are before this Court.

It has been informed by Shri Geetesh Singh Thakur, counsel for the Government that the original trial has already been concluded and applicants have been acquitted vide judgment dated 31/01/2024.

In view of the statements so made, nothing further survives to be

adjudicated in this application.

Accordingly, this M.Cr.C. is disposed of as infructuous.





                                 (VIVEK AGARWAL)                             (SANJAY RAM TAMRAKAR)
                                     MEMBER                                          MEMBER

NEUTRAL CITATION NO. 2025:MPHC-JBP:23326

2 MCRC-51097-2019 vy