Omprakash Tomar vs Narmada Prasad
2024 Latest Caselaw 3502 MP

Madhya Pradesh High Court

Omprakash Tomar vs Narmada Prasad on 6 February, 2024

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 75 of 2024 (OMPRAKASH TOMAR Vs NARMADA PRASAD AND OTHERS)

Dated : 06-02-2024 Shri Avinash Zargar - Advocate for appellant.

Let record of trial Court of MJC No.373/2021 and civil suit of R.C.S. No.528-A/2010 in case of Omprakash Vs. Narbada Prasad vide judgment dated

01.10.2012 passed by 3rd Additional District Court, Bhopal be requisitioned.

List after receipt of records for arguments on admission.

(AMAR NATH (KESHARWANI)) JUDGE

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