Sukhdeo Prasad Tiwari vs The State Of Madhya Pradesh
2024 Latest Caselaw 12509 MP

Madhya Pradesh High Court

Sukhdeo Prasad Tiwari vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 3 rd OF MAY, 2024
                                         WRIT PETITION No. 11264 of 2024

                         BETWEEN:-
                         SUKHDEO PRASAD TIWARI S/O SHRI KESHRI PRASAD
                         TIWARI, AGED ABOUT 64 YEARS, OCCUPATION:
                         RETIRED ASSISTANT TEACHER, PRIMARY SCHOOL
                         DEORI (RAJWAI), VIKAS KHAND MAJHOULI, DISTRICT
                         JABALPUR R/O GRAM AND POST UMARIYA, JUJHARI,
                         TEHSIL MAJHOULI, DISTRICT JABALPUR (MADHYA
                         PRADESH)

                                                                            .....PETITIONER
                         (BY SHRI RAJESH KUMAR MISHRA - ADVOCATE )

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               PRINCIPAL SECRETARY, SCHOOL EDUCATION
                               DEPARTMENT MINISTRY, VALLABH BHAWAN,
                               BHOPAL (MADHYA PRADESH)

                         2.    DIVISIONAL PENSIONER OFFICER, JABALPUR
                               DIVISION, JABALPUR (MADHYA PRADESH)

                         3.    DISTRICT   PENSION  OFFICER     , DISTRICT
                               JABALPUR (MADHYA PRADESH)

                         4.    DISTRICT   TREASURY    OFFICER, DISTRICT
                               JABALPUR (MADHYA PRADESH)

                         5.    DISTRICT EDUCATION OFFICER, JABALPUR,
                               DISTRICT JABALPUR (MADHYA PRADESH)

                         6.    BLOCK DEVELOPMENT EDUCATION OFFICER,
                               M AJ H O ULI , DISTRICT JABALPUR (MADHYA
                               PRADESH)
Signature Not Verified
Signed by: MANJU
Signing time:
5/7/2024 11:36:04 AM
                                                           2
                                                                                   .....RESPONDENTS
                         (BY SHRI S. S. CHOUHAN - GOVERNMENT ADVOCATE )

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                              (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                CHIEF JUSTICE                                          JUDGE
                         mc