Subhashchandra Died Through Lrs Smt. ... vs Smt. Indira Dubey Died Through Lrs Smt. ...
2024 Latest Caselaw 13543 MP

Madhya Pradesh High Court

Subhashchandra Died Through Lrs Smt. ... vs Smt. Indira Dubey Died Through Lrs Smt. ... on 9 May, 2024

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        SA No. 2565 of 2023
                           (SUBHASHCHANDRA DIED THROUGH LRS SMT. ARUNA SHARMA AND OTHERS Vs SMT. INDIRA DUBEY
                                              DIED THROUGH LRS SMT. MADHURI AND OTHERS)

                           Dated : 09-05-2024
                                 Shri Manoj Chaturvedi - Advocate for appellants.

                                 Shri Amit K. Sthapak - Advocate for respondents.

Heard on admission.

This appeal is admitted on the following substantial question of law :-

"(i) Whether, the learned appellate court acted illegally and with material irregularity in reversing the well founded and reasoned judgment of trial Court ?"

Learned counsel for the respondents has already taken notice and appearing, hence, no further notice is required.

List the case for final hearing in the month of August, 2024. In the meantime, the execution of the impugned judgment is stayed till next date of hearing.

(DEVNARAYAN MISHRA) JUDGE DPS