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Shamshad Qureshi vs The State Of Madhya Pradesh
2024 Latest Caselaw 12578 MP

Citation : 2024 Latest Caselaw 12578 MP
Judgement Date : 3 May, 2024

Madhya Pradesh High Court

Shamshad Qureshi vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                      1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 3 rd OF MAY, 2024
                                         WRIT PETITION No. 11367 of 2024

                         BETWEEN:-
                         SHAMSHAD QURESHI W/O SHEKH IBRAHIM QURESHI,
                         AGED ABOUT 63 YEARS, OCCUPATION: RETIRED
                         ASSISTANT SUPERINTENDENT FROM THE OFFICE OF
                         COLLECTOR HARDA DISTRICT HARDA R/O. NEAR JAIN
                         MANDIR GANDHI WARD THANA ROAD KOTHI BAZAR
                         BETUL DISTRICT BETUL (MADHYA PRADESH)

                                                                             .....PETITIONER
                         (BY SHRI A.K. SINGH - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPAL SECRETARY REVENUE DEPARTMENT
                               VALLABH     BHAWAN,   BHOPAL   (MADHYA
                               PRADESH)

                         2.    COMMISSIONER   REVENUE   DEPARTMENT
                               NARMADAPURAM DIVISION NARMADAPURAM
                               DISTRICT   NARMADAPURAM     (MADHYA
                               PRADESH)

                         3.    COLLECTOR HARDA DISTRICT HARDA (MADHYA
                               PRADESH)

                         4.    DISTRICT PENSION OFFICER HAR D A DISTRICT
                               HARDA (MADHYA PRADESH)

                         5.    DISTRICT TREASURY OFFICER HARDA DISTRICT
                               HARDA (MADHYA PRADESH)

                                                                           .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 5/6/2024
11:43:02 AM
                                                            2
                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                         MSP









 
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