Madhya Pradesh High Court

B.D. Mishra vs The State Of Madhya Pradesh on 13 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 13th OF MAY, 2024
WRIT PETITION No. 10643 of 2013

BETWEEN:-

SHYAM SUNDER PANDEY S/O LATE SHRI
RAMKRISHNA PANDEY, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. DATA ASSISTANT R/O
HARDI POST PACHOR TAH. BAIDHAN DISTT.
SINGRAULI
.....PETITIONER
(BY SHRI SANJAY KUMAR VERMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH P.S. WATER RESOURCES DEPT.
BHOPAL (MADHYA PRADESH)

2. THE ENGINEER IN CHIEF WATER
RESOURCES DEPTT. AMARKANTAK
BHAWAN M.P. NAGAR BHOPAL (MADHYA
PRADESH)

3. EXECUTIVE ENGINEER
[ELECTRICAL/MECHANICAL] HEAVY
ENGINEERING DIVISION BALAJI PLAZA
JHANSI ROAD, MAKRONIA, SAGAR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
2

WRIT PETITION No. 3461 of 2011

BETWEEN:-

1. GOPAL PRASAD PUROHIT [SENIOR
CITIZEN] S/O LATE DHANIRAM
PUROHIT, AGED ABOUT 71 YEARS,
OCCUPATION: RETIRED TEACHER R/O
SHASTRI WARD BASTI KARELI DISTT
NARSINGHPUR (MADHYA PRADESH)

2. RAJENDRA SINGH PATEL S/O LATE
SHRI GULAB SINGH JAT, AGED ABOUT
72 YEARS, OCCUPATION: RETIRED
TEACHER LAL BAHADUR SHASTRI
WARD, BASTI KARELI, NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONERS
(BY SHRI M.L. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH : SECRETARY SCHOOL
EDUCATION DEPTT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER THE
STATE OF MADHYA PRADESH
NARSINGHPUR (MADHYA PRADESH)

3. THE COLLECTOR, NARSINGHPUR
(MADHYA PRADESH)

4. THE ACCOUNTANT GENERAL (A & E)-
II GWALIOR (MADHYA PRADESH)

5. ASSISTANT TREASURY OFFICER
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
3

WRIT PETITION No. 10926 of 2011

BETWEEN:-

KISHANLAL NAMDEO S/O LATE SHRI LAXMI
PRASAD NAMDEO, AGED ABOUT 71 YEARS,
OCCUPATION: RETD. TEACHER R/O SHIVAJI
WARD, NEAR RIPTA PULL, BEHIND HEERA
BEEJ BHANDAR KANDELI, NARSINGHP
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.L. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY SCHOOL
EDUCATION DEPTT., VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DISTT. EDUCATION OFICER
NARSINGHPUR (MADHYA PRADESH)

3. THE COLLECTOR DISTT.
NARSINGHPUR (MADHYA PRADESH)

4. ASSTT. TREASURY OFFICER (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11630 of 2012

BETWEEN:-

1. RAJKUMAR TRIPATHI S/O SHRI M.M.
RAM, AGED ABOUT 56 YEARS,
OCCUPATION: WORKING AS
ASSISTANT GRADE-III O/O MAHAN
CANAL DIVISION, W.R.D.SIDHI
DISTRICT SIDHI (MADHYA PRADESH)

2. S.K. CHATURVEDI S/O LATE SHRI
LAXMI NATH CHATURVEDI, AGED

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
4

ABOUT 48 YEARS, OCCUPATION:
WORKING AS ASSISTANT GRADE III
OFFICE OF MAHAN CANAL DIVISION,
W.R.D. SIDHI (MADHYA PRADESH)

3. C.P. MISHRA S/O SHRI RAM SIYA
MISHRA, AGED ABOUT 47 YEARS,
OCCUPATION: WORKING AS
ASSISTANT GRADE III OFFICE OF
MAHAN CANAL DIVISION, W.R.D.
SIDHI (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI PRABHAKAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH : ITS SECRETARY WATER
RESOURCES DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE CHIEF ENGINEER WATER
RESOURCES DEPARTMENT GANGA
KACHHAR, REWA (MADHYA
PRADESH)

3. THE EXECUTIVE ENGINEER WATER
RESOURCES DEPARTMENT MAHAN
CANAL DIVISION SIDHI DISTT. SIDHI
(MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY AND
KOSHA LEKH, REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 13074 of 2013

BETWEEN:-

D.P. SAHU S/O LATE SHRI BHURELAL SAHU,
AGED ABOUT 71 YEARS, OCCUPATION:
RETIRED AS HEAD CONSTABLE R/O
MAHARANA PRATAP WARD GADARWARA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
5

DISTT. NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.L. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME
DEPARTMENT MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEAD QUARTER, BHOPAL,M.P.
(MADHYA PRADESH)

3. SUPERINTENDANT OF POLICE DISTT.
NARSINGHPUR, M.P. (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY AND
PENSION ACCOUNTS DISTT.
JABALPUR, M.P. (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
DISTT.NARSINGHPUR, (MADHYA
PRADESH)

6. BRANCH MANAGER STATE BANK OF
INDIA DISTT. NARSINGHPUR, M.P.
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 5)

WRIT PETITION No. 418 of 2015

BETWEEN:-

PREMLAL TIWARI S/O SHRI RAMMILAN
TIWARI, AGED ABOUT 62 YEARS, R/O JR
BIRLA ROAD KULGAWAN SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI S.D. MISHRA - ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
6

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH
BHAWAN,BHOPAL (MADHYA
PRADESH)

2. DIRECTOR SCHOOL EDUCATION
DEPARTMENT VALLABH
BHAWAN,BHOPAL (MADHYA
PRADESH)

3. DEPUTY DIRECTOR SCHOOL
EDUCATION DEPARTMENT DISTT.
SATNA (MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DISTT.
REWA (MADHYA PRADESH)

5. ACCOUNTANT GENERAL OF M.P.
ACCOUNTANT GENERAL U.P. DISTT.
GWALIOR (MADHYA PRADESH)

6. PRINCIPAL GOVT. HIGH SCHOOL
GHURDONG DISTT. SATNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1787 of 2015

BETWEEN:-

VISHAL SINGH MEHRA S/O LATE GENDALAL
MEHRA, AGED ABOUT 64 YEARS, RETD.
PEON, GOVT. GIRLS MIDDLE SCHOOL
NARSINGHPUR, R/O MUKAM SEMRA
PANJRA, POST KHAMTARA TEH. AND DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI IQBAL AHMED - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
7

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION,
JABALPUR (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
NARSINGHPUR NARSINGHPUR
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
NARSINGHPUR NARSINGHPUR
(MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER
NARSINGHPUR NARSINGHPUR
(MADHYA PRADESH)

6. PRINCIPAL SANKUL GOVT. SARLA
DEVI MANSATA GOVT. GIRLS H.S.
SCHOOL NARSINGHPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1937 of 2015

BETWEEN:-

ARVIND KUMAR PATHAK S/O LATE SHRI
NATWAR PRASAD PATHAK, AGED ABOUT 63
YEARS, OCCUPATION: RETD. LECTURER
GOVT. HIGHER SECONDARY SCHOOL
DANGA BLOCK MAJHOLI DISTT. SIDHI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
8

BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS GAUTAM NAGAR,
NEAR CHETAK BRIDGE, BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY,
ACCOUNTS AND PENSION DIVISION
REWA, DISTT. REWA (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER SIDHI
SIDHI (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER SIDHI
SIDHI (MADHYA PRADESH)

6. SANKUL PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL DANGA, BLOCK
MAJHOLI, DISTT. SIDHI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3555 of 2015

BETWEEN:-

RAVINDRA KUMAR VERMA S/O LATE SHRI
SHIVRAM VERMA, AGED ABOUT 61 YEARS,
R/O MIG 16 M.P. HOUSING BOARD COLONY
NEAR MARAI MATA MANDIR BARAPATHAR
SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI JAI SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
9

2. HEALTH COMMISSIONER
DIRECTORATE OF HEALTH SERVICES
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR HEALTH SERVICES
JABALPUR (MADHYA PRADESH)

4. CHIEF MEDICAL AND HEALTH
OFFICER MEDICAL EDUCATION
DEPARTMENT SEONI (MADHYA
PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
JABALPUR (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER
(PENSION) DIRECTORATE OF PENSION
SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5248 of 2015

BETWEEN:-

TULSI RAM CHOURASIA S/O SHRI BALIRAM
CHOURASIA, AGED ABOUT 70 YEARS,
OCCUPATION: RANGER RETIRED R/O VILL.
KARRAPUR P.O.L KARRAPUR TEH. AND
DISTT. SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.P. NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE CONSERVATOR OF FOREST
SAGAR CIRCLE, SAGAR SAGAR
(MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
10

ACCOUNTS AND PENSION SAGAR
DIVISION, SAGAR (MADHYA PRADESH)

4. THE BRANCH MANAGER ALLAHBAD
BANK BRANCH KARRAPUR, TEHSIL
AND DISTT. SAGAR, (MADHYA
PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 3)

WRIT PETITION No. 9564 of 2015

BETWEEN:-

UDAY BHAN SINGH BUNDELA S/O SHRI
GANESH SINGH BUNDELA, AGED ABOUT 70
YEARS, EX VITNORY FIELD OFFICER
DHARKHEDI POST KARRAPUR TEH. DISTT.
SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.P. NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER CUM DIRECTOR
VETNORY HEALTH SERVICE BHOPAL
(MADHYA PRADESH)

3. THE JOINT DIRECTOR DISTT.
VETNORY SERVICE SAGAR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9053 of 2015

BETWEEN:-

GHANSHYAM PRASAD AGNIHOTRI S/O SHRI

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
11

BRINDAWAN LAL, AGED ABOUT 81 YEARS,
OCCUPATION: EX TEACHER (RETIRED) R/O
VILLAGE KARRAPURA TEH. DISTT. SAGAR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.P. NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
SAGAR (MADHYA PRADESH)

3. JOINT DIRECTOR, TREASURY,
ACCOUNTS AND PENSION, SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11930 of 2015

BETWEEN:-

DROUPTI BAI WD/O LATE SHRI GOPI LAL
YADAV, AGED ABOUT 65 YEARS,
OCCUPATION: PENSIONER R/O VILLAGE
KARRAPUR TESHIL- BANDA DISTT SAGAR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.P. NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. CONSERVATOR OF FOREST SAGAR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
12

CIRCLE SAGAR (MADHYA PRADESH)

3. JOINT DIRECTOR. TREASURY
ACCOUNTS & PENSION, SAGAR
DIVISION SAGAR (MADHYA PRADESH)

4. BRANCH MANAGER ALLAHABAD
BANK BRANCH KARRAPUR, TEHSIL
AND DISTRICT SAGAR (MADHYA
PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 3)

WRIT PETITION No. 17469 of 2015

BETWEEN:-

DR. RAMGOPAL NAMDEV S/O SHRI DEEN
BAHADUR, AGED ABOUT 75 YEARS, R/O
VILLAGE KARRAPUR TEH- BANDA DISTT
SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.P. NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY VETERINARY
HEALTH SERVICES DEPTT. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER CUM DIRECTOR,
VETERINARY HEALTH SERVICES.
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR DISTT.
VETERINARY SERVICE SAGAR DISTT.
SAGAR, (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
13

WRIT PETITION No. 18313 of 2015

BETWEEN:-

1. SANTOSH KUMAR BHALAVI S/O LATE
GOPAL CHAND BHALAVI, AGED
ABOUT 40 YEARS, AT PRSENT
WORKING AS S.I. (M) O/O S.P. OFFICE
CHHINDWARA (MADHYA PRADESH)

2. YATENDRA BHALAVI S/O
SHRIMEHTAB BHALAVI, AGED ABOUT
37 YEARS, OCCUPATION: SUB
INSPECTOR (M) O/O S P OFFICE
CHHINDWARA (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI- ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
HOME POLICE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

4. SUPERINTENDENT OF POLICE
CHHINDWARA (MADHYA PRADESH)

5. TREASURY OFFICER ACCOUNT,
TREASURAY, PENSION
COLLECTORATE PREMISES
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
14

WRIT PETITION No. 2543 of 2016

BETWEEN:-

1. SMT. PARWATI VERMA W/O PANNA
LAL VERMA, AGED ABOUT 59 YEARS,
OCCUPATION: WORKING AS SUBEDAR
(M) 8TH BEN S.A.F. CHHINDWARA
(MADHYA PRADESH)

2. SMT. GUNJAN MALVIYA W/O SHRI
VIJAY MALVIYA, AGED ABOUT 33
YEARS, OCCUPATION: WORKING AS
SUBEDAR (M) 8TH BEN S.A.F
CHHINDWARA (MADHYA PRADESH)

3. MODAN LAL DONGRE S/O SHRI
PANCHAM LAL DONGRE, AGED
ABOUT 52 YEARS, OCCUPATION:
WORKING AS A S I(M) 8TH BEN S.A.F
CHHINDWARA (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY HOME POLICE DEPT.
VALLABH BHAVAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS,
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

4. COMMANDANT 8TH BATTALION SAF
CHHINDWARA (MADHYA PRADESH)

5. TREASURY OFFICER ACCOUNT
TREASURY AND PENSION COLLECTOR
PREMISES CHHINDWARA (MADHYA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
15

PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2096 of 2016

BETWEEN:-

GANESH PRASAD PANDEY S/O LATE
MURLIDHAR PANDEY, AGED ABOUT 42
YEARS, R/O H.NO. 1717 NETA COLONY, NEAR
DURGA MANDIR ADHARTAL JABAPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY EDUCATION
DEPARTMENT MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
JABALPUR (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. JABALPUR (MADHYA
PRADESH)

4. BLOCK EDUCATION OFFICER SCHOOL
EDUCATION DEPARTMENT PANAGAR
DISTT. JABALPUR (MADHYA
PRADESH)

5. PRINCIPAL ( D D O ) GOVT. H.S.S
SCHOOL PANAGAR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
16

WRIT PETITION No. 3809 of 2016

BETWEEN:-

DAYANAND SHARMA S/O LATE L.N.
SHARMA, AGED ABOUT 60 YEARS,
OCCUPATION: S.I. (M) O/O S.P. OFFICE
RAISEN R/O 25 ABHAWANI DHAM PHASE 1
NARELA SHANKRI BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR ACCOUNTS,
TREASURY & PENSION, SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

4. SUPERINTENDANT OF POLICE RAISEN
(MADHYA PRADESH)

5. TREASURY OFFICER ACCOUNTS,
TREASURY & PENSION
COLLECTORATE PREMISES
COMPOSITE BHAWAN RAISEN
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5893 of 2016

BETWEEN:-

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
17

SHAKTI KUMAR TULI S/O LATE SHRI OM
PRAKASH TULI, AGED ABOUT 67 YEARS,
OCCUPATION: MANAGER DISTRICT TRADE
AND INDUSTRY CENTRE SEHORE R/O 36,
SAINIK COLONY BAIRAGARH, BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
MINISTRY OF INDUSTRIES
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
TRADE AND INDUSTRY BHOPAL
(MADHYA PRADESH)

3. GENERAL MANAGER DISTRICT
CENTRE FOR COMMERCE AND
INDUSTRIES SEHORE (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL (ACCOUNTS
AND ENTITLEMENT) SECOND. JHANSI
ROAD, GWALIOR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7721 of 2016

BETWEEN:-

SMT. SAPNA SAIGAL W/O LATE SHRI
RAJENDRA SAIGAL, AGED ABOUT 62 YEARS,
R/O MF 62 SHIVAJI PARISAR NEHRU NAGAR
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHISH GIRI - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
18

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY FINANCE
DEPT. MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR DIRECTORATE OF
PENSION PROVIDENT FUND AND
INSURANCE, 26 KISAN BHAWAN JAIL
ROAD BHOPAL (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER BHOPAL
DISTT. BHOPAL, (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8743 of 2016

BETWEEN:-

PRAHLAD SHIVHARE S/O LATE SHRI
ROOPLAL SHIVHARE, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED
HEADMASTER FROM MIDDLE SCHOOL
PADDIKONA NIWAS DISTRICT MANDLA R/O
BICHHIYA TEHSIL SHAHPURA DISTT.
DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY SMT. MALTI DADARIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY TRIBAL
DEVELOPMENT DEPARTMENT
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. COMMISSIONER TRIBAL
DEVELOPMENT BHOPAL (MADHYA
PRADESH)

3. DIVISIONAL DEPUTY COMMISSIONER
TRIBAL DEVELOPMENT JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
19

4. ASSISTANT COMMISSIONER TRIBAL
DEVELOPMENT, MANDLA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9162 of 2016

BETWEEN:-

1. BALRAM SINGH MARKO S/O SHRI
DAYARAM SINGH MARKO, AGED
ABOUT 43 YEARS, OCCUPATION:
PRESENT WORKING AS SUBEDAR M
COMMANDENT 35TH BN. SAF MANDLA
(MADHYA PRADESH)

2. DASHATH LAL MARKO S/O CHAITA
SINGH MARKO, AGED ABOUT 47
YEARS, SUBEDAR (M) O/O
COMMANDANT 35TH, BN SAF,
MANDLA (MADHYA PRADESH)

3. SANIL KUMAR MISHRA S/O NARAYAN
PRASAD MISHRA, AGED ABOUT 55
YEARS, OCCUPATION: S.I. (M) O/O
COMMANDANT 35TH, BN SAF,
MANDLA (MADHYA PRADESH)

4. RAJKUMAR PATEL S/O D.P.PATEL,
AGED ABOUT 45 YEARS, OCCUPATION:
A.S.I (M) O/O COMMANDANT 35TH, BN
SAF, MANDLA (MADHYA PRADESH)

