Madhya Pradesh High Court
Ishwar Prasad Chourasia vs The State Of Madhya Pradesh on 20 May, 2024
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
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IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 20 th OF MAY, 2024
WRIT PETITION No. 13549 of 2024
BETWEEN:-
1. ISHWAR PRASAD CHOURASIA S/O GANESH
PRASAD CHOURASIA, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED ASSISTANT TEACHER
GOVT BOYS PRIMARY SCHOOL BATIAGARH
DISTRICT DAMOH R/O WARD NO 5 NEAR
HANUMAN SHALA BATIAGARH DISTRICT
DAMOH (MADHYA PRADESH)
2. HARCHARAN CHOURASIA S/O SHRI SARMAN LAL
CHOURASIA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED U.D.T. GOVT BOYS
MIDDLE SCHOOL BATIAGARH DISTRICT DAMOH
R/O WARD NO.06 NEAR MANAS BHAVAN
BATIAGARH, DISTT. DAMOH (MADHYA
PRADESH)
3. VISHNUKANT DWIVEDI S/O SHRI SHYAM LAL
DWIVEDI, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED ASSISTANT TEACHER GOVT PRIMARY
SCHOOL SARIYA BATIAGARH DISTRICT DAMOH
R/O WARD NO 06 NEAR REST HOUSE BATIAGARH,
DISTRICT DAMOH (MADHYA PRADESH)
4. SUNDER SINGH RAJPOOT S/O SHRI KALYAN
SINGH, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED ASSISTANT TEACHER PRIMARY
SCHOOL KERBANA BATIAGARH R/O VILLAGE
POST BARA TEHSIL BANDA, DISTRICT - SAGAR
(MADHYA PRADESH)
5. ONKAR PRASAD PANDEY S/O SHRI GHANSHYAM
PRASAD PANDEY, AGED ABOUT 68 YEARS,
OCCUPATION: RETIRED TEACHER GOVT. BOYS
PRIMARY SCHOOL BATIAGARH DISTRICT
DAMOH R/O WARD NO 17 NEAR JNPAD
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 5/22/2024
4:47:34 PM
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PANCHAYAT OFFICE BATIAGARH DISTRICT
DAMOH (MADHYA PRADESH)
6. BAHEED KHAN S/O SHRI BASHEER KHAN, AGED
ABOUT 65 YEARS, OCCUPATION: ASSISTANT
TEACHER, GOVT HIGH SCHOOL BAKAYAN
BATIAGARH DISTRICT DAMOH R/O VILLAGE
POST BATIAGARH DISTRICT DAMOH (MADHYA
PRADESH)
7. BAIJNATH PRASAD CHOUBEY S/O SHRI
KANCHEDI LAL CHOUBEY, AGED ABOUT 66
Y E A R S , OCCUPATION: RETIRED ASSISTANT
TEACHER GOVT PRIMARY SCHOOL GANDOLA
KANDOY BATIAGARH DISTRICT DAMOH R/O
VILLAGE POST BATIAGARH DISTRICT DAMOH
(MADHYA PRADESH)
8. SURESH KUMAR MISHRA S/O SHRI TILAK
PRASAD MISHRA, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED ASSISTANT TEACHER
GOVT PRIMARY SCHOOL BASIYA BATIAGARH,
DISTRICT DAMOH VILLAGE POST BATIAGARH
DISTRICT DAMOH (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI SHAKTI KUMAR SONI - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY SCHOOL EDUCATION
DEPARTMENT MINISTRY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, PUBLIC INSTRUCTIONS,
DIRECTORATE BHOPAL (MADHYA PRADESH)
3. COLLECTOR DAMOH, DISTRICT DAMOH
(MADHYA PRADESH)
4. DISTRICT EDUCATION OFFICER DAMOH DAMOH
DISTRICT DAMOH (MADHYA PRADESH)
5. DISTRICT TREASURY OFFICER/ PENSION
OFFICER, DAMOH DISTRICT DAMOH (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI S. S. CHOUHAN - GOVERNMENT ADVOCATE)
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 5/22/2024
4:47:34 PM
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This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power
Transmission Company Limited and another vs. S.R. Ramchandran and others)
dated 11.07.2023. Hence, they plead that this petition be also disposed off on
the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
nks
