Rohit Jain vs Rehana Khatum
2025 Latest Caselaw 12321 MP

Citation : 2025 Latest Caselaw 12321 MP
Judgement Date : 13 December, 2025

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Madhya Pradesh High Court

Rohit Jain vs Rehana Khatum on 13 December, 2025

         NEUTRAL CITATION NO. 2025:MPHC-JBP:66275




                                                                1                            MCRC-57922-2025
                                  IN   THE     HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                    BEFORE LOK ADALAT
                                        HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI
                                                             &
                                         SHRI SANJAY RAM TAMRAKAR, SR. ADVOCATE
                                                  ON THE 13 th OF DECEMBER, 2025
                                              MISC. CRIMINAL CASE No. 57922 of 2025
                                                              ROHIT JAIN
                                                                Versus
                                                           REHANA KHATUM
                           Appearance:
                              Shri Naman Gupta - Advocate for the Applicant.
                              Shri Jaywardhan H Shrivastava - Advocate for the Respondent.

                                                                  ORDER

This M.Cr.C. has been preferred against the judgment dated 25.10.2025

passed by the XIVth Additional Sessions Judge, Bhopal in Criminal Appeal No.299/2024 and also challenge the impugned Order dated 08.05.2024 passed by JMFC, Bhopal in Criminal Case RCT No.13348/2022.

During the pendency of the case, both the Parties have entered into compromise. The factum of compromise is duly verified by Registrar (Judicial - II).

Considering the compromise between the parties, in terms of compromise, the judgment passed by the Courts below is set aside.

Accordingly, the present M.Cr.C. is disposed off.





                             (AJAY KUMAR NIRANKARI)                              (SANJAY RAM TAMRAKAR)
                                     MEMBER                                              MEMBER
                           veni

NEUTRAL CITATION NO. 2025:MPHC-JBP:66275

2 MCRC-57922-2025