Madhya Pradesh High Court

Shiv Kumar Dubey vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 9 th OF MAY, 2024
                                          WRIT PETITION No. 11823 of 2024

                          BETWEEN:-
                          1.    SHIV KUMAR DUBEY S/O LATE SHRI HARI RAM
                                DUBEY, AGED ABOUT 62 YEARS, OCCUPATION:
                                RETIRED PLATOON COMMANDER R/O H NO 243
                                RANJHI TILIYA NEAR HANUMAN TEMPLE
                                RANJHI   DISTRICT   JABALPUR    (MADHYA
                                PRADESH)

                          2.    ANIL KUMAR S/O LATE SHRI GAYA PRASAD,
                                AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
                                ASSISTANT SUB INSPECTOR R/O WAINA POLICE
                                STATION RAJPUR BHAL KANPUR DEHAT U.P.
                                (UTTAR PRADESH)

                                                                              .....PETITIONERS
                          (BY SHRI ANSHUL TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL       SECRETARY      GENERAL
                                ADMINISTRATION    DEPARTMENT   VALLABH
                                BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    STATE   OF    MADHYA    PRADESH THROUGH
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                FINANCE M.P. BHOPAL (MADHYA PRADESH)

                          3.    STATE    OF   MADHYA    PRADESH THROUGH
                                PRINCIPAL SECRETARY DEPARTMENT OF HOME
                                A M.P. BHOPAL (MADHYA PRADESH)

                          4.    THE DIRECTOR GENERAL OF POLICE POLICE
                                H E A D Q U A R T E R S JEHANGIRABAD BHOPAL
                                (MADHYA PRADESH)
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
                                                            2

                          5.    THE INSPECTOR GENERAL OF POLICE JABALPUR
                                DISTRICT JABALPUR (MADHYA PRADESH)

                          6.    THE    COMMANDANT 6TH BATTALION               SAF
                                RANJHI JABALPUR (MADHYA PRADESH)

                          7.    THE DISTRICT PENSION OFFICER JABALPUR
                                JABALPUR (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                          (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                 CHIEF JUSTICE                                           JUDGE
                          js