Kameshwar Sharma vs The State Of Madhya Pradesh
2024 Latest Caselaw 3680 MP

Madhya Pradesh High Court

Kameshwar Sharma vs The State Of Madhya Pradesh on 7 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

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                          IN    THE      HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 7 th OF FEBRUARY, 2024
                                            WRIT PETITION No. 448 of 2024

                         BETWEEN:-
                         KAMESHWAR SHARMA S/O SHRI THAKUR SHARMA,
                         AGED ABOUT 73 YEARS, OCCUPATION: RETIRED
                         CLARK R/O HOUSE R/O. 2262, VIVEKANANDA WARD
                         SAKET NAGAR NEAR UKHARI CHOWK BALDEV BAGH
                         JABALPUR (MADHYA PRADESH)

                                                                                     .....PETITIONER
                         (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               SECRETARY FINANCE DEPARTMENT VALLABH
                               BHAWAN, BHOPAL (MADHYA PRADESH)

                         2.    DEPUTY SECRETARY, URBAN ADMINISTRATION
                               AND       DEVELOPMENT      DEPARTMENT
                               MANTRALAYA BHOPAL (MADHYA PRADESH)

                         3.    COMMISSIONER,         NAGAR  PALIKA NIGAM
                               J A B A L P U R DISTRICT JABALPUR (MADHYA
                               PRADESH)

                         4.    ASSISTANT DIRECTOR, LOCAL FUND AUDIT
                               MADHATAL    JABALPUR DISTRICT JABALPUR
                               (MADHYA PRADESH)

                                                                                  .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 2/9/2024
1:50:56 PM
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                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                             (RAVI MALIMATH)                                      (VISHAL MISHRA)
                               CHIEF JUSTICE                                           JUDGE
                         C