Mahendra Shukla vs The State Of Madhya Pradesh
2024 Latest Caselaw 3976 MP

Madhya Pradesh High Court

Mahendra Shukla vs The State Of Madhya Pradesh on 9 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                       CRA No. 14295 of 2023
                                        (MAHENDRA SHUKLA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 09-02-2024
                                    Shri Sharad Verma - Advocate for the appellant.

                                    Shri S.K. Kashyap - Govt. Advocate for the respondent / State.

As prayed by appellant's counsel, list the case after a week to enable him to argue the matter armed with relevant judgment.

                             (SUJOY PAUL)                                                    (VIVEK JAIN)
                                JUDGE                                                           JUDGE

                          sarathe