Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Narendra Singh Lakhera vs The State Of Madhya Pradesh
2024 Latest Caselaw 13397 MP

Citation : 2024 Latest Caselaw 13397 MP
Judgement Date : 9 May, 2024

Madhya Pradesh High Court

Narendra Singh Lakhera vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 9 th OF MAY, 2024
                                         WRIT PETITION No. 11020 of 2024

                          BETWEEN:-
                          NARENDRA SINGH LAKHERA S/O JAMUNA PRASAD
                          LAKHERA, AGED ABOUT 71 YEARS, OCCUPATION:
                          SECTION OFFICER (RETIRED) M.P. HIGH COURT
                          PRINCIPAL SEAT AT JABALPUR NAVNIVESH COLONY
                          GANGA NAGAR GARHA DISTRICT JABALPUR (MADHYA
                          PRADESH)

                                                                            .....PETITIONER
                          (BY SHRI RAKESH DWIVEDI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL SECRETARY LAW AND LEGISLATIVE
                                AFFAIRS DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                          2.    HIGH COURT OF MADHYA PRADESH THROUGH
                                REGISTRAR    GENERAL M.P. HIGH COURT
                                PRINCIPAL SEAT AT JABALPUR (MADHYA
                                PRADESH)

                          3.    JOINT DIRECTOR TREASURY ACCOUNTS AND
                                PENSION     JABALPUR DIVISION JABALPUR
                                (MADHYA PRADESH)

                          4.    DISTRICT    PENSION  OFFICER   JABALPUR
                                DISTRICT JABALPUR (MADHYA PRADESH)

                                                                          .....RESPONDENTS
                          (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                          NOS.1, 3 AND 4)

Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
                                                               2
                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                               ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms

of the aforesaid judgment of the Hon'ble Supreme Court.

However, it is noticed that there are various defaults as pointed out by the Registry including non-payment of deficit court fees. In the larger interest of justice, the defaults except court fee are overruled.

The petitioner to submit the deficit Court fees, as demanded by the Registry. Only after the deficit court fees has been paid, the certified copy be issued and the order will be uploaded and not until then.

                               (RAVI MALIMATH)                                         (VISHAL MISHRA)
                                 CHIEF JUSTICE                                              JUDGE
                          js








 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter