Citation : 2024 Latest Caselaw 12627 MP
Judgement Date : 3 May, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 853 of 2014 (MADAN LAL(DELETED) AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 03-05-2024 Shri Ashok Jain - Advocate for appellants.
Shri A.K.Nirankari - Public Prosecutor for State. Heard learned counsel for parties. Reserved for judgment.
(RAJENDRA KUMAR-IV) (MILIND RAMESH PHADKE)
JUDGE JUDGE
Rohit
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