5. SATISH NEEKHAR S/O LATE
K.L.NEEKHAR, AGED ABOUT 49
YEARS, OCCUPATION: A.S.I (M) O/O
COMMANDANT 35TH, BN SAF,
MANDLA (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
20

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD, BHOAPL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD, BHOAPL (MADHYA
PRADESH)

4. D.I.G. S.A.F RANJHI , JABALPUR
(MADHYA PRADESH)

5. COMMANDANT 35TH BATTALION,
S.A.F, MANDLA M.P (MADHYA
PRADESH)

6. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION NEAR HEAD
POST OFFICE CIVIL LINES JABALPUR
(MADHYA PRADESH)

7. TREASURY OFFICER ACCOUNT,
TREASURY AND PENSION
COLLECTORATE PREMISES. MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9164 of 2016

BETWEEN:-

SMT. RAJKALI CHATURVEDI W/O LATE
SHRI RUKMANGAL PRASAD CHATURVEDI,
AGED ABOUT 60 YEARS, R/O VILLAGE
CHORHATI POST CHORHATI DISTT. REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRABHAKAR SINGH - ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
21

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
REVENUE DEPT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. CONTROLLER GOVT. PRESS AND
STATIONERY BHOPAL (MADHYA
PRADESH)

3. DEPUTY CONTROLLER GOVT.
REGIONAL PRESS G.T. ROAD REWA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER REWA
(MADHYA PRADESH)

5. ACCOUNTANT GENERAL MADHYA
PRADESH, MOTI MAHAL GWALIOR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9417 of 2016

BETWEEN:-

1. AMAR SINGH YADAV S/O LATE SHRI
SHOBHARAM YADAV, AGED ABOUT 60
YEARS, OCCUPATION: AT PRESENT
WORKING AS S.I. (M) CID POLICE
HEAD QUTERS, JAHAGIRABAD
BHOPAL (MADHYA PRADESH)

2. MUKESH SINGH S/O LATE SHRI
HIRAMAM SINGH, AGED ABOUT 44
YEARS, OCCUPATION: WORKING AS
S.I (M), O/O CID POLICE HEAD
QUARTERS JAHAGIRABAD BHOPAL
(MADHYA PRADESH)

3. GHANSHYAM SURYA S/O SHRI P.C
SURYA, AGED ABOUT 46 YEARS,
OCCUPATION: WORKING AS S.I (M),
O/O CID POLICE HEAD QUARTERS
JAHAGIRABAD BHOPAL (MADHYA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
22

PRADESH)

4. MAHESH SARATHE S/O LATE SHRI G.S
SARATHE, AGED ABOUT 53 YEARS,
OCCUPATION: WORKING AS S.I (M),
O/O CID POLICE HEAD QUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

5. GULAB RAIKWR S/O SHRI DURJU
RAIKWAR, AGED ABOUT 46 YEARS,
OCCUPATION: WORKING AS S.I (M),
O/O CID POLICE HEAD QUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

6. EMANVELL FERRY S/O SHRI FRANSIS
FERRY, AGED ABOUT 52 YEARS,
OCCUPATION: WORKING AS S.I (M),
O/O CID POLICE HEAD QUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

7. ROBIN FEERRY S/O SHRI JOSEPH
FERRY, AGED ABOUT 42 YEARS,
OCCUPATION: WORKING AS S.I M, O/O
CID POLICE HEAD QUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

8. SMT. GAYATRI SHUKLA W/O LATE
SHRI R,K KHUKLA, AGED ABOUT 48
YEARS, OCCUPATION: WORKING AS
A.S.I (M), O/O CID POLICE HEAD
QUARTERS JAHAGIRABAD BHOPAL
(MADHYA PRADESH)

9. SMT. BABITA SONI W/O SHRI GOPAL
SONI, AGED ABOUT 45 YEARS,
OCCUPATION: WORKING AS AS.I (M),
O/O CID POLICE HEAD QUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
23

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

4. A.D.G. (ADDM) CID POLICE
HEADQUARTERS JAHANGIRABAD
BHOPAL (MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT,
TREASURY AND PENSION, SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

6. TREASURER OFFICER ACCOUNT,
TREASURY AND PENSION, SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9906 of 2016

BETWEEN:-

SUMAT PRAKASH JAIN S/O LATE SHRI
SUNDARLAL JAIN, AGED ABOUT 62 YEARS,
R/O IN FRONT OF SARASWATI SHISHU
MANDIR JAIN COLONY BERASIA DISTT
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHISH GIRI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
24

THROUGH SECRETARY FINANCE
DEPT. MANTRAYALA VALLABH
BHAWANA BHOPAL (MADHYA
PRADESH)

2. DIRECTOR DIRECTORATE OF
PENSION PROVIDENT FUND AND
INSURANCE, 26 KISAN BHAWAN JAIL
ROAD, BHOPAL (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER BHOPAL
SATPURA BHAWAN DISTT. BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10766 of 2016

BETWEEN:-

M.P. JOSHI S/O SHRI M.R. JOSHI, AGED
ABOUT 70 YEARS, OCCUPATION: RETD. S.I.
(M) R/O HOUSE NO.117 OPPOSITE LIG-158
KOTRA SULTANABAD BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHAGIRABAD, BHOPAL (MADHYA
PRADESH)

3. A.D.G (ADDMM) POLICE
HEADQUARTERS JAHAGIRABAD,
BHOPAL (MADHYA PRADESH)

4. A.D.G.(C.I.D) POLICE HEADQUARTERS
JAHAGIRABAD, BHOPAL (MADHYA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
25

PRADESH)

5. JOINT DIRECTOR ACCOUNT, TRESURY
AND PENSION, SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

6. TREASURY OFFICER ACCOUNT,
TREASURY AND PENSION SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11321 of 2016

BETWEEN:-

GOBERDHAN LAL SAHU S/O SHRI JOHAN
LAL SAHU, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD MASTER
GOVT. MIDDLE SCHOOL BELGAO BLOCK
AMARPUR DISTT. DINDORI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI R.N. VISHWAKARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY TRIBAL WELFARE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER TRIBAL
WELFARE DEPATT. BHOPAL (MADHYA
PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNT OFFICE JABALPUR
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER DINDORI
(MADHYA PRADESH)

5. DISTRICTL TREASURY OFFICER
DINDORI (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
26

6. BLACK EDUCATION OFFICER
AMARPUR DINDORI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11591 of 2016

BETWEEN:-

SOMESHWAR BOKDE S/O SHRI DEVIDAS
BOKDE, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. U.D.T. R/O GALPETH
CHOWK WARD NO 4 SAUSAR DSTT
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS COMMISSINER PUBLIC
INSTRUCTION DEPT. VALLABH
BHAWAN (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
DISTT. CHHINDWARA (MADHYA
PRADESH)

3. BLOCK EDUCATION OFFICER SAUSAR
CHHINDWARA (MADHYA PRADESH)

4. JOINT DIRECTOR ACCOUNT &
TREASURY (PENSION) DIVISIONAL
OFFICER CIVIL LINES JABALPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER DISTT.
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
27

WRIT PETITION No. 12221 of 2016

BETWEEN:-

SUDARSHAN SINGH SINGROURE S/O LATE
SHRI PHOOLCHAND, AGED ABOUT 61
YEARS, OCCUPATION: RETD. ASSISTANT
SUB INSPECTOR O/O SUPERINTENDENT OF
POLICE DINDORI R/O KOTWALI PREMISES,
CIVIL LINE DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS & PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER DISTT-
DINDORI (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER DISTT-
DINDORI (MADHYA PRADESH)

6. SUPERINTENDANT OF POLICE DISTT-
DINDORI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14091 of 2016

BETWEEN:-

1. PRAKASH SHARMA S/O LATE

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
28

PRAMANAND SHARMA, AGED ABOUT
57 YEARS, OCCUPATION: HEAD
CONSTEBLE (M) O/O CID POLICE
HEAD QUARTER BHOPAL (MADHYA
PRADESH)

2. KALADHAR SHARMA S/O LATE
SHALIGRAM SHARMA, AGED ABOUT
56 YEARS, OCCUPATION: HEAD
CONSTABLE (M) O/O CID, POLICE
HEAD QUARTER BHOPAL (MADHYA
PRADESH)

3. TUL BHADUR S/O LATE PDM BHADUR,
AGED ABOUT 47 YEARS, OCCUPATION:
A.S.I (M) O/O CID, POLICE HEAD
QUARTER BHOPAL (MADHYA
PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME POLICE
DEPTT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

4. A.D.G. CID POLICE HEAD QUARTER
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
ACCOUNTS, TREASURY & PENSION
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

6. TREASURY OFFICER ACCOUNT

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
29

TREASURY AND PENSION SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14473 of 2016

BETWEEN:-

POSHAMLAL SAHU S/O SHRI VEDPAN SAHU,
AGED ABOUT 60 YEARS, OCCUPATION:
RETD. PANCHAAYT COORDINATOR
OFFICER JANPAD PANCHAYAT SHAHPURA
VILLAGE AND POST SHAHPURA DISTT
DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.L. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY
PANCHAYAT AND RURAL
DEVELOPMENT DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER/DIRECTOR
PANCHAYAT RAJ DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS OFFICER JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER DINDORI
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
DINDORI (MADHYA PRADESH)

6. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT SHAHPURA DINDORI

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
30

(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14547 of 2016

BETWEEN:-

1. GANESH PRASAD SHUKLA S/O SHRI
J.P. SHUKLA, AGED ABOUT 57 YEARS,
OCCUPATION: SUBEDAR(M) O/O S.P.
OFFICE, CHHINDWARA. (MADHYA
PRADESH)

2. RAJESH DUBEY S/O SHRI R.P.DUBEY,
AGED ABOUT 57 YEARS, S.I.(M) O/O S.P.
OFFICE CHHINDWARA (MADHYA
PRADESH)

3. RAVI KUMAR SHRIVAS S/O P.R.
SHRIVAS, AGED ABOUT 55 YEARS,
S.I.(M) O/O S.P. OFFICE CHHINDWARA
(MADHYA PRADESH)

4. RAMRAJYA SINGH THAKUR S/O SHRI
V.S. THAKUR, AGED ABOUT 56 YEARS,
A.S.I.(M) O/O S.P. OFFICE
CHHINDWARA (MADHYA PRADESH)

5. SMT. KIRAN RAJPUT W/O SHRI R.S.
RAJPUT, AGED ABOUT 53 YEARS,
A.S.I.(M) O/O S.P. OFFICE
CHHINDWARA (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME P.S
DEPT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL DIRECTOR
GENERAL OF POLICE, HEAD
QUARTER, JAHANGIRABAD BHOPAL

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
31

(MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS), POLICE HEAD QUARTER,
JAHANGIRABAD BHPAL (MADHYA
PRADESH)

4. SUPERINTENDENT OF POLICE
CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

5. ADD. SUPERINTENDENT OF POLICE
CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

6. TREASURY OFFICER ACCOUNT,
TREASURY AND PENSION,
COLLECTORATE PREMISES,
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15267 of 2016

BETWEEN:-

1. MR. ARUN KUMAR BAIRAGI S/O LATE
SHRI H.D. BAIRAGI, AGED ABOUT 57
YEARS, OCCUPATION: WORKING AS
AN A.S.I.(M) O/O S.P. OFFICE MANDLA
(MADHYA PRADESH)

2. SMT. NIMMI MARAWI D/O TIRATH
SINGH PARTE, AGED ABOUT 56
YEARS, OCCUPATION: WORKING AS
AN SUB (M) O/O SP OFFICE MANDLA
(MADHYA PRADESH)

3. PRAMOD PATHAK S/O SHARDA
PRASAD, AGED ABOUT 58 YEARS,
OCCUPATION: WORKING AS AN SUB
(M) O/O SP OFFICE MANDLA
(MADHYA PRADESH)

4. RAISINGH MARAWI S/O GAYA SINGH,
AGED ABOUT 42 YEARS,
OCCUPATION: WORKING A AN SUB
(M) O/O SP OFFICE MANDLA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
32

(MADHYA PRADESH)

5. BRIJ KISHORE S/O OMKAR PRASAD,
AGED ABOUT 53 YEARS,
OCCUPATION: WORKING A AN S.I (M)
O/O SP OFFICE MANDLA (MADHYA
PRADESH)

6. LAXMI PANDRE D/O KOPA SINGH,
AGED ABOUT 37 YEARS,
OCCUPATION: WORKING A AN S.I (M)
O/O SP OFFICE MANDLA (MADHYA
PRADESH)

7. RAMNARAYAN TIWARI S/O PRABHU
DAYAL TIWARI, AGED ABOUT 57
YEARS, OCCUPATION: WORKING A
AN A S.I (M) O/O SP OFFICE MANDLA
(MADHYA PRADESH)

8. SMT. GANGA DEVI W/O K P GOSWAMI
OCCUPATION: WORKING A AN A S.I
(M) O/O SP OFFICE MANDLA
(MADHYA PRADESH)

9. NIRAJ KUMAR DUBEY S/O
RAMKRISHNA DUBEY, AGED ABOUT
49 YEARS, OCCUPATION: WORKING A
AN A S.I (M) O/O SP OFFICE MANDLA
(MADHYA PRADESH)

10. DHRUV PATEL S/O BASULAL PATEL,
AGED ABOUT 39 YEARS,
OCCUPATION: WORKING A AN A S.I
(M) O/O SP OFFICE MANDLA
(MADHYA PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
33

PRADESH)

3. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. MANDLA
(MADHYA PRADESH)

4. TREASURER OFFICER DIRECTORATE
OF ACCOUNT, TREASURY AND
PENSION COLLECTORATE PREMISES
MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15607 of 2016

BETWEEN:-

1. SMT. SHARDA DHRUVEY W/O SHRI
PRITAM SHAH SALLAW, AGED ABOUT
52 YEARS, AT PRESENT WORKING AS
S.I. (M) O/O 8TH BATALIAN SAF
CHHINDWARA (MADHYA PRADESH)

2. SANTOSH KUMAR YADAV S/O LATE
VISHWANATH YADAV, AGED ABOUT
34 YEARS, A S I (M) O/O 8TH BATALIAN
SAF (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
34

4. COMMANDANT 8TH BATTALION SAF
CHHINDWARA (MADHYA PRADESH)

5. TREASURY OFFICER ACCOUNT
TREASURY AND PENSION
COLLECTORATE PREMISES
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16031 of 2016

BETWEEN:-

SURESH CHANDRA MISHRA S/O SHRI B.P.
MISHRA, AGED ABOUT 60 YEARS,
OCCUPATION: RETD. TEHSILDAR R/O
SANJAY NAGAR GRAM SAMAN, NEAR PUMP
HOUSE, REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI O.P. DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
REVENUE DEPT. VALLABHA BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER REWA DIVISION
DISTT-REWA (MADHYA PRADESH)

3. COLLECTOR REWA DISTT-REWA
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
TREASURY AND ACCOUNTS DISTT-
REWA (MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS (PENSION) REWA
DIVISION, REWA (MADHYA PRADESH)

6. DIVISIONAL PENSION OFFICER REWA
DIVISION REWA (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
35

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17112 of 2016

BETWEEN:-

1. S.K. BARAGI S/O LT SHRI P.P. BARAGI,
AGED ABOUT 56 YEARS,
OCCUPATION: SUB M S.P. OFFICE
RAILWAY JABALPUR (MADHYA
PRADESH)

2. P.S.PARMAR S/O LT NATHURAM
PARMAR, AGED ABOUT 54 YEARS,
OCCUPATION: SI M S.P.OFFICE
RAILWAY, JABALPUR (MADHYA
PRADESH)

3. LAKSHMI MISHRA D/O LT. C L
TIWARI, AGED ABOUT 54 YEARS,
OCCUPATION: SI M S.P.OFFICE
RAILWAY, JABALPUR (MADHYA
PRADESH)

4. HARENDRA SINGHA RAJPOOT S/O
LAT. PARATMANAN SINGH, AGED
ABOUT 53 YEARS, OCCUPATION: ASI
M S.P.OFFICE RAILWAY, JABALPUR
(MADHYA PRADESH)

5. SMT. SHEELA TIWARI W/O RAKESH
KUMAR TIWARI, AGED ABOUT 56
YEARS, OCCUPATION: ASI M
S.P.OFFICE RAILWAY , JABALPUR
(MADHYA PRADESH)

6. A.B.MISHRA S/O LATE AMBIKA
PRASAD MISHRA, AGED ABOUT 47
YEARS, OCCUPATION: ASI M
S.P.OFFICE RAILWAY, JABALPUR
(MADHYA PRADESH)

7. V.K.SAHA S/O LATE K.C.SAHA, AGED
ABOUT 53 YEARS, OCCUPATION: ASI
M S.P.OFFICE RAILWAY, JABALPUR
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
36

8. PUSHPA JOSHI W/O LATE
RAJKISHORE JOSHI, AGED ABOUT 53
YEARS, OCCUPATION: CONST (M)
S.P.OFFICE RAILWAY , JABALPUR
(MADHYA PRADESH)

9. BRIJENDRA SINGH S/O MADHAV
SINGH, AGED ABOUT 41 YEARS,
OCCUPATION: ASI (M) R/O NO.1, GRP
COLONY, HABIBGANJ BHOPAL
(MADHYA PRADESH)

10. NARENDRA SINGH CHOUHHAN S/O
RAM SANJEEVAN CHOUHAN, AGED
ABOUT 41 YEARS, OCCUPATION: ASI
(M) R/O H.NO. 226, ASHOK VIHAR
GARDEN BHOPAL (MADHYA
PRADESH)

11. SHIV KUMARI RAJPUT W/O RAM
GOPAL, AGED ABOUT 55 YEARS,
OCCUPATION: SUB (M) R/O 88A/16
IIND SLOT BHOPAL (MADHYA
PRADESH)

12. R S CHANDEL S/O LT. DESHRAJ
SINGH, AGED ABOUT 56 YEARS,
OCCUPATION: SI (M) R/O KOLAR
ROAD BHOPAL (MADHYA PRADESH)

13. R.C.NARANG S/O LT. DESH RAJ
SINGH, AGED ABOUT 56 YEARS, S.I.
(M) R/O 159, ONE TREE HILLS
BAIRAGARH BHOPAL (MADHYA
PRADESH)

14. VICHITRA SARASWAT, ASI (M), W/O
BRAJENDRA PAL, AGED ABOUT 52
YEARS, R/O 137-48 QUARTAR (OLD) 25
BHOPAL (MADHYA PRADESH)

15. AMINNUDDIN ASI (M) S/O
TAMEEZUDDIN R/O HD 48 OLD
SHUBHASH NAGAR BHOPAL
(MADHYA PRADESH)

16. NARAYAN LAKHANI ASI (M) S/O
BACCHOMAL LAKHANI, AGED
ABOUT 55 YEARS, R/O 491 -A , QUE
TREE HILLS BHOPAL (MADHYA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
37

PRADESH)

17. SMT. SUMITRA YADAV SI (M), W/O
S.C.YADAV, AGED ABOUT 50 YEARS,
OCCUPATION: S.P.OFFICE RAILWAY ,
JABALPUR (MADHYA PRADESH)

18. SMT. ROOPA CHKRADHARI D/O LT.
CHOTE LAL, AGED ABOUT 52 YEARS,
OCCUPATION: ASI (M) S.P.OFFICE
RAILWAY, JABALPUR (MADHYA
PRADESH)

19. MEGHA BORGAVKAR AGED ABOUT
52 YEARS, W/O UDHAY BORGAVKAR
OCCUPATION: ASI (M) S.P.OFFICE
RAILWAY, JABALPUR (MADHYA
PRADESH)

.....PETITIONERS
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
RANGE BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
(RAIL) POLICE HEADQUARTERS
BHOPAL RANGE BHOPAL (MADHYA
PRADESH)

4. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION, SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

5. TREASURY OFFICER ACCOUNT
TREAUSRY AND PENSION SATPURA
BHAWAN, BHOPAL (MADHYA
PRADESH)
6. SUPERINTENDENT OF POLICE (RAIL)
BHOPAL M.P.

