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Govind Singh Thakur vs The State Of Madhya Pradesh
2024 Latest Caselaw 14521 MP

Citation : 2024 Latest Caselaw 14521 MP
Judgement Date : 16 May, 2024

Madhya Pradesh High Court

Govind Singh Thakur vs The State Of Madhya Pradesh on 16 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 16 th OF MAY, 2024
                                           WRIT PETITION No. 12960 of 2024

                           BETWEEN:-
                           1.    GOVIND SINGH THAKUR S/O SHRI NARAYAN
                                 SINGH    THAKUR   OCCUPATION:   RETIRED
                                 TEACHER R/O WARD NO 20 MAKAN NO 302
                                 GRAM PANCHAYAT SAHAVAN TAHSIL BANDA
                                 DISTRICT SAGAR (MADHYA PRADESH)

                           2.    ANRAT SINGH THAKUR S/O SHRI VIJAY SINGH
                                 THAKUR, AGED ABOUT 69 YEARS, OCCUPATION:
                                 RETIRED HEAD MASTER, R/O WARD NO 3 GRAM
                                 DHIKUA SARGHADI SAGAR DISTRICT SAGAR
                                 (MADHYA PRADESH)

                           3.    HARI SINGH RAJPUT S/O SHRI BHAGWAN SINGH,
                                 AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
                                 ASSISTANT TEACHER R/O 12 MANDIR GALI
                                 BAHARPURA SAGAR DISTRICT SAGAR (MADHYA
                                 PRADESH)

                           4.    TEEKARAM TRIPATHI S/O SHRI JAGANNATH
                                 PRASAD TRIPATHI, AGED ABOUT 66 YEARS,
                                 OCCUPATION: RETIRED UDT R/O NEAR DUBEY
                                 HAWELI SHIVAJI WARD SAGAR (MADHYA
                                 PRADESH)

                           5.    MURARI DUTT GARG S/O SHRI NANNU RAM
                                 GARD, AGED ABOUT 65 YEARS, OCCUPATION:
                                 RETIRED ASSISTANT TEACHER R/O NEAR URDU
                                 SCHOOL, CIVIL LINE WARD NO 3 GOPALGANJ
                                 SAGAR DISTRICT SAGAR (MADHYA PRADESH)

                           6.    GOVIND PRASAD NEMA S/O SHRI SHANTI LAL
                                 NEMA, AGED ABOUT 70 YEARS, OCCUPATION:
                                 RETIRED UDT R/O 06 TALAIYA MANDIR SADAK
                                 PANDIT KA KUWA SUBHASH WARD KHURAI
                                 SAGAR DISTRICT SAGAR (MADHYA PRADESH)
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 18-05-2024
13:54:50
                                                             2

                           7.    SHAYAM LAL SAHU S/O SHRI JALAM SINGH
                                 SAHU, AGED ABOUT 70 YEARS, OCCUPATION:
                                 RETIRED LECTURER R/O 182 DEV MANUMAN
                                 MANDIR JI MARG MAHAVIR WARD KHURAI
                                 SAGAR DISTRICT SAGAR (MADHYA PRADESH)

                           8.    DARYAV SINGH THAKUR S/O SHRI NARAYAN
                                 SINGH THAKUR, AGED ABOUT 63 YEARS,
                                 OCCUPATION: RETIRED UDT R/O RAHATGFARH
                                 NAKA GANDHI WARD KHURAI SAGAR DISTRICT
                                 SAGAR (MADHYA PRADESH)

                                                                                       .....PETITIONERS
                           (BY SHRI NEERAJ JAIN - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 THE PRINCIPAL SECRETARY DEPARTMENT OF
                                 SCHOOL   EDUCATION   VALLABH   BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE DISTRICT EDUCATION OFFICER SAGAR,
                                 DISTRICT SAGAR, MADHYA PRADESH)

                           3.    THE DISTRICT PENSION OFFICER,             SAGAR,
                                 DISTRICT SAGAR, (MADHYA PRADESH)

                           4.    THE DISTRICT TREASURY OFFICER, SAGAR,
                                 DISTRICT SAGAR (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM









 
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