Dhaniya Bai vs Awadhraj Singh Bargahi
2024 Latest Caselaw 15230 MP

Madhya Pradesh High Court

Dhaniya Bai vs Awadhraj Singh Bargahi on 21 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     MA No. 2778 of 2017
                                    (DHANIYA BAI AND OTHERS Vs AWADHRAJ SINGH BARGAHI AND OTHERS)

                          Dated : 21-05-2024
                                Ms. Priyanka Tiwari - Advocate for the appellants.

                                Shri Rakesh Jain - Advocate for respondents.

Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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