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
38

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17414 of 2016

BETWEEN:-

1. SMT. KALAWATI VERMA W/O SHRI
MUNNALAL VERMA, AGED ABOUT 50
YEARS, OCCUPATION: SAHAYAK
ADHYAPAK PRIMERY SCHOOL NEGUA
BABAI, BLOCK NIWARI, DISTT
TIKAMGARH (MADHYA PRADESH)

2. MARRY EMELDA MINJ D/O SHRI ELIAS
MINJ, AGED ABOUT 47 YEARS,
OCCUPATION: WORKING AS
SAHAYAK ADHYAPAK PRIMARY
SCHOOL BABAI BLOCK NIWARI DISTT
TIKAMGARH (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI R.P. DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
PANCHAYAT AND SOCIAL WELFARE
DEPT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR TIKAMGARH DISTT.
TIKAMGARH (MADHYA PRADESH)

3. CHIEF EXECUTIVE OFFICER ZILA
PANCHAYAT TIKAMGARH (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER
DISTT. TIKAMGARH (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
39

WRIT PETITION No. 18417 of 2016

BETWEEN:-

SMT. SUREKHA GANORKAR W/O LATE
PADMAKAR GANORKAR, AGED ABOUT 47
YEARS, R/O GALI NO.14 NAGDEV CHOWK
GULABRA CHHINDWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAVAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

4. COMMANDANT 8TH BATTALION SAF,
CHHINDWARA (MADHYA PRADESH)

5. TREASURY OFFICER ACCOUNT,
TREASURY AND PENSION
COLLECTORATE PREMISES, (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19012 of 2016

BETWEEN:-

B.D. MISHRA S/O LATE SHRI NANHAI
MISHRA, AGED ABOUT 67 YEARS,

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
40

OCCUPATION: RETD. A.S.I. (M) R/O MEHTA
BAGICHA JABALPUR NAKA, DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

4. COMMANDANT 8TH BATTALION SAF
CHHINDWARA (MADHYA PRADESH)

5. TREASURY OFFICER ACCUONT,
TREASURY AND PENSION
COLLECTORATE PREMISES
CHHIDNWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19324 of 2016

BETWEEN:-

1. SHAN KHRISTKANT TIMOTHY S/O
CHANDRAKANT TIMOTHY, AGED
ABOUT 38 YEARS, OCCUPATION:
SUBEDAR (M) O/OB S.P. OFFICE
BETUL(MADHYA PRADESH)

2. ALTAF QURESHI S/O SHEKH IMAM
QURESHI, AGED ABOUT 59 YEARS,
OCCUPATION: SUBEDAR (M) O/O S.P.

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
41

OFFICE BETUL (MADHYA PRADESH)

3. SHAYMLAL KALBHOR S/O GORELAL
KALBHOR, AGED ABOUT 59 YEARS,
OCCUPATION: SI (M) O/O S.P. OFFICE
BETUL (MADHYA PRADESH)

4. BRAJESH KUMAR PAHADE S/O R.L.
PAHADE, AGED ABOUT 40 YEARS,
OCCUPATION: SI (M) O/O S.P. OFFICE
BETUL (MADHYA PRADESH)

5. SATISH KUMAR SONI S/O N.L. SONI,
AGED ABOUT 49 YEARS,
OCCUPATION: ASI (M) O/O S.P.
OFFICE BETUL (MADHYA PRADESH)

6. DEEPAK SHRIVASTAVA S/O
PRABHUDAYAL SHRIVASTAVA, AGED
ABOUT 40 YEARS, OCCUPATION: ASI
(M) O/O S.P. OFFICE BETUL (MADHYA
PRADESH)

7. SAMEER SIDDIQUI S/O ZIYAUDDIN
SIDDIQUI, AGED ABOUT 41 YEARS,
OCCUPATION: ASI(M) O/O S .P
.OFFICE BETUL (MADHYA PRADESH)

8. SUNIL KUMAR TIWARI S/O L.L.
TIWARI, AGED ABOUT 42 YEARS,
OCCUPATION: ASI (M) O/O S .P
.OFFICE BETUL (MADHYA PRADESH)

9. BHUPENDRA KUMAR PARSAI S/O MLP
PARSAI, AGED ABOUT 36 YEARS,
OCCUPATION: ASI (M) O/O S .P
.OFFICE BETUL (MADHYA PRADESH)

10. CHANDRA KISHORE PAWAR S/O
SHANKAR PAWAR, AGED ABOUT 47
YEARS, OCCUPATION: HEAD
COSTEBLE (M) O/O S .P .OFFICE
BETUL (MADHYA PRADESH)

11. RAMESH DEOWSA LOTE S/O
DEOWASA LOTE, AGED ABOUT 69
YEARS, OCCUPATION: RETD.
SUBEDAR (M) O/O SP OFFICE
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
42

13. SMT. SAVITA TIWARI W/O LATE SHRI
HEMANT TIWARI, AGED ABOUT 58
YEARS, OCCUPATION: EX. A.S.I.(M)
O/O S.P. OFFICE (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME POLICE
DEPTT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

4. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS BETUL (MADHYA
PRADESH)

5. TREASURY OFFICER TREASURY AND
PENSION COLLECTORATE PREMISES
BETUL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 20243 of 2016

BETWEEN:-

JAGNNATH SAKET S/O ISHWARDIN SAKET,
AGED ABOUT 63 YEARS, OCCUPATION: EX-
PEON GOVT. PURVA MADHYAMIK SCHOOL
BARA (SEMARIYA) REWA R/O VILL AND
POST BIDA REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ARUN K. SINGH - ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
43

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPTT. BHOPAL
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER REWA
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNT REWA DIV. REWA (MADHYA
PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
DIV. REWA (MADHYA PRADESH)

5. PRINCIPAL GOVERNMENT BOYS
HIGHER SECONDARY SCHOOL
SEMARIYA REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 174 of 2017

BETWEEN:-

KU. T. LAKRA D/O LATE SHRI LAWARANCE
LAKRA, AGED ABOUT 64 YEARS,
OCCUPATION: RETD. SUBEDAR (M) R/O C/O
SHRI T.K. LAKRA WARD NO.3 HOUSE NO.518
KHAJRI ROAD CHHINDWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY HOME DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
44

POLICE HEADQUARTERS
JAHANGIRABAD (MADHYA PRADESH)

3. COMMANDANT 8TH BATTALION SAF
CHHINDWARA (MADHYA PRADESH)

4. TREASURY OFFICER DIRECTORATE
OF TREASURY AND ACCOUNTS
COLLECTORATE PREMISES (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 224 of 2017

BETWEEN:-

DILEEP SINGH THAKUR S/O LATE SHRI
MANSARAM THAKUR, AGED ABOUT 62
YEARS, R/O VILLAGE AND POST SINGHPUR
(BADA) TAHSIL AND DISTRICT
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI P.K. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
JABALPUR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. NARSINGHPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
45

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1774 of 2017

BETWEEN:-

YADUVEER PRASAD DWIVEDI S/O SITARAM
DWIVEDI, AGED ABOUT 71 YEARS,
OCCUPATION: RETIRED HEADMASTER
GOVT. MIDDLE SCHOOL BADAGAON
SANKUL GOVT. GIRLS HR. SEC. SCHOOL
CHAKGHAT REWA R/O VILLAGE PURVA
POST MAJHIGAWAN (VIA CHAKGHAT)
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI G.S. BAGHEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAW BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL ( LEKHA AND
HAKDARI) GWALIOR IIND , NIDHI 32,
GWALIOR (MADHYA PRADESH)

3. SENIOR ACCOUNT OFFICER,
GWALIOR NIDHI 32/19, OFFICE OF
ACCOUNTANT GENERAL (LEKHA AND
HAKDARI) II GWALIOR (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER REWA
REWA (MADHYA PRADESH)

5. BLOCK EDUCATION OFFICER
TEONTHAR REWA (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER REWA
REWA (MADHYA PRADESH)

7. PRINCIPAL GOVT. GIRLS HIGHER
SECONDARY SCHOOL, CHAKGHAT,

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
46

DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3343 of 2017

BETWEEN:-

T.B. PANDEY S/O LATE SHRI JAGESHWAR
PRASAD PANDEY, AGED ABOUT 60 YEARS,
OCCUPATION: ASSISTANT GRADE III
POSTED IN THE OFFICE OF EXECUTIVE
ENGINEER, LIGHT MACHINE AVAM
VIDHYUT YANTRIKI DIVISION REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRABHAKAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY WATER
RESOURCES DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT TULSI
NAGAR BHOPAL (MADHYA PRADESH)

3. CHIEF ENGINEER E/M WATER
RESOURCE DEPARTMENT
AMARKANTAK BHAWAN, BHOPAL
(MADHYA PRADESH)

4. EXECUTIVE ENGINEER (E AND M)
WATER RESOURCE DEPARTMENT
REWA DIVISION REWA (MADHYA
PRADESH)

5. JOINT DIRECTOR LEKHA KOSH, REWA
DISTT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
47

WRIT PETITION No. 6086 of 2017

BETWEEN:-

KUNWAR SINGH UDDE S/O CHHOTA SINGH,
AGED ABOUT 62 YEARS, OCCUPATION: RTD.
JAL WAHAK GOVT. EXCELLENCE SCHOOL
DINDORI R/O VILL-DAND BICHHIYA POST-
MADIYARAS TEH & DISTT DINDORI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPTT. GOVT. OF MP
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL MP
(ACCOUNTS AND PENSION)- II MP
GWALIOR (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
DINDORI (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY &
ACCOUNTS JABALPUR (MADHYA
PRADESH)

5. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT DINDORI
(MADHYA PRADESH)

6. PRINCIPAL GOVT. EXCELLENCE
SCHOOL DINDORI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7498 of 2017

BETWEEN:-

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
48

I.D. GARHEWAL S/O SHRI GOPAL
GARHEWAL, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED PERSONAL
ASSISTANT O/O FIELD DIRECTOR PENCH
TIGER RESERVE SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ARUN K. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. FIELD DIRECTOR PENCH TIGER
RESERVE SEONI (MADHYA PRADESH)

3. JOINT DIRECTOR PENCH TIGER
RESERVE SEONI (MADHYA PRADESH)

4. JOINT DIRECTOR ACCOUNTS
TREASURY & PENSION JABALPUR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8463 of 2017

BETWEEN:-

BASANTI CHAUDHARY W/O SHRI ASHOK
KUMAR CHAUDHARY, AGED ABOUT 59
YEARS, OCCUPATION: GOVT. EMPLOYEE
R/O HOUSE NO 77 M.R. 4 ROAD EKTA NAGAR
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY MS. SUDHA PANDIT - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
49

1. M.P. STATE AGRICULTURAL
MARKETTING BOARD THROUGH ITS
SECRETARY 26 KISAN BHAWAN
ARERA HILLS, JAIL ROAD BHOPAL
(MADHYA PRADESH)

2. DEPUTY DIRECTOR M.P. STATE
AGRICULTURAL MARKETING BOARD
REGIONAL OFFICE, JABALPUR
(MADHYA PRADESH)

3. DEPUTY DIRECTOR DIRECTORATE OF
LOCAL FUND AUDIT, JABALPUR
DISTT. JABALPUR (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER DISTT.
JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DIVISION JABALPUR
DISTT. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9349 of 2017

BETWEEN:-

SUDHA GUPTA W/O JAGDISH PRASAD
GUPTA, AGED ABOUT 63 YEARS,
OCCUPATION: RTD. ASSTT. TEACHER R/O
DUBEY COLONY NEAR MAHIMA
PROVISIONS KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHREYASH DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DISTRICT PENSION OFFICER KATNI

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
50

DISTT. KATNI (MADHYA PRADESH)

3. DISTRICT TREASRURY ACCOUNT
OFFICER DISTT. KATNI (MP)

4. DISTRICT EDUCATION OFFICER
DISTT. KATNI (MADHYA PRADESH)

5. SANKUL PRINCIPAL GOVT. HR.
SECONDARY SCHOOL VENKAT WARD
DISTT. KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10702 of 2017

BETWEEN:-

SADHU SHARAN TRIPATHI S/O SHRI
LALJIRAM TRIPATHI, AGED ABOUT 60
YEARS, OCCUPATION: RETD. THANA
INCHARGE R/O QUARTER NO. 465, SECTOR 2
TYPE IV. V.F.J. ESTATE JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ALOK HOONKA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
MINISTRY OF HOME (POLICE)
MANTRALAY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. THE SUPERINTENDENT OF POLICE
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
51

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14053 of 2017

BETWEEN:-

PRAKASH CHAND DUBEY S/O LATE SHRI
HEM CHAND DUBEY, AGED ABOUT 60
YEARS, OCCUPATION: SERVICE R/O GRAM
POST SAKARIYA TEH. RAGHURAJ NAGAR
DISTT. SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.K. TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
WORKS DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE SUB DIVISIONAL OFFICER
PUBLIC WORKS DEPARTMENT (E&M),
SUB DIVISION SATNA (MADHYA
PRADESH)

3. THE EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (E&M)
DIVISION REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15196 of 2017

BETWEEN:-

HASAN KHAN S/O LATE CHHOTE KHAN,
AGED ABOUT 60 YEARS, OCCUPATION:
RETIRED HEAD CONSTABLE, R/O UBED
NAGAR, KOOKADA, DISTT. CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ALOK HOONKA - ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
52

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
MINISTRY OF HOME (POLICE)
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
BHOPAL (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE DISTT
CHHINDWARA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15199 of 2017

BETWEEN:-

SHEIKH RAHEEM S/O SHRI SHEIKH FARID,
AGED ABOUT 62 YEARS, OCCUPATION:
RETD. HEAD CONSTABLE R/O BESIDE NOORI
MASJID MADARSA UNTHKHANA
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ALOK HOONKA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
POLICE HEADQUARTERS DISTT.
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
DISTT.BHOPAL (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE
CHHINDWARA DISTT. CHHINDWARA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
53

(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER DISTT.
CHHINDWARA,M.P. (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15201 of 2017

BETWEEN:-

SURESH AHIRWAR S/O LATE SHRI
LALSINGH AHIRWAR, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED ASSISTANT
SUB INSPECTOR OF POLICE R/O P.G.
COLLEGE ROAD, BAIL BAZAR, CHIROJI
COLONY, CHHINDWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ALOK HOONKA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
MINISTRY OF HOME (POLICE)
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. THE SUPERINTENDENT OF POLICE
JABALPUR CHHINDWARA
CHHINDWARA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15649 of 2017

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
54

BETWEEN:-

RAMLALA SINGH S/O LATE SHRI RAMBHAN
SINGH, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED EMPLOYEE R/O
VILLAGE BHAAD POST GANDHIGRAM DISTT
SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.K. TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY PUBLIC WORKS
DEPARTMENT BHOPAL (MADHYA
PRADESH)

2. SUB DIVISIONAL OFFICER PUBLIC
WORKS DEPARTMENT (ELECTRICAL /
MECHANICAL) SUB DIVISON REWA
DISTT SATNA (MADHYA PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (ELECTRICAL /
MECHANICAL) DIVISION REWA DISTT
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18760 of 2017

BETWEEN:-

SHAMSHER BAHADUR SINGH S/O LATE
KAMALBHAN SINGH, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED AS HEAD
MASTER FROM THE GOVT. MIDDLE
SCHOOL GAJAR NAUDIYA BLOCK KUSMI
DISTT SIDHI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRABHAKAR SINGH - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
55

