Sampat Kumar Kushwha vs The Hon High Court Of Madhya Pradesh ...
2024 Latest Caselaw 4971 MP

Madhya Pradesh High Court

Sampat Kumar Kushwha vs The Hon High Court Of Madhya Pradesh ... on 20 February, 2024

Author: Chief Justice

Bench: Chief Justice

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 15150 of 2023
                                       (DEVANSH KAUSHIK Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                            WP/17387/2023, WP/29901/2023, WP/30256/2023, WP/30431/2023, WP/30454/2023,
                            WP/30465/2023, WP/30550/2023, WP/30653/2023, WP/30727/2023, WP/30740/2023,
                            WP/30787/2023, WP/30857/2023, WP/31087/2023, WP/31152/2023, WP/31208/2023,
                                                          WP/00781/2024
                          Dated : 20-02-2024
                                  Shri Utkarsh       Kumar Sonkar - Advocate for petitioners in
                          W.P.No.15150 of 2023 and W.P.No.781 of 2024.
                                  Shri Rameshwar Singh Thakur and Shri Vinayak Prasad Shah -
                          Advocates for petitioners in W.P.Nos.17387 of 2023, 30256 of 2023 and

                          30857 of 2023.
                                  Shri Swapnil Khare - Advocate for petitioner in W.P.No.29901 of
                          2023.
                                  Shri Arpit Kumar Oswal - Advocate (through V.C.) for petitioner in
                          W.P.No.30431 of 2023.
                                  Ms. Sakshi Pawar - Advocate (through              V.C.) for petitioner in
                          W.P.No.30454 of 2023.
                                  Shri Nishant Datt - Advocate for petitioner in W.P.No.30465 of 2023.
                                  Shri Anuj Shrivastava - Advocate for petitioner in W.P.No.30550 of

                          2023.
                                  Shri Siddharth R. Gupta and Shri Aryan Urmaliya - Advocates for
                          petitioners in W.P.No.30653 of 2023.
                                  Shri Arun Kumar Pandey - Advocate for petitioners in W.P.Nos.30727
                          of 2023, 30740 of 2023 and 30787 of 2023.
                                  Shri Vijay Raghav Singh - Advocate for petitioners in W.P.Nos.31087
                          of 2023 and 31208 of 2023.

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 2/28/2024
3:03:53 PM
                                                            2
                                  Shri Nitya Nand Mishra - Advocate for petitioner in W.P.No.31152 of
                          2023.
                                  Shri   Bramhadatt    Singh   -   Deputy    Advocate   General   for
                          respondent/State.

Shri Aditya Adhikari - Senior Advocate with Shri Satish Chaturvedi and Shri Eijaz Nazar Siddiqui - Advocates for respondent/High Court of M.P.

Heard arguments.

Judgment reserved.

                              (RAVI MALIMATH)                                    (VISHAL MISHRA)
                                CHIEF JUSTICE                                         JUDGE

                          C