Mamta @ Radha vs The State Of Madhya Pradesh
2024 Latest Caselaw 5390 MP

Madhya Pradesh High Court

Mamta @ Radha vs The State Of Madhya Pradesh on 21 February, 2024

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRA No. 6733 of 2021
                                              (MAMTA @ RADHA Vs THE STATE OF MADHYA PRADESH)

                          Dated : 21-02-2024
                                   Shri Teeka Ram Kurmi - Advocate for the appellant.

                                   Shri S.M. Patel - Panel Lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(DINESH KUMAR PALIWAL) JUDGE

@shish