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPTT.
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COLLECTOR SIDHI DISTT. SIDHI
(MADHYA PRADESH)

3. THE AGMP OFFICE OF ACCOUNTANT
GENERAL (A AND E) LEKHA BHAWAN
JHANASI ROAD GWALIOR (MADHYA
PRADESH)

4. THE ASSISTANT COMMISSIONER
TRIBAL VIKAS SIDHI DISTT. SIDHI
(MADHYA PRADESH)

5. THE TREASURY OFFICER TREASURY
OFFICE SIDHI (MADHYA PRADESH)

6. BLOCK EDUCATION OFFICER BLOCK
KUSMI SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19962 of 2017

BETWEEN:-

SMT. KRISHNA BHANWRE W/O LATE SHRI
BHARAT LAL BHANWRE, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED TEACHER
R/O MAHARANA PRATAP WARD NO. 6
NAIPUR MANDLA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PARAG CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
TRIBAL WELFARE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
56

2. THE DEPUTY COMMISSIONER TRIBAL
WELFARE DISTT-MANDLA (MADHYA
PRADESH)

3. BLOCK DEVELOPMENT EDUCATION
OFFICER NAINPUR DISTT-MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 23352 of 2017

BETWEEN:-

POORANLAL SONI S/O SHRI SALIGRAM,
AGED ABOUT 60 YEARS, OCCUPATION:
RETIRED EMPLOYEE FROM ASSISTANT
VETERINARY FIELD OFFICER R/O BAZAR
WARD, NARISNGHGARH, DISTT. DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.P. DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
ANIMAL HUSBANDARY DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DEPUTY DIRECTOR VETERINARY
SERVICES DISTT. DAMOH (MADHYA
PRADESH)

3. JOINT DIRECTOR ANIMAL
HUSBANDRY AND DAIRY FARMING
DEPARTMENT BHOPAL (MADHYA
PRADESH)

4. DIRECTOR GENERAL OF
ACCOUNTANT GWALIOR (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
57

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 22562 of 2017

BETWEEN:-

RAMKUMAR DUBEY S/O LATE J P DUBEY,
AGED ABOUT 61 YEARS, OCCUPATION:
RETIRED HEAD CONSTABLE R/O 5/11 TIT
COLONY SHEETLAMAI KANCHGHAR
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ALOK HOONKA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
MINISTRY OF HOME (POLICE)
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT.
BHOPAL (MADHYA PRADESH)

3. SUPERINTENDANT OF POLICE KATNI
DISTT KATNI (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER KATNI
DISTT KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1577 of 2018

BETWEEN:-

SURESH KUMAR NAMDEO S/O LATE GAYA
PRASAD NAMDEO, AGED ABOUT 53 YEARS,
OCCUPATION: ASSISTANT GRADE III
OFFICE OF DISTRICT EDUCATION OFFICER
JABALPUR R/O GARHA, JABALPUR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
58

(MADHYA PRADESH)

.....PETITIONER
(BY SHRI OM NAMDEO - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC EDUCATION
MP BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

4. JOINT DIRECTOR, TREASURY AND
ACCOUNTS JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 23537 of 2017

BETWEEN:-

SANTOSH KUMAR RICHHARIYA S/O LATE
SHRI MITTHU LAL RICHHARIYA, AGED
ABOUT 56 YEARS, OCCUPATION:
ACCOUNTANT, GOVERNMENT HIGHER
SECONDARY SCHOOL, SANCHI, DISTT.
RAISEN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRICIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
59

PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTION GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR PUBLIC
INSTRUCTIONS BHOPAL DIVISION,
BHOPAL (MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY
ACCOUNT AND PENSION BHOPAL
DIVISION, BHOPAL (MADHYA
PRADESH)

5. DISTRICT EDUCATION OFFICER
RAISEN DISTT-RAISEN (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER
RAISEN DISTT-RAISEN (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 786 of 2018

BETWEEN:-

RAMSHARAN SHARMA S/O LATE SHRI
DEVLAL SHARMA, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED ASSISTANT SUB
INSPECTOR VILL. LOKIPAAR, POST
SINGHPUR (BADA) TEH. AND DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI P.K. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY DEPARTMENT
OF HOME VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR, DIRECTORATE OF

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
60

TREASURY AND ACCOUNTS
JABALPUR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE,
CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5651 of 2018

BETWEEN:-

JAGANNATH KUSHWAHA S/O LATE MIRU
PRASAD, AGED ABOUT 62 YEARS, RETD.
FROM THE POST OF PEON FROM PUBLIC
WORKS DEPARTMENT (B AND R) DIVISION
NO.1 JABALPUR R/O LALMATI, JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI OM NAMDEO - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY PUBLIC WORKS
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC WORKS
DEPARTMENT NIRMAN BHAWAN
BHOPAL (MADHYA PRADESH)

3. CHIEF ENGINEER PUBLIC WORKS
DEPARTMENT CENTRAL ZONE
JABALPUR (MADHYA PRADESH)

4. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT DIVISION NO. 1
PACHPEDI, JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
61

5. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5109 of 2018

BETWEEN:-

MEHMOOD BEG S/O SHRI JAHOOR BEG,
AGED ABOUT 56 YEARS, OCCUPATION:
AUDITOR OFFICE COMMISSIONER TRIBAL
DEVELOPMENT DEPT., B. WING SECOND
FLOOR SATPURA BHAWAN DISTT. BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE PRINCIPAL SECRETARY
JANJATIYA KARYA VIBHAG VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. THE COMMISSIONER TRIBAL
WELFARE DEPARTMENT SATPURA
BHAWAN, BHOPAL (MADHYA
PRADESH)

4. THE JOINT DIRECTOR, TREASURY
ACCOUNTS BHOPAL DIVISION
BHOPAL (MADHYA PRADESH)

5. THE JOINT DIRECTOR PENSION
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
62

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3932 of 2018

BETWEEN:-

VIJAY KUMAR SINGH S/O LATE BHAGWAT
SINGH, AGED ABOUT 59 YEARS,
OCCUPATION: RETD. SUBEDAR(M) O/O GRP
BHOPAL R/O HOUSE NO.3/6 NEAR PHQ GATE
NO.2, JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY HOME POLICE DEPTT.
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
(RAIL) POLICE HEADQUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

3. SUPERINTENDENT OF POLICE (GRP)
POLICE HEAD QUARTER
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

4. ACCOUNTANT GENARAL, LEKHA
BHAWAN JHANSI ROAD GWALIOR
(MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

6. TREASURY OFFICER, ACCOUNT
TREASURY AND PENSION SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
63

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5253 of 2018

BETWEEN:-

SMT. USHA SAXENA W/O SHRI ARUN KUMAR
SAXENA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUPERINTENDENT,
R/O HOUSE NO. 31, BRAJVIHAR COLONY,
NEAR RAILWAY CROSSING, NISHATPURA,
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPTT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY JANJATIYA
KARYA VIBHAG VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. THE COMMISSIONER TRIBAL
DEVELOPMENT SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS, BHOPAL DIVISION
(MADHYA PRADESH)

5. THE COMMISSIONER TREASURY AND
ACCOUNTS PARYAWAS BHAWAN,
BHOPAL (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER BHOPAL
DISTT-BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
64

WRIT PETITION No. 4984 of 2018

BETWEEN:-

SMT. SAROJ GUPTA W/O SHRI RAMESH
CHANDRA GUPTA, AGED ABOUT 59 YEARS,
OCCUPATION: AUDITOR R/O. CHOUKSEY
NAGAR NEAR D.I.G. BANGLOW BAIRASIYA
ROAD, BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE PRINCIPAL SECRETARY
JANJATIYA KARYA VIBHAG VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. THE COMMISSIONER TRIBAL
DEVELOPMENT SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

4. JOINT DIRECTOR PUBLIC
INSTRUCTION (DPI) DIVISION BHOPAL
(MADHYA PRADESH) (DELETED VIDE
ORDER 13.03.2018).

5. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS AND BHOPAL DIVISION
BHOPAL (MADHYA PRADESH)

6. THE JOINT DIRECTOR PENSION
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

7. THE DISTRICT PENSION OFFICER
BHOPAL BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
65

WRIT PETITION No. 5259 of 2018

BETWEEN:-

BRAJMOHAN HAZARE S/O LATE SHRI
SHESHRAO HAZARE, AGED ABOUT 57
YEARS, OCCUPATION: AUDITOR OFFICE
COMMISSIONER TRIBAL DEVELOPMENT
DEPT. SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY JANJATIYA
KARYA VIBHAG VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. COMMISSIONER TRIBAL
DEVELOPMENT SATPURA BHAWAN
BHOAL (MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DIVISION
BHOPAL (MADHYA PRADESH)

5. COMMISSIONER TREASURY AND
ACCOUNTS PARYAWAS BHAWAN
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5357 of 2018

BETWEEN:-

SMT. SHASHI RATHI W/O SHRI BASANT
RATHI, AGED ABOUT 61 YEARS,

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
66

OCCUPATION: RETIRED JUNIOR ACCOUNT
OFFICER, R/O MATRA PITRA CHHAYA GALI
NO 04 MAHESH COLONY SHRINAGAR
GUDIYA MARI RAIPUR (CHHATTISGARH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY JANJATIYA
KARYA VIBHAG VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. COMMISSIONER TRIBAL
DEVELOPMENT SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DIVISION
BHOPAL (MADHYA PRADESH)

5. COMMISSIONER DIRECTORATE OF
TREASURY AND ACCOUNTS
PARYAWAS BHAWAN BHOPAL
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER BHOPAL
DISTT. BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6998 of 2018

BETWEEN:-

GOPAL PRASAD KAHAR S/O LATE SHRI
HARLAL KAHAR, AGED ABOUT 60 YEARS,
OCCUPATION: RETD FROM THE POST OF
ASTT. GRADE -III AT GOVT THAKUR
NIRANJAN SINGH COLLEGE GOTEGAON

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
67

DISTT. NARSINGHPUR R/O. PATEL WARD
(GURUNANAK WARD) NAYA BAZAR
GOTEGAON, DISTRICT NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PARESH PAREEK - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPT. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER HIGHER
EDUCATION DEPARTMENT GOVT OF
MP SATPURA BHAWAN 5TH FLOOR A B
WING, BHOPAL (MADHYA PRADESH)

3. THE PRINCIPAL GOVT THAKUR
NIRANJAN SINGH COLLEGE
GOTEGAON DISTT. NARSINGHPUR
(MADHYA PRADESH)

4. THE DISTT. PENSION OFFICER
NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

5. THE JOINT DIRECTOR TREASURY AND
ACCOUNT DIVISION JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7722 of 2018

BETWEEN:-

KUMARI NIRMALA GAJBHEEM D/O LATE
SHRI BHAGWATI PRASAD, AGED ABOUT 55
YEARS, R/O. RANI DURGAWATI WARD
(GANJ) NAGPUR ROAD INFRONT OF SAI
TEMPLE LANE SEONI (MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
68

(BY SHRI A.K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER, PUBLIC
INSTRUCTIONS GAUTAM NAGAR,
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISON JABALPUR
(MADHYA PRADESH)

4. JOINT DIRECTOR PUBLIC
INSTRUCTIONS, JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT APPEAL No. 505 of 2018

BETWEEN:-

1. THE STATE OF MADHYA PRADESH
THR HOME SECRETARY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS SAGAR
RANGE (MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE, POLICE
TRAINING SCHOOL DISTT-SAGAR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
69

(MADHYA PRADESH)

5. JOINT DIRECTOR, DIRECTORATE OF
TREASURY AND ACCOUNTS, PENSION
DISTT-SAGAR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER SAGAR
DISTT-SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

AND

VIJAY SHANKAR TRIVEDI S/O SHRI SHIV
PRASAD TRIVEDI, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. SUBEDAR (M) POLICE
TRAINING SCHOOL, MAKRONIYA, SAGAR
R/O. 1461, ANKUR COLONY EXTENSION
MAKRONIA SAGAR (MADHYA PRADESH)

.....RESPONDENT
(BY SHRI RAVI K. VYAS - ADVOCATE)

WRIT PETITION No. 13970 of 2018

BETWEEN:-

RAMKUMAR SURYVANSHI S/O LATE SHRI
G.P.SURYVANSHI, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED INSPECTOR, R/O
YADAV COLONY, UNTHKHANA,
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI P.K. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARTMENT OF HOME VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT TREASURY OFFICER BETUL
DISTT. BETUL (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
70

3. DISTRICT PENSION OFFICER BETUL
DISTT. BETUL (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE,
POLICE HEADQUARTERS DISTT.
BETUL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14767 of 2018

BETWEEN:-

SHIVLAKHAN PRASAD VERMA S/O LATE
SHRI GORELAL VERMA, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED AS AN
ACCOUNTANT O/O GOVT. BOYS HIGHER
SECONDARY SCHOOL JAITWARA DISTT.
SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN (MADHYA
PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS, DIVISION REWA
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SATNA DISTT-SATNA (MADHYA
PRADESH)

4. THE DISTRICT PENSION OFFICER
COLLECTORATE CAMPUS DISTT-
SATNA (MADHYA PRADESH)

5. THE PRINCIPAL, GOVT. BOYS HIGHER
SECONDARY SCHOOL JAITWARA,
SATNA (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
71

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15496 of 2018

BETWEEN:-

HARIRAM KHARE S/O LATE SHRI A.P.
KHARE, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HOSTEL MANAGER
1127/42, SAI SUBHAH PARISAR PHASE II
SANJEEVANI NAGAR GARHA JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.L. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS COMMISSIONER
HIGHER EDUCATION 5TH MALA
SATPUDA BHAWAN BHOPAL (MADHYA
PRADESH)

2. ADDITIONAL DIRECTOR HIGHER
EDUCATION DIVISION JABALPUR
DISTRICT JABALPUR (MADHYA
PRADESH)

3. PRINCIPAL GOVT. M.H. COLLEGE OF
HOME SCIENCE AND SCIENCE FOR
WOMEN JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)

4. JOINT DIRECTOR ACCOUNT AND
TREASURY DIVISIONAL OFFICE CIVIL
LINES JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
72

WRIT PETITION No. 16592 of 2018

BETWEEN:-

RAM KRISHNA AGRAWAL S/O LATE SHRI
MANGI LAL AGRAWAL, AGED ABOUT 67
YEARS, OCCUPATION: RETD. H.M. R/O.
1225/A, JAI PRAKASH NAGAR EKTA COLONY
ADHARTAL JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS COMMISSIONER PUBLIC
INSTRUCTION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

3. BLOCK EDUCATION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

4. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL ADHARTAL
JABALPUR (MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT AND
TREASURY DIVISIONAL OFFICE CIVIL
LINES JABALPUR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16658 of 2018

BETWEEN:-

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
73

DURYODHAN PATEL S/O LATE SHRI GIRJA
SHANKAR PATEL, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED EMPLOYEE, R/O
BADI KHERI MANDLA, PINCODE 481661
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRAVEEN YADAV - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. COMMISSIONER LAND RECORD
AND SETTLEMENT, MOTI MAHAL
GWALIOR (MADHYA PRADESH)

2. THE COLLECTOR/SUPERINDENT LAND
RECORD AND SETTLEMENT DISTT-
MANDLA (MADHYA PRADESH)

3. THE TREASURY OFFICER O/O THE
DISTRICT PENSION OFFICER DISTT-
MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19335 of 2018

BETWEEN:-

SHESHRAO WANKHEDA S/O SHRI
ROGHOBAJI WANKHEDA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED
AGRICULTURE DEVELOPMENT OFFICER
R/O NAGPUR ROAD BELGAM POST
JANSAWALI WARD NO.15 SOUSAR DISTT.
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI K. K. KUSHWAHA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY AGRICULTURE
DEPARTMENT VALLABH BHAWAN,

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
74

BHOPAL (MADHYA PRADESH)

2. THE DIRECTOR DIRECTORATE OF
AGRICULTURE BHOPAL (MADHYA
PRADESH)

3. THE DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEVELOPMENT DEPARTMENT DISTT.
CHHINDWARA (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
DISTT. CHHINDWARA DISTT.
CHHINDWARA (MADHYA PRADESH)

5. THE TREASURY OFFICER
CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25503 of 2018

BETWEEN:-

RAJESH KUMAR SHRIVASTAVA S/O SHRI
GAYAPRASAD SHRIVASTAVA, AGED ABOUT
62 YEARS, OCCUPATION: RETIRED HEAD
MASTER R/O NEAR DEEWANCHAND TAAL,
ITWARA BAZAR, NARSINGHPUR, DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI P.K. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY DEPARTMENT
OF SCHOOL EDUCATION
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNT DISTT-JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
75

3. DISTRICT PENSION OFFICER
NARSINGHPUR DISTT-NARSINGHPUR
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
NARSINGHPUR DISTT-NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 26098 of 2018

BETWEEN:-

BHAGWANDEEN PYASI S/O LATE SHRI
ROOPKARAN PYASI, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED AS AN UPPER
DIVISION TEACHER GOVT. MIDDLE
SCHOOL BADWARA SANKUL GOVT. BOYS
HIGHER SECONDARY SCHOOL DEVENDRA
NAGAR DISTT. PANNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISION SAGAR
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER PANNA
DISTT. PANNA (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER PANNA
DISTT. PANNA (MADHYA PRADESH)

5. SANKUL PRINCIPAL GOVT. BOYS HR.
SECO. SCHOOL DEVENDRA NAGAR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
76

DISTT. PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 776 of 2019

BETWEEN:-

SMT. SUGNO BAI BINDWARI W/O SHRI
KISHORILAL, AGED ABOUT 55 YEARS,
OCCUPATION: PENSIONER R/O WARD NO 41
CHOUKSE COLONY, CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPARTMENT OF
FINANCE VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTER
JAHAGIRABAD, BHOPAL (MADHYA
PRADESH)

