Shyam vs The State Of Madhya Pradesh
2024 Latest Caselaw 4441 MP

Madhya Pradesh High Court

Shyam vs The State Of Madhya Pradesh on 15 February, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

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                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    CRA No. 999 of 2006
                                              (SHYAM Vs THE STATE OF MADHYA PRADESH)

                          Dated : 15-02-2024
                               None for the appellant.

                               Smt. Vineeta Sharma - Panel Lawyer for respondent/State.

No one has appeared on behalf of appellant. Arguments on behalf of respondent/State have been heard. The matter is reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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