Citation : 2024 Latest Caselaw 6739 MP
Judgement Date : 5 March, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 6198 of 2023
(RADHA RAMAN AND OTHERS Vs SHRI MANI TRIPATHI)
Dated : 05-03-2024
Learned counsel for the petitioners and respondent is present.
Both of the counsel advance their arguments in part in continuation. Learned counsel for the petitioners is directed to file the translated copy of the earlier judgments delivered by the respective Courts in the year 2019 and 2022.
Post the matter on 13.03.2024.
Interim order granted earlier shall continue till then.
(DUPPALA VENKATA RAMANA) JUDGE
K.S.
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