3. SUPERINTENDENT OF POLICE,
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1934 of 2019

BETWEEN:-

DR. G.P. MISHRA (GANESH PRASAD MISHRA)
S/O SHRI SANGAMLAL MISHRA, AGED

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
77

ABOUT 67 YEARS, OCCUPATION: RETIRED
AS PROFESSOR (GEOGRAPHY), GOVT.
COLLEGE, AMANGANJ, PANNA DISTT.
PANNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER HIGHER
EDUCATION, SATPURA BHAWAN,
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUTS DIVISION REWA (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER PANNA
DISTT-PANNA (MADHYA PRADESH)

5. THE SENIOR TREASURY OFFICER
COLLECTORATE CAMPUS DISTT-
REWA (MADHYA PRADESH)

6. THE PRINCIPAL, GOVT. COLLEGE
AMANGANJ DISTT-PANNA (MADHYA
PRADESH)

7. THE PRINCIPAL, GOVT. THAKUR
RANMAT SINGH (TRS) COLLEGE
DISTT-REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2455 of 2019

BETWEEN:-

SAUMITRA PRAKASH SHUKLA S/O LATE
SHRI SHVI BALAK PRASAD SHUKLA, AGED

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
78

ABOUT 61 YEARS, OCCUPATION: RETD.
OFFICE ASSTT. GRADE-III FROM GOVT
HIGHER SECONDARY SCHOOL MAHUDAR
DISTT. SATNA R/O. HOUSE NO. 721/8, ANAND
NAGAR BODABAG REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AJEET KUMAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY SCHOOL
EDUCATION DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR LOK SHIKSHAN GAUTAM
NAGAR BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SATNA (MADHYA PRADESH)

4. PRINCIPAL GOVT. HR. SECO. SCHOOL
MAHUDAR DISTT. SATNA (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2530 of 2019

BETWEEN:-

MEER RIYAZ ALI S/O MEER AKBAR ALI,
AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED AS AN ASSTT. TEACHER KAMLA
NEHRU GOVT. GIRLS HIGHER SECONDARY
SCHOOL WARASEONI, DISTRICT BALAGHAT
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
79

(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER, TREASURY AND
ACCOUNTS 5TH BLOCK 1 PARYAVAS
BHAWAN JAIL ROAD BHOPAL
(MADHYA PRADESH)

3. THE DISTRICT EDUCATION OFFICER
BALAGHAT DISTRICT BALAGHAT
(MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
BALAGHAT DISTRICT BALAGHAT
(MADHYA PRADESH)

5. SANKUL PRINCIPAL GOVT GIRLS
HIGHER SECONDARY SCHOOL
WARASEONI DISTRICT BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3497 of 2019

BETWEEN:-

SURENDRA KUMAR PANDEY S/O LATE GURU
PRASAD PANDEY, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR, P.
S. KOTWALI NARSINGHPUR DISTT.
NARSINGHPUR R/O MAHATMA GANDHI
WARD NO. 4 NEWTON (CHIKHALI) TAHSIL
PARASIYA, DISTRICT CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
80

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
(POLICE) DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPTT. OF FINANCE
MANTRALAYA, VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. DIRECTOR, TREASURIES AND
ACCOUNTS DEPTT. BHOPAL (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL (LEKHA
AVAM HAQDARI) II GWALIOR
(MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE,
POLICE HEADQUARTERS DISTT.
NARSINGHPUR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4254 of 2019

BETWEEN:-

SHIV GOPAL SHUKLA S/O LATE DARSHAN
LAL SHUKLA, AGED ABOUT 73 YEARS,
OCCUPATION: RETD. SUBEDAR (M) O/O SP
R/O PLOT NO 37 WARD NO 39 VIVEKANAND
COLONY NAGPUR ROAD CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL K. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH BHAWAN

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
81

BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE,
(WORKS) POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

4. SUPERINTENDENT OF POLICE,
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

5. TREASURAY OFFICER, ACCOUNT
TREASURY AND PENSION
COLLECTORATE PREMISES (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8923 of 2019

BETWEEN:-

SMT. VILASINI AMMA W/O HINCHLAL,
AGED ABOUT 66 YEARS, RETIRED LADY
HEALTH VISITOR LHV IN THE OFFICE OF
CHIEF MEDICAL AND HEALTH OFFICER,
REWA, DISTRICT REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF M.P. THR. PRINCIPAL
SECRETARY DEPT. OF FINANCIE,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS, REWA DIVISION REWA
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
82

3. DIVISIONAL DISTRICT PENSION
OFFICER SHILPI PLAZA A BLOCK
REWA (MADHYA PRADESH)

4. CHIEF MEDICAL AND HEALTH
OFFICER REWA DISTT-REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9446 of 2019

BETWEEN:-

SAMPAT KUMAR VISHWAKARMA S/O LATE
SHRI KONDU PRASAD, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED AS AN
ASSTT. TEACHER GOVT. MIDDLE SCHOOL
ARGAT SANKUL GOVT. HIGHER
SECONDARY SCHOOL HINAUTI BLOCK
RAMNAGAR DISTT. SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. STATE OF M.P. THR. ITS PRINCIPAL
SECRETARY DEPARTMENT OF
FINANCE MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER,
DISTT-SATNA (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER, DISTT-
SATNA (MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER BLOCK
RAMNAGAR DISTT-SATNA (MADHYA
PRADESH)

5. THE SANKUL PRINCIPAL GOVT.
HIGHER SECONDARY SCHOOL
HINAUTI, BLOCK RAMNAGAR, DISTT.

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
83

SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14918 of 2019

BETWEEN:-

YASEEN KHAN S/O SHEIKH ALINUDDEEN
KHAN, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED TEACHER R/O
VILLAGE RAMPUR TEH DHIMERKHEDA
DISTT. KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DHARMESH CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY,
SCHOOL EDUCATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
KATNI DISTT. KATNI (MADHYA
PRADESH)

3. JOINT DIRECTOR TRACERY AND
ACCOUNTS REGIONAL OFFICE
JABALPUR DISTT.
JABALPUR(MADHYA PRADESH)

4. THE DISTRICT TRACERY OFFICER
KATNI DISTT. KATNI (MADHYA
PRADESH)

5. THE PRINCIPAL SANKUL GOVT.
HIGHER SECONDERY SCHOOL
DHIMARKHEDA DISTT. KATNI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
84

WRIT PETITION No. 12245 of 2019

BETWEEN:-

RAMESH KUMAR THAKUR S/O SHRI AMRIT
SINGH THAKUR, AGED ABOUT 61 YEARS,
OCCUPATION: SENIOR COOPERATIVE
INSPECTOR O/O DEPUTY COMMISSIONER
COOPERATIVE SOCIETY CHHINDWARA R/O
SAXENA COLONY GALI NO.1 GULABARA,
DISTRICT CHHINDWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. COMMISSIONER CORPORATION
AND REGISTRAR COOPERATIVE
SOCIETIES BHOPAL (MADHYA
PRADESH)

2. DEPUTY COMMISSIONER
COOPERATIVE SOCIETY DISTT
CHHINDWARA (MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DISTT CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15238 of 2019

BETWEEN:-

ASHOK DATT RAI S/O LATE SHRI VIJAY
DATT RAI, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED PRINCIPAL, R/O
WARD NO.11, POLICE LINES SIHORA, TEHSIL

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
85

SIHORA, DISTT. JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY MS. VANDANA TRIPATHI - ADVOCATE)

AND

1. STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY AND
PENSION JABALPUR JABALPUR
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER THR.
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

6. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL PONDA GOVT.
HIGHER SECONDARY SCHOOL PONDA
TEHSIL MAJHAULI DISTT. JABALPUR
(MADHYA PRADESH)

7. COLLECTOR JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16085 of 2019

BETWEEN:-

KRISHNA GOPAL SHUKLA S/O R.P. SHKLA,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED INSPECTOR R/O H.I.G.

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
86

DEENDAYAL PURAM HOUSING BOARD
COLONY UTAILI SATNA DIST SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI B.K. SHUKLA - ADVOCATE)

AND

1. THE STATE OF M.P. THR. PRINCIPAL
SECRETARY HOME DEPARMTENT,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COLLECTOR CHHATARPUR DISTT.
CHHATARPUR (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE POLICE
HEADQUARTERS CHHATTARPUR
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
CHHATARPUR CHHATARPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
CHHATARPUR DISTT. CHHATARPUR
(MADHYA PRADESH)

6. SUPERINTENDENT OF POLICE SATNA
SATNA (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER SATNA
SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15216 of 2019

BETWEEN:-

SHIV KUMAR JHARIYA (MEHRA) S/O LATE
SHRI SUKRURAM, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED U.D.T., R/O WARD
NO.2 NEAR SARASWATI H.S.S. JAIL ROAD
SIHORA, DISTT. JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
87

.....PETITIONER
(BY MS. VANDANA TRIPATHI - ADVOCATE)

AND

1. STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPTT. VALALBH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY AND
PENSION JABALPUR JABALPUR
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
JABALPUR JABALPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

6. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL KHALRI
MAJHAULI TAHSIL MAJHAULI
DISTRICT JABALPUR (MADHYA
PRADESH)

7. COLLECTOR JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18039 of 2019

BETWEEN:-

VISHNU PRASAD RAJAK S/O SHRI RAMLAL
RAJAK, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED PEON PUBLIC
WORKS DEPARTMENT (B & R) DIVISION
NO.1 JABALPUR R/O H.NO. 499,

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
88

GUPTESHWAR WARD, MADAN MAHAL
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.K. BISEN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS ENGINEER IN CHIEF PUBLIC
WORKS DEPARMTENT, BHOPAL
(MADHYA PRADESH)

2. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (B & R)
DIVISION NO. 01 JABALPUR (MADHYA
PRADESH)

3. SUB DIVISIONAL OFFICER PUBLIC
WORKS DEPARTMENT (B & R)
DIVISION NO. 01 JABALPUR (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL (ACCOUNT
AND ENTITLEMENT) BHOPAL, 53
ARERA HILLS HOSANGABAD ROAD,
BHOPAL (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
DISTRICT TREASURY OFFICE
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19620 of 2019

BETWEEN:-

MADAN MOHAN DIXIT S/O LATE SHIV
SHNAKAR DIXIT, AGED ABOUT 63 YEARS,
OCCUPATION: RETD LECTURER R/O NEAR
BAZAR NO 2 ASHIRWAD GODON KA PASS
DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
89

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY TRIBAL
WORKS DEPT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER TRIBAL WORKS
DEPARTMENT DISTT-BHOPAL
(MADHYA PRADESH)

3. COLLECTOR DAMOH DISTT-DAMOH
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
DAMOH DISTT-DAMOH (MADHYA
PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS, DIVISION SAGAR
(MADHYA PRADESH)

6. BLOCK EDUCATION OFFICER
BIJADANDI DISTT-MANDLA (MADHYA
PRADESH)

7. DISTRICT PENSION OFFICER DAMOH
DISTT-DAMOH (MADHYA PRADESH)

8. DISTRICT TREASURY OFFICER
DAMOH DISTT-DAMOH (MADHYA
PRADESH)

9. PRINCIPAL GOVT. BOYS HIGHER
SECONDARY SCHOOL HINDORIYA,
DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 21139 of 2019

BETWEEN:-

1. SURESH CHAND SRIVASTAVA S/O
LATE SHRI C.L. SRIVASTAVA, AGED
ABOUT 63 YEARS, OCCUPATION:
SUBEDAR M RETIRED R/O WARD NO.32

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
90

BALPURWA SHAHDOL (MADHYA
PRADESH)

2. VALSAMMA MATHAI W/O LATE K.G.
MATHAI, AGED ABOUT 65 YEARS,
OCCUPATION: S.I.(M) RETIRED R/O OM
COLONY PALI ROAD SHAHDOL
(MADHYA PRADESH)

3. RAHIM ALI S/O LATE KARAMAT ALI
HABBEB, AGED ABOUT 62 YEARS,
OCCUPATION: A.S.I (M) RETIRED R/O
WARD NO. 8 HABEEB HOUSE PANDAV
NAGAR SHAHDOL (MADHYA
PRADESH)

4. GYAN PRABHA RAGHUWANSHI S/O
LATE SHRI S.M RAGHUWANSHI, AGED
ABOUT 64 YEARS, OCCUPATION: A.S.I
(M) RETIRED R/O IN FRONT OF
DEGREE COLLEGE HOSTEL WARD NO.
8 SHAHDOL (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI D.K. TRIPATHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRBAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS ZONE
SHAHDOL (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. SHAHDOL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
91

WRIT PETITION No. 21147 of 2019

BETWEEN:-

1. AJAY CHANDRA MISHRA S/O SHRI Y.C.
MISHRA, AGED ABOUT 47 YEARS,
OCCUPATION: ASI M POSTED AT
PRESENT AT S.P. OFFICE SHAHDOL
(MADHYA PRADESH)

2. P.K JAIN S/O LATE SHRI DHARAM
CHANDRA JAIN, AGED ABOUT 58
YEARS, OCCUPATION: SUBEDAR M
POSTED AT PRESENT S.P OFFICE
SHAHDOL SHAHDL DISTT. SHAHDOL
(MADHYA PRADESH)

3. M.R ASUDANI S/O SHRI NARAYAN DAS,
AGED ABOUT 55 YEARS, OCCUPATION:
S.I M POSTED AT PRESENT S.P OFFICE
SHAHDL DISTT. SHAHDOL (MADHYA
PRADESH)

4. D.K GUPTA S/O LATE SHRI S.P GUPTA,
AGED ABOUT 55 YEARS, OCCUPATION:
A.S.I M POSTED AT PRESENT S.P
OFFICE SHAHDL DISTT. SHAHDOL
(MADHYA PRADESH)

5. SURESH PRATAP SINGH S/O SHRI A.
SINGH, AGED ABOUT 58 YEARS,
OCCUPATION: ASI M POSTED AT
PRESENT S.P OFFICE SHAHDL DISTT.
SHAHDOL (MADHYA PRADESH)

6. L.N SAHU S/O LATE SHRI DASHRATH
PRASAD SAHU, AGED ABOUT 54
YEARS, OCCUPATION: ASI M POSTED
AT PRESENT S.P OFFICE SHAHDL
DISTT. SHAHDOL (MADHYA PRADESH)

7. RAFFIULLAH KHAN S/O LATE SHRI
S.U. KHAN, AGED ABOUT 61 YEARS,
OCCUPATION: S.I M POSTED AT
PRESENT S.P OFFICE SHAHDL DISTT.
SHAHDOL (MADHYA PRADESH)

8. GANESH PRASAD RAJAK S/O LATE
SHRI MADAN LAL RAJAK, AGED

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
92

ABOUT 51 YEARS, OCCUPATION: H.C.
M POSTED AT PRESENT S.P OFFICE
SHAHDL DISTT. SHAHDOL (MADHYA
PRADESH)

9. K.N PANDEY S/O LATE SHRI RAMJI
PANDEY, AGED ABOUT 50 YEARS,
OCCUPATION: CONSTABLE M POSTED
AT PRESENT S.P OFFICE SHAHDL
DISTT. SHAHDOL (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI D.K. TRIPATHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS ZONE
SHAHDOL (MADHYA PRADESH)

4. SUPERINTENDET OF POLICE POLICE
HEADQUARTERS DISTT. SHAHDOL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 26044 of 2019

BETWEEN:-

SUHAG RANI AHIRWAR, W/O LATE
NATHURAM AHIRWAR, AGED ABOUT 58
YEARS, OCCUPATION: HOUSEWIFE, R/O
GOURJHAMAR, TAHSIL DEORI DISTRICT
SAGAR (MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
93

(BY SHRI OM NAMDEO - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETRAY SCHOOL
EDUCATION DEPAT. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SAGAR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER SAGAR
DISTT. SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25975 of 2019

BETWEEN:-

KADORI LAL PATEL S/O LATE PUNNI LAL,
AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED PEON, GOVERNMENT HIGHER
SECONDARY SCHOOL, TADA, TEHSIL
KESALI, DISTT. SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI OM NAMDEO - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SAGAR DISTT.SAGAR (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER SAGAR
DISTT.SAGAR (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
94

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27409 of 2019

BETWEEN:-

ADARSH KUMAR MITHAS, S/O LATE SHRI
RAJENDRA SINGH MITHAS, AGED ABOUT 63
YEARS, OCCUPATION: RETD. SUBEDAR (M)
O/O SUPERINTENDENT OF POLICE, RAISEN,
R/O D-4, BHARAT NAGAR, RAISEN (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE)

AND

1. THE STATE OF M.P. THROUGH
SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. STATE OF MP THROUGH SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD DISTT.BHOPAL
(MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE POLICE
HEADQUARTERS DISTT.RAISEN
(MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION SATPUDA
BHAWAN BHOPAL (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER
ACCOUNTS TREASURY AND PENSION
COLLECTORATE PREMISES
DISTT.RAISEN (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
95

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 28319 of 2019

BETWEEN:-

ONKAR PRASAD MEHRA S/O LATE LATKAN
PAL, AGED ABOUT 63 YEARS, OCCUPATION:
RETD. PEON GOVT. GIRLS HIGHER
SECONDARY SCHOOL GOURJHAMAR R/O.
GRAM MATA (GUGWAR) GOURJHAMAR TEH
DEORI, DISTRICT SAGAR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI OM NAMDEO - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY SCHOOL
EDUCATION DEPT. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SAGAR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER SAGAR
DISTT. SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4047 of 2020

BETWEEN:-

SHAMBHU NATH PANDEY S/O SHRI ANJANI
PRASAD PANDEY, AGED ABOUT 65 YEARS,
OCCUPATION: RETD. PRINCIPAL GOVT.
HIGH SCHOOL LOHI SANKUL GOVT. GIRLS
HR. SEC. SCHOOL RAIPUR KARCHULIYAN
DISTT. REWA (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
96

