Surendra Pratap Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 4621 MP

Madhya Pradesh High Court

Surendra Pratap Singh vs The State Of Madhya Pradesh on 16 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                1
 IN    THE      HIGH COURT OF MADHYA PRADESH
                     AT JABALPUR
                          BEFORE
            HON'BLE SHRI JUSTICE RAVI MALIMATH,
                       CHIEF JUSTICE
                             &
            HON'BLE SHRI JUSTICE VISHAL MISHRA
                  ON THE 16 th OF FEBRUARY, 2024
                  WRIT PETITION No. 3056 of 2024

BETWEEN:-
SURENDRA PRATAP SINGH S/O SHRI DHANIRAJ SINGH,
AGED ABOUT 73 YEARS, OCCUPATION: RETIRED
GOVERNMENT SERVANT R/O NEAR HANUMAN
MANDIR NADANA REWA, DISTRICT REWA (MP)

                                                            .....PETITIONER
(BY SHRI SWAPNIL SOHGAURA - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH THROUGH ITS
      SECRETARY R/O VALLABH BHAWAN BHOPAL
      (MP)

2.    SUPERINTENDENT         CENTRAL        JAIL REWA
      DISTRICT REWA (MP)

3.    DISTRICT PENSION      OFFICER R E WA DISTRICT
      REWA (MP)

                                                         .....RESPONDENTS
(BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

      This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
                                 ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

      (RAVI MALIMATH)                                     (VISHAL MISHRA)
        CHIEF JUSTICE                                          JUDGE
MSP