Smt. Kamlabai vs Ganpat Singh (D) Through Lr\S: Smt. ...
2024 Latest Caselaw 4430 MP

Madhya Pradesh High Court

Smt. Kamlabai vs Ganpat Singh (D) Through Lr\S: Smt. ... on 15 February, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                   HON'BLE SHRI JUSTICE MANINDER S. BHATTI
                                          ON THE 15 th OF FEBRUARY, 2024
                                           MISC. CIVIL CASE No. 59 of 2013

                          BETWEEN:-
                          SMT. KAMLABAI D/O LATE BALAK SINGH, AGED
                          ABOUT 42 YEARS, GRAM KUKSHI RAYYAT, HAL
                          MUKAM GRAM BALIAPURA TEH. HARSUD (MADHYA
                          PRADESH)

                                                                             .....APPLICANT
                          (BY SHRI SYED ZAHIRUDDIN - ADVOCATE)

                          AND
                          1.    GANPAT SINGH (D) THROUGH LR\S: SMT. JAMNA
                                BAI D/O LATE GANPAT SINGH, AGED ABOUT 55
                                YEARS, GRAM CHHOTA APGAAN, TEH. HARDA
                                (MADHYA PRADESH)

                          2.    SMT. SUMANBAI W/O LAXMAN R/O NAGAWA,
                                TAHSIL KHIRKIYA (MADHYA PRADESH)

                          3.    SMT. SHANTABAI W/O GANPAT, AGED ABOUT 65
                                YEAR S, GRAM KUKSHI RAYYAT, HAL MUKAM
                                GRAM BALIAPURA, TAHSIL HARSUD, (MADHYA
                                PRADESH)

                          4.    DARBAR SINGH S/O GANPAT SINGH, AGED
                                ABOUT 55 YEARS, GRAM KUKSHI RAYYAT, HAL
                                MUKAM GRAM BALIAPURA, TAHSIL HARSUD,
                                (MADHYA PRADESH)

                          5.    ANAR SINGH S/O FATTU SINGH, AGED ABOUT 26
                                YEAR S , GRAM JAMUNIYA SARASARI, TAHSIL
                                HARSUD, DISTT. EAST NIMAR (MADHYA
                                PRADESH)

                          6.    MAMTABAI S/O FATTU SINGH, AGED ABOUT 24
                                YEAR S , GRAM JAMUNIYA SARASARI, TAHSIL
                                HARSUD, DISTT. EAST NIMAR (MADHYA
                                PRADESH)
Signature Not Verified
Signed by: ASTHA SEN
Signing time: 2/15/2024
6:50:23 PM
                                                         2
                          7.      ASHABAI D/O FATTU SINGH, AGED ABOUT 16
                                  YEAR S , GRAM JAMUNIYA SARASARI, TAHSIL
                                  HARSUD, DISTT. EAST NIMAR (MADHYA
                                  PRADESH)

                          8.      PINKIBAI      (DIED      &   DELETED) (MADHYA
                                  PRADESH)

                          9.      FATTU SINGH S/O BHAG SINGH, AGED ABOUT 48
                                  YEAR S , GRAM JAMUNIYA SARASARI, TAHSIL
                                  HARSUD, DISTT. EAST NIMAR (MADHYA
                                  PRADESH)

                          10.     M.P. GOVT. THROUGH COLLECTOR, KHANDWA
                                  (EAST NIMAR) (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                          (BY SHRI CHANDRAKANT MAGARDE - ADVOCATE)

                                  This application coming on for admission this day, the court passed the
                          following:
                                                               ORDER

Learned counsel for the applicant prays for withdrawal of this MCC with liberty to file First Appeal.

2. Prayer is accepted.

3. Accordingly, this MCC stands dismissed as withdrawn with the aforesaid liberty.

4. Let certified copy of judgment dated 22/08/2012 delivered in Civil Suit No.66A/12 be returned to the applicant in lieu of photocopy thereof.

(MANINDER S. BHATTI) JUDGE Astha