.....PETITIONER
(BY SHRI G.S. BAGHEL - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY SCHOOL
EDUCATION DEPT. VALLLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS DISTT.BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR FUNDS ACCOUNTS
AND PENSION REWA DIVISION
DISTT.REWA (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
DIVISION REWA DIVISION
DISTT.REWA (MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER REWA
DISTT.REWA (MADHYA PRADESH)

6. JOINT DIRECTOR TREASURY AND
ACCOUNT REWA DIVISION
DISTT.REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 6066 of 2020

BETWEEN:-

PRADEEP KUMAR TIWARI S/O LATE SHRI
GANGACHARAN TIWARI, AGED ABOUT 61
YEARS, OCCUPATION: RETD. POLICE
INSPECTOR R/O HIG 101 SANJEEV NAGAR
NEWS JAIL ROAD BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE )

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
97

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPT. MINISTRY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
DISTT.BHOPAL (MADHYA PRADESH)

3. ASSISTANT INSPECTOR GENERAL OF
POLICE BHOPAL SPECIAL BRANCH (G)
MP BHOPAL (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DISTT.
BHOPAL (MADHYA PRADESH)

5. DIVISIONAL PENSION OFFICER
BHOPAL DISTT. BHOPAL (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER BHOPAL
DISTT. BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 17108 of 2020

BETWEEN:-

GANESH PRASAD VERMA S/O SHRI
KANHAIYA LAL VERMA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED EMPLOYEE
R/O PUSHPRAJ NAGAR LAKHORIBAD WARD
NO.2 NEAR AYURVEDIC HOSPITAL DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL RAWAT - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
98

MINISTRY OF HOME AFFAIRS POLICE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT.
BHOPAL, (MADHYA PRADESH)

3. SUPERINTENDING OF POLICE
(RADIOLOGY) ZONE REWA DISTT.
REWA, M.P. (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNT AND PENSION DISTT. REWA,
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT. REWA, (MADHYA PRADESH)

6. SENIOR TREASURY OFFICER REWA
DISTT. REWA, (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 16958 of 2020

BETWEEN:-

SANJAY KHARE S/O LATE SHRI K.K. KHARE,
AGED ABOUT 56 YEARS, OCCUPATION:
DEPUTY SUPERINTENDENT OF POLICE
(TRAFFIC) DISTT. SAGAR M.P. (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
HOME (POLICE) DEPARTMENT DISTT.
BHOPAL M.P. (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
DISTT.BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
99

3. SUPERINTENDENT OF POLICE SAGAR
DISTT. SAGAR (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNT DISTT. SAGAR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 17106 of 2020

BETWEEN:-

RAM AVTAR KEWAT S/O SHRI LALU PRASAD
KEWAT, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED EMPLOYEE R/O
GRAM KHADDA POST LOHI TEHSIL GUD
DISTT. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL RAWAT - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
MINISTRY OF HOME AFFAIRS POLICE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE PHQ
DISTT. BHOPAL, (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE REWA
DISTT. REWA, (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENTION REWA
DIVISION DISTT. REWA, (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT. REWA, (MADHYA PRADESH)

6. SENIOR TREASURY OFFICER REWA
DISTT. REWA, (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
100

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 19624 of 2020

BETWEEN:-

GOPAL BASTWAR S/O LATE SHRI HIRALAL
BASTWAR, AGED ABOUT 65 YEARS,
OCCUPATION: RET. INSPECTOR (M) O/O
ADDITIONAL DIRECTOR GENERAL OF
POLICE SCRB. POLICE HEAD QUATER
JAHANGIRABAD BHOPAL R/O BLACK NO. C-
16, PRAGATI PARISAR DEPO CHORAHA
BHAD- BHADA ROAD, BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THRO. SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. STATE OF MADHYA PRADESH
THROUGH SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

4. ADDITIONAL DIRECTOR GENERAL OF
POLICE SCRB POLICE
HEADQUARTERS JAHANGIRABAD
BHOPAL (MADHYA PRADESH)

5. JOINT DIRECTOR/COMMISSIONER
ACCOUNT TREASURY AND PENSION
SATPUDA BHAWAN BHOPAL (MADHYA
PRADESH)

6. TREASURY OFFICER DISTRICT

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
101

TREASURY OLD SECRETARIATE
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 42 of 2021

BETWEEN:-

MITHAILAL CHOUDHARY S/O LATE SHRI
GANPATI CHOUDHARY, AGED ABOUT 67
YEARS, OCCUPATION: RETD, AS AN
ACCOUNTANT GOVT. PRAVEEN KUMARI
GIRLS HIGHER SEC. SCHOOL REWA DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE )

AND

1. THE ACCOUNTANT GENERAL (A AND
E) - II M.P. LEKHA BHAWAN JHANSI
ROAD GWALIOR (MADHYA PRADESH)

2. SENIOR ACCOUNT OFFICER (FUND) -19
O/O ACCOUNTANT GENERAL (A AND
E) - II, M.P. GWALIOR, (MADHYA
PRADESH)

3. THE PRINCIPAL GOVT. PRAVEEN
KUMARI GIRLS HIGHER SECONDARY
SCHOOL REWA DISTT. REWA,
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 1021 of 2021

BETWEEN:-

SMT. SUBHADRA SHUKLA W/O LATE SHRI
BASANTLAL SHUKLA, AGED ABOUT 67
YEARS, OCCUPATION: HOUSE WIFE R/O
H.NO.4826 SANJAY NAGAR BHADPURA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
102

ADHARTAL DISTT. JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HIGHER
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE STATE OF M.P. THR.
COMMISSIONER HIGHER EDUCATION
DEPARTMENT SATPURA BHAWAN,
BHOPAL, (MADHYA PRADESH)

3. FINANCE OFFICER (PENSION) O/O THE
COMMISSIONER HIGHER EDUCATION
SATURA BHAWAN 5TH FLOOR, BHOPAL
(MADHYA PRADESH)

4. PRINCIPAL SHRI JANKIRAMAN
MAHAVIDHYALAYA, JABALPUR, M.P.
DISTT. JABALPUR, (MADHYA
PRADESH)

5. GENERAL MANAGER STATE BANK OF
INDIA SHAHPURA BRANCH, BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 2227 of 2021

BETWEEN:-

SURESH KUMAR DUBEY S/O LATE SHRI
BANSHIDHAR DUBEY, AGED ABOUT 62
YEARS, OCCUPATION: RET. EMPLOYEE R/O
NEAR KOWTWALI TIRAHA SHARDA KUTI
MOHALLA - KATRA PANNA DISTT. PANNA
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
103

(BY SHRI RAJESH KUMAR PATEL - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY HOME
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE PANNA
DISTT. PANNA, (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER/
PENSION OFFICER DISTT. PANNA
PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 1753 of 2021

BETWEEN:-

SMT. SANDHYA KHARE W/O SHRI HARIRAM
KHARE, AGED ABOUT 63 YEARS,
OCCUPATION: RET. ASSIST. TEACHER
(PENSIONER) R/O 42/1127, SAI SUBAH
PARISAR PHASE-2 SANJEEVNI NAGAR
GARHA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MOHAN LAL SHARMA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTION/ COMMISSIONER PUBLIC
INSTRUCTIONS GAUTAM NAGAR,
NEAR CHETAK BRIDGE, BHOPAL,
DISTT. BHOPAL, (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS PENSION CELL JABALUR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
104

DISTT. JABALPUR, (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
JABALPUR DISTT. JABALPUR,
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER PENSION
DEPTT. DISTT. JABALPUR, (MADHYA
PRADESH)

6. DISTRICT EDUCATION OFFICER
JABALPUR SCHOOL DISTT. JABALPUR,
(MADHYA PRADESH)

7. PRINCIPAL SANKUL KENDRA GOVT.
MEDICAL HIGHER SECONDARY
SCHOOL DISTT. JABALPUR, M.P.
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 1354 of 2021

BETWEEN:-

SMT. SUSHILA SINGH THAKUR W/O LATE
SHRI RUSTOM SINGH THAKUR, AGED
ABOUT 65 YEARS, OCCUPATION - NIL, R/O
PLOT NO. 12 VEER SAVARKAR WARD NEAR
SATPUDA AVENUE, SANJEEVANI NAGAR
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJAY KUMAR SINGH - ADVOCATE )

AND

1. THE STATE BANK OF INDIA THR. ITS
REGIONAL MANAGER ZONAL OFFICE
JDA SCHEME NO. 5 VIJAY NAGAR
JABALPUR (MADHYA PRADESH)

2. BRANCH MANAGER STATE BANK OF
INDIA KRISHI UPAJ MANDI BRANCH
ZONAL OFFICE PREMISES JDA
SCHEME NO. 5 (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
105

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 5087 of 2021

BETWEEN:-

HARNAM SINGH RAJPUT S/O LATE
PYARELAL RAJPUT, AGED ABOUT 71 YEARS,
OCCUPATION: RETD. HEAD CONSTABLE O/O
SENIOR SUPERINTENDENT OF POLICE
RADIO, POLICE TALLY COMMUNICATION
HEADQUARTER BHOPAL AT PRESENT R/O
H.NO.36 WARD NO.4, VILLAGE SIVANI
TAHSIL PAPARIYA, DISTT. HOSHANGABAD
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ADDITIOAL DIRECTOR GENERAL OF
POLICE TALLY COMMINICATION
RADIO HEADQUARTER, BHADBHADA
ROAD BHOPAL DISTT. BHOPAL,
(MADHYA PRADESH)

3. SENIOR SUPERINTENDET OF POLICE
RADIO POLICE RADIO HEAD
QUARTER DISTT. BHOPAL, (MADHYA
PRADESH)

4. BRANCH MANAGER PUNJAB
NATIONAL BANK ARERA HILLS
BHOPAL (MADHYA PRADESH)

5. DISTRICT PENSION/ TREASURY
OFFICER ACCOUNT TREASURY AND
PENSION COLLECTORATE PREMISES,
HOSHANGABAD (MADHYA PRADESH)

6. BRACH MANAGER PUNJAB NATIONAL

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
106

BANK, PIPARIYA DISTT. HOSHANGBAD
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 6847 of 2021

BETWEEN:-

BANSILAL JATAV S/O LATE SHRI DAMMA
PRASAD, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. AS HEAD CONSTABLE
(NO.65) POLICE LINE DISTT. BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE BHAWAN BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDANT OF POLICE DISTT.
BALAGHAT (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION,
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
BALAGHAT NEAR COLLECTROATE
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 8935 of 2021

BETWEEN:-

N.S. PAL S/O LATE SHRI BETAL SINGH, AGED
ABOUT 64 YEARS, OCCUPATION: RETIRED,
R/O VILLAGE KAILARAS MORENA (MADHYA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
107

PRADESH)

.....PETITIONER
(BY SHRI PRAVEEN NAMDEO - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
COOPERATIVE DEPT. GOVT. OF M.P.
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. M.P. STATE COOPERATIVE OIL SEEDS
GROWERS FEDERATION THR. ITS
LIQUIDATOR/ MANAGING DIRECTOR
M.P. STATE COOPERATIVE OIL SEEDS
GROWERS FEDERATION 1 ARRERA
HILLS BHOPAL (MADHYA PRADESH)

3. COMMISSIONER / REGISTRAR
COOPERATIVE SOCIETIES
VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 14872 of 2021

BETWEEN:-

SMT. GEETA TRIPATHI W/O ASHOK KUMAR
TRIPTHI OCCUPATION: RETIRED (VRS)
RURAL HORTICULTURE EXTESION
OFFICER, R/O 26/483 JIGYASU KUL. BEHIND
SHRAVAN KUMARI SCHOOL CHIRHAULA
LALPA DISTRICT REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI LAWKUSH PRASAD MISHRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPARTMENT OF

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
108

HORTICULTURE AND FOOD
PROCESSING, MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER CUM DIRECTOR
HORTICULTURE AND FARM
FORESTRY, 6TH FLOOR
VINDHYACHAL BHAWAN (MADHYA
PRADESH)

3. JOINT DIRECTOR HORTICULTURE
REWA DIVISION (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
REWA DIVISION (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 20959 of 2021

BETWEEN:-

RADHESHYAM RAGUWANSHI S/O LATE
SHRI AJAB SINGH RAGUWANSHI, AGED
ABOUT 62 YEARS, OCCUPATION:
PENSIONER (RETD. CONSTABLE) R/O PREM
NAGAR COLONY BARELI RAISEN DISTT.
RAISEN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
HOME DEPT. MINISTRY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTER BHOPAL
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
109

3. DISTRICT TREASURY OFFICER
RAISEN DISTT. RAISEN (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER RAISEN
DISTT. RAISEN (MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE RAISEN
DISTT. RAISEN (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 20807 of 2021

BETWEEN:-

SHIVCHARAN YADAV S/O SHRI
KANCHEDILAL YADAV, AGED ABOUT 63
YEARS, OCCUPATION: RETD. ASST. SUB
INSPECTOR OF POLICE (M.P. POLICE) R/O 96
YADAV WARD TENDUKHEDA DISTT. DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIPIN YADAV - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
HOME DEPT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. SUPERINTENDANT OF POLICE, DISTT.
DAMOH (MADHYA PRADESH)

3. DISTRICT PENSION
OFFICER/DISTRICT TREASURY
OFFICER DAMOH DISTT. DAMOH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
110

WRIT PETITION No. 3274 of 2022

BETWEEN:-

ISHWARI PRASAD VERMA S/O SHRI
DULICHANDRA VERMA, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED AS PEON IN
THE O/O BLOCK EDUCATION OFFICER
BLOCK TEONTHAR DISTRICT REWA
DISTRICT REWA M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ROHIT SOHGAURA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND ACCOUNTS REWA
DIVISION REWA (MADHYA PRADESH)

3. THE DIVISIONAL DISTRICT PENSION
OFFICER REWA DIVISION REWA
(MADHYA PRADESH)

4. THE BLOCK EDUCATION OFFICER
BLOCK TEONTHAR DISTRICT REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 16520 of 2022

BETWEEN:-

SMT. NALINI RAJPUT W/O SHRI KAUSHAL
SINGH RAJPUT, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED ANM R/O HOUSE
NO. 8, WARD NO.2, UMARIYA ROAD,
SHSHPURA DISTRICT DINDORI (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
111

.....PETITIONER
(BY SHRI ANSHUL TIWARI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
PUBLIC HEALTH AND FAMILY
WELFARE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE CHIEF MEDICAL AND HEALTH
OFFICER DINDORI NEAR BUS STAND
DINDORI DISTRICT DINDORI
(MADHYA PRADESH)

3. THE DISTRICT PENSION OFFICER
DINDORI DISTRICT DINDORI
(MADHYA PRADESH)

4. THE ACCOUNTANT GENERAL (A AND
E) MADHYA PRADESH LEKHA
BHAWAN JHANSI ROAD GWALIOR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 8730 of 2022

BETWEEN:-

HARGOVIND AWASTHY S/O LATE SHRI
AMBIKA PRASAD AWASTHY, AGED ABOUT
68 YEARS, OCCUPATION: RETIRED DEPUTY
FOREST OFFICER R/O BARMAN, TEHSIL
KARELI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MOHAN LAL SHARMA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY FOREST
DEPARTMENT SATPURA BHAWAN

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
112

BHOPAL (MADHYA PRADESH)

2. THE CHIEF CONSERVATOR OF
FOREST SEONI DISTRICT- SEONI
(MADHYA PRADESH)

3. THE DIVISIONAL FOREST OFFICER
SOUTH SEONI, FOREST DIVISION
DISTRICT- SEONI (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
NARSINGHPUR DISTRICT-
NARSINGHPUR (MADHYA PRADESH)

5. THE DISTRICT TRESURARY OFFICER
NARSINGHPUR DISTRICT-
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 10087 of 2022

BETWEEN:-

SMT. MEENA SHARMA W/O SHRI HARIOM
PRAKASH SHARMA, AGED ABOUT 62 YEARS,
OCCUPATION: UNIQUE CODE AW4715,
RETIRE ASSISTANT TEACHER, GOVT.
PRIMARY GIRLS SCHOOL BICHHIYA, REWA,
DISTT. REWA (M.P.) PERMANENT R/O-
BICHHIYA, TEHSIL- REWA, DISTT. REWA,
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAVENDRA KUMAR TIWARI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY MINISTRY OF
SCHOOL EDUCATION VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE ACCOUNTANT GENERAL (A AND
E) II OF MADHYA PRADESH LEKHA
BHAWAN JHANSI ROAD GWALIOR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
113

(MADHYA PRADESH)

3. THE COMMISSIONER COMMISSION
PUBLIC INSTRUCTIONS GOUTAM
NAGAR BHOPAL. (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. REWA (MADHYA PRADESH)

5. THE COLLECTOR REWA DISTRICT
REWA (MADHYA PRADESH)

6. DIVISIONAL TREASURY AND PENSION
OFFICER REWA DISTRICT REWA
(MADHYA PRADESH)

7. THE PRINCIPAL SANKUL GOVT.
SUDARSHAN KUMA GIRLS HIGHER
SECONDARY SCHOOL DISTT. REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 11327 of 2022

BETWEEN:-

SMT. NUSRAT KHALEEL WIDOW OF LATE
ABDUL KHALEEL, AGED ABOUT 65 YEARS,
OCCUPATION: HOUSE WIFE R/O 4/2, BARAH
MAHAL, SHAHJAHANABAD, BHOPAL, DISTT.
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI IQBAL AHMAD - ADVOCATE )

