Subhash Chandra Bhargava vs The State Of Madhya Pradesh
2024 Latest Caselaw 6420 MP

Madhya Pradesh High Court

Subhash Chandra Bhargava vs The State Of Madhya Pradesh on 1 March, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 1 st OF MARCH, 2024
                                         WRIT PETITION No. 4306 of 2024

                         BETWEEN:-
                         SUBHASH CHANDRA BHARGAVA S/O SHRI SHANKAR
                         LAL   BHARGAVA,   AGED   ABOUT    56  YEARS,
                         OCCUPATION: NIRETIRED RURAL AGRICULTURE
                         EXTENSION OFFICER R/O HOUSE NO 270 WARD NO 5
                         NAHAR COLONY NEAR TEMPLE BARELI DISTRICT
                         RAISEN (MADHYA PRADESH)

                                                                          .....PETITIONER
                         (BY SHRI A.K. CHATURVEDI - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPAL SECRETARY DEPARTMENT OF
                               FARMER     WELFARE   AND   AGRICULTURE
                               D EVELOPM EN T DEPARTMENT R/O VALLABH
                               BHAWAN BHOPAL (MADHYA PRADESH)

                         2.    THE   PRINCIPAL    SECRETARY, FINANCE
                               D EPARTM EN T VALLABH BHAWAN, BHOPAL
                               (MADHYA PRADESH)

                         3.    THE DIRECTOR, DIRECTORATE OF FARMER
                               WELFARE AND AGRICULTURE DEVELOPMENT
                               2ND FLOOR, C-WING, VINDHYACHAL BHAVAN,
                               ARERA HILLS, BHOPAL (MADHYA PRADESH)

                         4.    THE COLLECTOR, RAISEN DISTRICT RAISEN
                               (MADHYA PRADESH)

                         5.    THE    DEPUTY    DIRECTOR   AGRICULTURE
                               DEPARTMENT     OF FARMER WELFARE AND
                               AGRICULTURE DEVELOPMENT DEPARTMENT
                               RAISEN DISTRICT RAISEN (MADHYA PRADESH)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 3/4/2024
4:56:54 PM
                                                            2

                         6.     THE DISTRICT PENSION OFFICER              RAISEN
                                DISTRICT RAISEN (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                         MSP