AND

1. CHIEF GENERAL MANAGER, STATE
BANK OF INDIA, LOCAL HEAD OFFICE
STATE BANK OF INDIA HOSHANGBAD
ROAD DISTRICT BHOPAL (MADHYA
PRADESH)

2. CENTRAL PENSION PROCESS CENTRE
THROUGH ITS CHIEF MANAGER

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
114

BHOPAL GOVINDPURA, BHOPAL
(MADHYA PRADESH)

3. STATE BANK OF INDIA THROUGH
BRANCH MANAGER SULTAMIA ROAD,
BRANCH BHOPAL (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER,
DISTRICT TREASURY BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 14164 of 2022

BETWEEN:-

NAND KISHORE PANDEY S/O LATE SHRI
SUDARSHAN PRASAD PANDEY, AGED ABOUT
62 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER R/O VILLAGE
RAMPURA TEHSIL NAGOD DISTRICT SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI KUSHAGRA RAGHUWANSHI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE DISTRICT EDUCATION OFFICER,
SATNA DISTRICT SATNA (MADHYA
PRADESH)

3. THE DISTRICT PENSION OFFICER,
SATNA DISTRICT SATNA (MADHYA
PRADESH)

4. THE DISTRICT TREASURY OFFICER,
SATNA DISTRICT SATNA (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
115

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 14288 of 2022

BETWEEN:-

1. VINAY KUMAR PANDEY S/O J. N.
PANDEY, AGED ABOUT 62 YEARS,
OCCUPATION: RETRIED UTD R/O HIG
34 HOUSING BOARD COLONY
KRISHNAPURAM PHASE-1 HUZUR
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)

2. RAMDAS PAL S/O PYARELAL PAL,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED H.M. R/O MIG 135, HOUSING
BOARD COLONY, BAGH MUNGALIA,
HUZUR, BHOPAL (MADHYA PRADESH)

3. MOHAMMAD ANEESH KHAN S/O
BANNE KHAN, AGED ABOUT 62 YEARS,
OCCUPATION: WORKING AS
LECTURER R/O G-SECTOR, MAYUR
VIHAR COLONY, ASHOKA GARDEN
GOVINDPURA DISTT. BHOPAL
(MADHYA PRADESH)

4. ASHOK KUMAR GUPTA S/O KEDAR
PRASAD GUPTA, AGED ABOUT 58
YEARS, OCCUPATION: WORKING AS
UDT AT NAVEEN H.S.S. CHANDBADA,
BHOPAL (MADHYA PRADESH)

5. ANIL KUMAR PATHAK S/O KAMLA
PATHAK, AGED ABOUT 58 YEARS,
OCCUPATION: WORKING AS H.M.
MIDDLE SCHOOL SAROJANI NAIDU,
HSS SHIVAJI NAGAR, BHOPAL
(MADHYA PRADESH)

.....PETITIONERS
(BY SHRI RAJESH PRASAD DUBEY - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
116

THROUGH THE PRINCIPAL
SECRETARY SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)

2. THE COMMISSIONER, PUBLIC
INSTRUCTIONS, BHOPAL DISTRICT-
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR, ACCOUNTANT
AND TREASURY SATPUDA BHAWAN
,BHOPAL (MADHYA PRADESH)

4. STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY FINANCE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

5. COMMISSIONER ACCOUNT AND
TREASURY PARYAWAS BHAWAN
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 14762 of 2022

BETWEEN:-

HIMANSHUDHAR DWIVEDI S/O NOT
MENTION, AGED ABOUT 65 YEARS,
OCCUPATION: RETD. POLICE INSPECTOR
R/O 76/77 NEAR TIMES COMPUTER,
PROFESSOR COLONY, DAMOH DISTRICT
DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI BHUPENDRA KUMAR SHUKLA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT VALLABH
BHAWAN DISTRICT BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
117

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
DISTRICT BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
INDORE DISTRICT INDORE (MADHYA
PRADESH)

4. DEPUTY INSPECTOR GENERAL OF
POLICE KHARGON NIWAD RANGE
KHARGON DISTRICT KHARGON
(MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE
KHANDWA DISTRICT KHANDWA
(MADHYA PRADESH)

6. THE DISTRICT TREASURY OFFICER
KHANDWA DISTRICT KHANDWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 16448 of 2022

BETWEEN:-

SMT. REENA SINGH W/O LATE SHRI
DHARMENDRA KUMAR SINGH, AGED
ABOUT 33 YEARS, OCCUPATION:
HOUSEWIFE R/O 2166, DWARKA NAGAR
CHUNGI CHOWKI, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAJESH PRASAD DUBEY - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL.
(MADHYA PRADESH)

2. THE DISTRICT EDUCATION OFFICER

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
118

JABALPUR (MADHYA PRADESH)

3. THE DIVISIONAL PENSION OFFICER
JABALPUR IN THE OFFICE OF
COLLECTOR CAMPUS, JABALPUR
(MADHYA PRADESH)

4. THE PRINCIPAL GOVT. GIRLS HIGH
SCHOOL JABALPUR VEHICLE ESTATE
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 17668 of 2022

BETWEEN:-

PADMADHAR MISHRA S/O SHRI RAM
KRIPAL MISHRA, AGED ABOUT 64 YEARS,
OCCUPATION: EX-PUMP OPERATOR PHE
DEPARTMENT (SINCE RETD.) SUB DIVISION
CHURHAT R/O VILLAGE MAURA, TEHSIL
RAMPUR NAIKIN, DISTRICT SIDHI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY PUBLIC
HEALTH ENGINEERING DEPARTMENT
VALLABH BHAWAN, MANTRALAYA
BHOPAL (MADHYA PRADESH)

2. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
DIVISION SIDHI DISTRICT SIDHI
(MADHYA PRADESH)

3. ASSISTANT ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
SUB DIVISION CHURHAT DISTRICT
SIDHI (MADHYA PRADESH)

4. TREASURY OFFICER DISTRICT

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
119

TREASURY DISTRICT SIDHI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 20278 of 2022

BETWEEN:-

R.P. NIGAM S/O LATE SHRI BAIJNATH
NIGAM, AGED ABOUT 67 YEARS,
OCCUPATION: RETD. UPPER DIVISION
TEACHER GOVERNMENT MIDDLE SCHOOL
HIRAPUR DISTRICT SAGAR (M.P.) R/O SATAI
ROAD BEHIND GALLA MANDI CHHATARPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DILEEP KUMAR PANDEY - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)

2. COMMISSIONER COMMISSION PUBLIC
INSTRUCTIONS GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
SAGAR (MADHYA PRADESH)

4. PRINCIPAL GOVERNMENT HIGHER
SECONDARY SCHOOL SCHOOL
EDUCATION DEPARTMENT
HEERAPUR DISTRICT SAGAR
(MADHYA PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DIVISION SAGAR (MADHYA PRADESH)

6. DIVISIONAL PENSION OFFICER SAGAR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
120

DIVISION SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 21362 of 2022

BETWEEN:-

RAMPRASAD GARG S/O LATE SHRI
CHUNWAD PRASAD GARG, AGED ABOUT 67
YEARS, OCCUPATION: PENSIONER R/O
WARD NO.21 INFRONT OF COLLEGE GATE
VALLABH NAGAR SATNA ROAD MAIHAR
DISTRICT SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.K. DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
KISHAN KALYAN TATHA KRISHI
VIKAS MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR KISHAN KALYAN
TATHA KRISHI VIKAS BHOPAL
(MADHYA PRADESH)

3. THE JOINT DIRECTOR SHASHKIYA
KRISHI PRAKSHETRA, KISHAN
KALYAN TATHA KRISHI VIKAS
GAHWARA (MAIHAR) DISTRICT
SATNA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER MAIHAR
DISTRICT SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
121

WRIT PETITION No. 26624 of 2022

BETWEEN:-

PREMLAL PANDEY S/O LATE SHRI R.K.
PANDEY, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED FROM THE POST OF
SUB INSPECTOR R/O R-232 POLICE COLONY
SATNA DISTRICT SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ABHIMANYU SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SUPERINTENDANT OF POLICE SATNA
DISTRICT SATNA (MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
SATNA DISTRICT SATNA (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER SATNA
(MADHYA PRADESH)

.....RESPONDENTS

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
122

WRIT PETITION No. 7094 of 2023

BETWEEN:-

BASORI LAL GOUND S/O SHANKAR LAL,
AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED (FROM WATER MAN POST), HIRAN
JAL SANSADHAN VIBHAG R/O GRAM
MAJITHA POST MAITHA, TEH. SHAHPURA
DISTT. JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY WATER
RESOURCE DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. PRAMUKH ABHIYANTA JAL
SANSADHAN TULSI BHAWAN BHOPAL
(MADHYA PRADESH)

3. MUKHYA ABHIYANTA VEN GANGA
KACHHAR SEONI JILA SEONI
(MADHYA PRADESH)

4. ADHIKSHAD YANTRI JAL SANSADHAN
BHAWAN CIVIL LINE PACHPEDI
JABALPUR (MADHYA PRADESH)

5. SANYUKT SANCHALAK KOSH LEKHA
VIBHAG KARYALAY COLLECTOR
PARISAR JABALPUR (MADHYA
PRADESH)

6. SAMBHAGIYE PENSION ADHIKARI
VITT BHAWAN KARYALAY
COLLECTOR PARISAR JABALPUR
(MADHYA PRADESH)

7. KARYAPALAN YANTRI HIRAN JAL
SANSADHAN SAMBHAG CIVIL LINE
PACHPEDI, JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
123

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 28670 of 2022

BETWEEN:-

SANTOSH KUMAR TRIPATHI S/O LATE SHRI
S.N. TRIPATHI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED GOVERNMENT
SERVANT R/O MIG-3/12/123 NEHRU NAGAR
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SWAPNIL SOHGAURA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ADDITIONAL CHIEF
SECRETARY WATER RESOURCES
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT BHOPAL
(MADHYA PRADESH)

3. DIVISIONAL PENSION OFFICER REWA
DIVISION REWA (MADHYA PRADESH)

4. EXECUTIVE ENGINEER UPPER PURWA
CANAL, DIVISION REWA DISTRICT
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 400 of 2023

BETWEEN:-

RAM NARESH SHUKLA S/O SHRI SIYARAM
SHUKLA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED FORESTER
(VANPAL) FROM KUNDAM PARIKSHETRA
JABALPUR R/O VILLAGE AND POST

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
124

BAGHRAJI TEHSIL KUNDAM DISTRICT
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI B.N. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
FOREST DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE CHIEF CONSERVATOR OF
FOREST, DEPARTMENT OF FOREST
SATPUDA BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE DIVISIONAL FOREST OFFICER,
FOREST DIVISION (GENERAL)
DISTRICT JABALPUR (MADHYA
PRADESH)

4. THE DISTRICT PENSION OFFICER,
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

5. THE DISTRICT TREASURY OFFICER,
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

6. THE JOINT DIRECTOR, ACCOUNTS
AND PENSION DIVISIONAL OFFICE,
CIVIL LINES, JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 310 of 2023

BETWEEN:-

SMT. SAVITRI SHARMA S/O SHRI UMA
SHANKAR SHARMA, AGED ABOUT 62 YEARS,
OCCUPATION: WORKING AS ASSISTANT
GRADE III R/O MANMOHAN NAGAR NAI

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
125

AWADI WARD NO. 46 CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.P. DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE DISTRICT EDUCATION OFFICER
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

3. THE JOINT DIRECTOR PUBLIC
INSTRUCTION JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3079 of 2023

BETWEEN:-

NARROTAM PRASAD MISHRA S/O LATE
SHRI BHEEMSEN MISHRA, AGED ABOUT 68
YEARS, OCCUPATION: RETIRED HEAD
MASTER R/O VILLAGE BADAGAON TEHSIL
TEONTHER DISTRICT MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
126

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS GAUTAM NAGAR,
DISTRICT BHOPAL (MADHYA
PRADESH)

3. THE PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT,
MANTRALAYA VALLABH BHAWAN,
DISTRICT BHOPAL (MADHYA
PRADESH)

4. THE JOINT DIRECTOR PENSION AND
ACCOUNT REWA DISTRICT REWA
(MADHYA PRADESH)

5. THE DISTRICT TREASURY OFFICER
REWA DISTRICT REWA (MADHYA
PRADESH)

6. THE DISTRICT EDUCATION OFFICER
REWA DISTRICT REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4131 of 2023

BETWEEN:-

SATISH KUMAR RAI S/O LATE SHRI JAI
CHANDRA RAI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB ENGINEER
P.W.D. DIVISION MANDLA R/O H.NO. 1194
NEAR J.P. HEALTH CLUB J.P. NAGAR
ADHARTAL JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY MS. SUDHA GAUTAM - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
127

2. THE STATE OF M.P. THROUGH ITS
PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE ENGINEER IN CHIEF PUBLIC
WORKS DEPARTMENT BHOPAL
(MADHYA PRADESH)

4. THE CHIEF ENGINEER PUBLIC WORKS
DEPARTMENT JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

5. THE EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (B AND R)
DIVISION MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

6. THE DISTRICT PENSION OFFICER
MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9237 of 2023

BETWEEN:-

SHIVSHANKAR PRASAD DUBEY S/O LATE
SHRI DALJIT PRASAD DUBEY, AGED ABOUT
63 YEARS, OCCUPATION: RETIRED SUB
INSPECTOR R/O WARD NO.11, PATEL NAGAR
RAISEN DISTRICT RAISEN (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI M.L. SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR GENERAL OF POLICE,

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
128

PHQ, BHOPAL DISTRICT BHOPAL
(MADHYA PRADESH)

3. THE INSPECTOR GENERAL OF
POLICE, BHOPAL DIVISION BHOPAL
(MADHYA PRADESH)

4. THE SUPERINTENDANT OF POLICE,
RAISEN DISTRICT RAISEN (MADHYA
PRADESH)

5. THE JOINT DIRECTOR, TREASURY,
ACCOUNTS AND PENSION, BHOPAL
DIVISION DISTRICT BHOPAL
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER, RAISEN
DISTRICT RAISEN (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6816 of 2023

BETWEEN:-

KARAN SINGH THAKUR S/O LATE SHRI
DASHRATH SINGH THAKUR, AGED ABOUT
70 YEARS, OCCUPATION: RETIRED- UPPER
DIVISION TEACHER, GOVT. HIGHER
SECONDARY SCHOOL, BANWARI, BLOCK
SAIKHEDA, DISTRICT NARSINGHPUR R/O
LIG-9, M.P. HOUSING BOARD COLONY,
SUBHASH NAGAR, MAHARAJPUR, DISTRICT
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAM NARESH VISHWAKARMA - ADVOCATE )

AND

1. STATE OF MADHYA PRADESH THR.
ITS SECRETARY SCHOOL EDUCATION
DEPTT. SCHOOL EDUCATION DEPTT.,
VALLABH BHAWAN BHOPAL (M.P.)
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
129

2. THE COMMISSIONER, PUBLIC
INSTRUCTION GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER,
NARSINGHPUR DISTRICT
NARSINGHPUR (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER,
NARSINGHPUR DISTRICT
NARSINGHPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER,
NARSINGHPUR DISTRICT
NARSINGHPUR (MADHYA PRADESH)

6. SANKUL PRACHARYA, GOVT. HIGHER
SECONDARY SCHOOL BANWARI
BLOCK SAIKHEDA, DISTRICT
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 9571 of 2023

BETWEEN:-

ASHOK KUMAR MISHRA S/O LATE SHRI
HEERAMANI MISHRA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED SENIOR
TECHNICAL OFFICER R/O 10/119/1, GAYATRI
NAGAR REWA DISTRICT REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SWAPNIL SOHGAURA - ADVOCATE)

AND

1. AWADHESH PRATAP SINGH
UNIVERSITY, THROUGH ITS
REGISTRAR REWA DISTRICT REWA
(MADHYA PRADESH)

2. ASSISTANT DIRECTOR RESIDENTIAL
LOCAL FUND AUDIT AWADHESH
PRATAP SINGH UNIVERSITY REWA

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
130

DISTRICT REWA (MADHYA PRADESH)

3. STATE OF MADHYA PRADESH
THROUGH COMMISSIONER HIGHER
EDUCATION SATPURA BHAWAN,
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS

(SHRI VED PRAKASH TIWARI - ADVOCAET FOR RESPONDENT
NO.1 AND
SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.3)

WRIT PETITION No. 10722 of 2023

BETWEEN:-

HARESH MOHAN SHRIVASTAVA S/O LATE
SHRI MADAN MOHAN SHRIVASTAVA, AGED
ABOUT 65 YEARS, OCCUPATION: RETIRED
POLICE SUB INSPECTOR R/O PLOT NO. 6A
PUSPAK NAGAR ADHARTAL DISTRICT
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.P. KHARE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT DISTRICT
BHOPAL (MADHYA PRADESH)

2. SUPERINTENDANT OF POLICE
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

3. DIVISIONAL PENSION OFFICER
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
131

WRIT PETITION No. 12740 of 2023

BETWEEN:-

SUNIL KUMAR GAIKWAD S/O LATE SHRI S.K.
GAIKWAD, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. HEAD CONSTABLE
(BATCH NO 253) O/O S.P. OFFICE JABALPUR
R/O HOUSE NO 1747 OPPOSITE KACHGHAR
POLICE LINE JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT R/O VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. DEPUTY INSEPCTOR GENERAL OF
POLICE JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION DIVISIONAL
PENSION OFFICE JABALPUR (MADHYA
PRADESH)

6. ASSISTANT PENSION OFFICER
ACCOUNT TREASURY AND PENSION
DIVISIONAL PENSION OFFICE
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
132

WRIT PETITION No. 14663 of 2023

BETWEEN:-

PREMLATA SINGORE W/O LATE SHRI
UMANATH SINGORE, AGED ABOUT 55
YEARS, OCCUPATION: UNEMPLOYED R/O
CHANDAN COLONY DADA DHANIRAM
WARD MAHARAJPUR MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI JUBIN PRASAD - ADVOCATE)

AND

1. STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN MANTRALAYA
BHOPAL (MADHYA PRADESH)

2. THE STATE OF MADHYA PRADESH,
THROUGH ITS PRINCIPAL
SECRETARY, FINANCE DEPARTMENT
VALLABH BHAWAN, MANTRALAYA,
DISTRICT BHOPAL (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER. MANDLA
DISTRICT MANDLA (MADHYA
PRADESH)

4. PRINCIPAL, GOVERNMENT HIGH
SCHOOL MAHARAJPUR, DISTRICT
MANDLA (MADHYA PRADESH)

5. INDIAN BANK (FORMERLY
ALLAHABAD BANK) THROUGH ITS
BRANCH MANAGER BRANCH
MAHARAJPUR, DISTRICT MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 4)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
133

WRIT PETITION No. 18999 of 2023

BETWEEN:-

JAGDISH PRASAD BARMAN S/O LATE
PRABHU CHARAN BARMAN, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED PEON R/O
WARD NO. 5 BEHIND SABJI MANDI DINDORI
DISTRICT DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEEPAK AWASTHI - ADVOCATE)

AND

1. THE M P STATE AGRICULTURE
MARKING BOARD THROUGH ITS
MANAGING DIRECTOR 26 ARERA
HILLS KISAN BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE JOINT DIRECTOR M.P. STATE
MARKETING BOARD JABALPUR
(MADHYA PRADESH)

3. THE KRISH UPAJ MANDI SAMITI
DINDORI THROUGH ITS SECRETARY
DISTRICT DINDORI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI SIDDHARTH SHAMA - ADVOCATE)

WRIT PETITION No. 20596 of 2023

BETWEEN:-

SMT. SANDHYA VARMA W/O LATE SHRI
VISHNU KUMAR VARMA, AGED ABOUT 56
YEARS, R/O 715/2, NEW SHASTRI NAGAR,
SONI COLONY, DISTRICT JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI H.C. SINGH - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
134

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPARTMENT OF PUBLIC
HEALTH AND FAMILY WELFARE
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COMMISSIONER HEALTH
SERVICES BHOPAL (MADHYA
PRADESH)

3. THE REGIONAL DIRECTOR HEALTH
SERVICES JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

4. THE CHIEF MEDICAL AND HEALTH
OFFICER JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)

5. THE CIVIL SURGEON CUM HOSPITAL
SUPERINTENDENT DISTRICT
HOSPITAL JABALPUR (MADHYA
PRADESH)

6. THE DISTRICT PENSION OFFICER
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18783 of 2023

BETWEEN:-

SHIV KUMAR SHUKLA S/O LATE SHRI
KAMALAKANT SHUKLA, AGED ABOUT 50
YEARS, OCCUPATION: AGRICULTURIST
VILLAGE MALPAR TEHSIL TEONTHAR
DISTRICT REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAMSUPHAL CHATURVEDI - ADVOCATE)

AND

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
135

UNION BANK OF INDIA THROUGH ITS
MANAGER BRANCH PACHAMA (TEONTHAR)
TEHSIL TEONTHAR DISTRICT REWA
(MADHYA PRADESH)

.....RESPONDENTS

WRIT PETITION No. 24923 of 2023

BETWEEN:-

OM PRAKASH TAMRAKAR S/O SHRI
RAMMILAN TAMRAKAR, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED SECTION
OFFICER A.P. S.U. REWA R/O VILLAGE AND
POST BARA, TEHSIL HUZUR, DISTRICT
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.N. SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR, FINANCE AND
ACCOUNTS DEPARTMENT (LOCAL
FUND AUDIT), SANCHANALAY
SATPURA BHAVAN BHOPAL (MADHYA
PRADESH)

3. THE JOINT DIRECTOR, LOCAL FUND
AUDIT REGIONAL OFFICE, TANSEN
COMPLEX, SIRMAUR CHAURAHA
REWA, DISTRICT REWA (MADHYA
PRADESH)

4. THE AWADESH PRATAP SINGH
UNIVERSITY REWA THROUGH ITS
REGISTRAR DISTRICT REWA
(MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
136

(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 3 AND
SHRI V.P. TIWARI - ADVOCATE FOR RESPONDENT NO.4)

WRIT PETITION No. 24926 of 2023

BETWEEN:-

RAMKISHUN SAKET S/O SHRI VISHRAM
SAKET, AGED ABOUT 63 YEARS,
OCCUPATION: SUPERINTENDENT(RETIRED)
A.P.S.U. REWA R/O VILLAGE AND POST
BABIYA, TEHSIL SIRMAUR, DISTRICT REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.N. SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR, FINANCE AND
ACCOUNT DEPARTMENT (LOCAL
FUND AUDIT) SANCHANALAY,
SATPURA BHAVAN BHOPAL (MADHYA
PRADESH)

3. THE JOINT DIRECTOR, LOCAL FUND
AUDIT REGIONAL OFFICE, TANSEN
COMPLEX, SIRMAUR CHAURAHA
REWA, DISTRICT REWA (MADHYA
PRADESH)

4. THE AWADESH PRATAP SINGH
UNIVERSITY REWA DISTRICT REWA
THROUGH ITS REGISTRAR (MADHYA
PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 3 AND SHRI V.P. TIWARI - ADVOCATE
FOR RESPONDENT NO.4)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
137

WRIT PETITION No. 28403 of 2023

BETWEEN:-

BASHARAT KAHN S/O LATE SHRI KHUSHAL
KHAN, AGED ABOUT 70 YEARS,
OCCUPATION: RETD. SUBEDAR (M) O/O
SUPRINTENDENT OF POLICE CHHATARPUR
AT PRESENT R/O RANI KI BAGIYA SHIVAJI
WARD NO.24 CHHATARPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETATY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. STATE OF M.P. THROUGH
SECRETARY/DEPUTY SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

4. SUPERINTENDENT OF POLICE
CHHATARPUR DISTRICT
CHHATARPUR (MADHYA PRADESH)

5. TREASURY OFFICER / AUTHORIZED
OFFICER ACCOUNT TREASURY AND
PENSION COLLECTORATE
CHHATARPUR (MADHYA PRADESH)

.....RESPONDENTS

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
138

WRIT PETITION No. 27593 of 2023

BETWEEN:-

RAVINDRA NATH SHUKLA S/O SHRI RAM
SAMUJH SHUKLA, AGED ABOUT 62 YEARS,
OCCUPATION: SUB INSPECTOR (RETIRED)
FROM THE OFFICE OF 25 BATTALION, SAF
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY HOME DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

3. COMMANDANT 25TH BATTALION
SPECIAL ARMED FORCES BHOPAL
(MADHYA PRADESH)

4. DIVISIONAL/DISTRICT PENSION
OFFICE BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 28499 of 2023

BETWEEN:-

KAMLA SARVARIYA D/O LATE SHRI BRAJ
BHUSAN NAYAK, AGED ABOUT 66 YEARS,
OCCUPATION: RETD. A.S.I. (M) O/O
SUPERINTENDENT OF POLICE
CHHATARPUR AT PRESENT R/O SICHAI
COLONEY NEAR SARASVATI SCHOOL
CHHATARPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
139

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3.
SUPERINTENDENT OF POLICE,
CHHATARPUR, DISTT. CHHATARPUR
(MADHYA PRADESH)

4. TREASURY OFFICER / AUTHORIZED
OFFICER ACCOUNT TREASURY AND
PENSION COLLECTORATE
CHHATARPUR CHHATARPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 28826 of 2023

BETWEEN:-

SANTOSH KUMAR SINGH S/O LATE SHRI
TRIBHUWAN SINGH, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED EMPLOYEE
FROM THE OFFICE OF DEPUTY DIRECTOR
VETERINARY DEPARTMENT SIDHI,
DISTRICT SIDHI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRABHAKAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY VETERINARY

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
140

DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. THE DIRECTOR VETERINARY AND
DAIRY DEPARTMENT KAMDHENU
BHAWAN BAISHALI NAGAR BHOPAL
(MADHYA PRADESH)

4. THE DEPUTY DIRECTOR VETERINARY
AND DAIRY DEPARTMENT SIDHI
DISTRICT SIDHI (MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
DISTRICT SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 30656 of 2023

BETWEEN:-

POORAN LAL PRAJAPATI S/O SHRI GULLE
PRAJAPATI, AGED ABOUT 67 YEARS,
OCCUPATION: RETD. CONSTABLE (M), O/O
DIRECTOR JAWAHARLAL NEHRU POLICE
ACADEMY SAGAR AT PRESENT R/O ITWARI
TORI, NEAR NEEL KANT MANDIR, SAGAR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. STATE OF MADHYA PRADESH
THROUGH SECRETARY FINANCE
DEPARTMENT VALLABH BHAVAN
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
141

3. DIRECTOR JAWAHARLAL NEHRU
POLICE ACADEMY SAGAR (MADHYA
PRADESH)

4. ADG / ASSTT. DIRECTOR
JAWAHARLAL NEHRU POLICE
ACADEMY SAGAR (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER,
ACCOUNT TREASURY AND PENSION
CALLECTORATE PREMISES SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 30644 of 2023

BETWEEN:-

SMT. USHA KIRAN PANDEY W/O SHRI
SHYAM BIHARI PANDEY, AGED ABOUT 63
YEARS, OCCUPATION: RETD. SUBEDAR (M)
O/O DIRECTOR JAWAHARLAL NEHRU
POLICE ACADEMY SAGAR R/O SHRIRAM
COLONEY SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. STATE OF MADHYA PRADESH
THROUGH SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. DIRECTOR, JAWAHARLAL NEHRU
POLICE ACADEMY SAGAR (MADHYA
PRADESH)

4. ADG / ASSTT. DIRECTOR

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
142

JAWAHARLAL NEHRU POLICE
ACADEMY SAGAR (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER /
AUTHORIZED OFFICER ACCOUNT
TREASURY AND PENSION
CALLECTORATE PREMISES SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 30273 of 2023

BETWEEN:-

SMT. RAVIUNISHA KHAN W/O ABDUL
GAFFAR KHAN, AGED ABOUT 66 YEARS,
OCCUPATION: RETD. SUBEDAR (M) O/O
DIRECTOR JAWAHARLAL NEHRU POLICE
ACADEMY SAGAR AT PRESENT R/O NEAR
RAM MANDIR BESIDE QUADRAT ALI ADV.
RAMPURA WARD TEEN BATTI SAGAR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR JAWAHARLAL NEHRU
POLICE ACADEMY SAGAR (MADHYA
PRADESH)

3. ADG/ ASSTT. DIRECTOR JAWAHARLAL
NEHRU POLICE ACADEMY SAGAR
(MADHYA PRADESH)

4. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION SAGAR
(MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
143

5. DISTRICT PENSION OFFICER /
AUTHORIZED OFFICER ACCOUNT
TREASURY AND PENSION
COLLECTORATE PREMISES SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 30657 of 2023

BETWEEN:-

P.D. LARIYA S/O SHRI ANIK LAL, AGED
ABOUT 61 YEARS, OCCUPATION: SUBEDAR
(M) (OFFICIATING) O/O DIRECTOR
JAWAHARLAL NEHRU POLICE ACADEMY
SAGAR AT PRESENT R/O BAHUBALI
COLONY, NEAR JAIN MANDIR, SAGAR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL KUMAR RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR JAWAHARLAL NEHRU
POLICE ACADEMY SAGAR (MADHYA
PRADESH)

3. ADG / ASSISTANT DIRECTOR
JAWAHARLAL NEHRU POLICE
ACADEMY SAGAR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER
ACCOUNT TREASURY AND PENSION
COLLECTORATE PROMISE SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
144

WRIT PETITION No. 31848 of 2023

BETWEEN:-

SANTOSH YADAV S/O LATE SHRI KHUSHAL
SINGH YADAV, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED CONSTABLE (M)
O/O JAWAHARLAL NEHRU POLICE
ACADEMY SAGAR AT PRESENT R/O
BHUTESHWAR MARG BHAGAT SINGH WARD
SAGAR (MADHYA PRADESH)

.....PETITIONER

(BY SHRI ATUL KUMAR RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HOME POLICE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. STATE OF MP THROUGH SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. DIRECTOR JAWAHARLAL NEHRU
POLICE ACADEMY SAGAR (MADHYA
PRADESH)

4. ADG/ADDTT. DIRECTOR
JAWAHARLAL NEHRU POLICE
ACADEMY SAGAR (MADHYA
PRADESH)

5. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION SAGAR
(MADHYA PRADESH)

.....RESPONDENTS

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 5/17/2024
6:24:41 PM
145

WRIT PETITION No. 4650 of 2024

BETWEEN:-

PARASRAM KAPSE S/O SHRI BHAIYAJI
KPASE, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED GOVT. EMPLOYEE
R/O VILLAGE BAKUD TEHSIL ATHNER
DISTRICT BETUL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.K. SINGH - ADVOCATE)

AND

1. STATE OF M.P. THROUGH SECRETARY
DEPTT. OF HORTICULTURE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR HORTICULTURE
NARMADAPURAM DIVISION
HOSHANGABAD (MADHYA PRADESH)

3. DEPUTY DIRECTOR HORTICULTURE
COMPANY GARDEN PARISAR TIKARI
BETUL DISTRICT BETUL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

These petitions and appeal coming on for orders this day,
Hon'ble Shri Justice Ravi Malimath, Chief Justice passed the
following:
ORDER

Since the issue involved in these petitions and appeal are identical, they are taken up for analogous hearing and being disposed off by this common order.

2. The question involved herein is with respect to recovery from a Government employee in view of the benefits which have been extended by the State authorities.

3. The similar question came up for consideration before a Full Bench of this Court in a reference in Writ Appeal No.815 of 2017 (State of M.P. and others vs Jagdish Prasad Dubey) and the reference has been answered by order dated 06.03.2024 as under:-

"35.(a) Question No.1 is answered by holding that recovery can be effected from the pensionary benefits or from the salary based on the undertaking or the indemnity bond given by the employee before the grant of benefit of pay refixation. The question of hardship of a Government servant has to be taken note of in pursuance to the judgment passed by the Larger Bench of the Hon'ble Supreme Court in the case of Syed Abdul Qadir (supra). The time period as fixed in the case of Rafiq Masih (supra) reported in (2015)

4 SCC 334 requires to be followed. Conversely an undertaking given at the stage of payment of retiral dues with reference to the refixation of pay or increments done decades ago cannot be enforced.

(b) Question No.2 is answered by holding that recovery can be made towards the excess payment made in terms of Rules 65 and 66 of the Rules of 1976 provided that the entire procedures as contemplated in Chapter VIII of the Rules of 1976 are followed by the employer. However, no recovery can be made in pursuance to Rule 65 of the Rules of 1976 towards revision of pay which has been extended to a Government servant much earlier. In such cases, recovery can be made in terms of the answer to Question No.1.

(c) Question No.3 is answered by holding that the undertaking given by the employee at the time of grant of financial benefits on account of refixation of pay is a forced undertaking and is therefore not enforceable in the light of the judgment of the Hon'ble Supreme Court in the case of Central Inland Water Transport Corporation Limited (supra) unless the undertaking is given voluntarily."

4. The counsels appearing for the petitioners as well as for the State fairly submit that all these cases can be disposed off in terms of the judgment passed by the Full Bench of this Court in the case of Jagdish Prasad Dubey (supra).

5. The counsels appearing for the petitioners in some of the matters have pointed out that in some cases, the recovery has already been effected, therefore, their cases be taken up for consideration on priority basis. The State counsel submits that they will examine the cases of all the employees and pray for some time to be granted to them.

6. Under these circumstances, all these petitions are disposed off with a direction to the respondents:

(i) to consider the petitions as the representations filed on behalf of the petitioners, examine their cases in the light of the Full Bench judgment of this Court in the case of Jagdish Prasad Dubey (supra) and take a final decision as to whether any recovery can be made from them in view of the law laid down by the Full Bench decision of this Court;

(ii) The cases in which the recovery has already been effected by the respondents/State, be taken up on priority basis. The respondents-authorities to consider those cases in the light of the Full Bench judgment in the case of Jagdish Prasad Dubey (supra) and pass a final order with respect to the fact that whether any recovery can be effected looking to the facts and circumstances of the respective cases and if the respondents-authorities arrive at a conclusion that no recovery can be made from them,

the amount recovered from them be refunded along with interest at the rate of 6% per annum from the date of recovery till the date of realization. The aforesaid exercise be completed within a period of three months from the date of receipt of a certified copy of this order.

(iii) For the remaining cases wherein there is an interim protection granted by this Court, the respondents-

authorities are directed to complete the exercise of consideration of such cases by 31.12.2024 in the light of the Full Bench judgment of this Court in the case of Jagdish Prasad Dubey (supra) and pass a reasoned order accordingly. If they arrive at the conclusion that no recovery can be made, then fresh order be passed.

(iv) As the maximum cases are pertaining to the retired Government employees, therefore, the respondents- authorities are directed to revise their pensions in accordance with law and issue fresh PPO within the aforesaid period. Till the entire exercise is completed, the interim relief granted by this Court is extended till 31.12.2024 or till passing of the fresh order by the respondents, whichever is earlier.

(v) Writ Appeal No.505 of 2018 has been filed by the State Government. The appellants-State are at liberty to reconsider the case of the respondent/employee therein in the light of the Full Bench judgment of this Court in the case of Jagdish Prasad Dubey (supra).

7. Accordingly, all these writ petitions and W.A. No.505 of 2018 are disposed off in above terms.

                                        (RAVI MALIMATH)                     (VISHAL MISHRA)
                                          CHIEF JUSTICE                         JUDGE




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